M/S Techno Electric And Engg Co LTD Through Shri Dinesh Parakh v. State Of Jharkhand Through The Deptt Of Energy
- Court
- Jharkhand High Court
- Case number
- WPC/4905/2022
- Date of judgment
- 26 Jul 2023
- Bench
- HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- M/S TECHNO ELECTRIC AND ENGG CO LTD THROUGH SHRI DINESH PARAKH
- Respondent
- STATE OF JHARKHAND THROUGH THE DEPTT OF ENERGY
- CNR
- JHHC010338632022
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.