Ms Soni Auto And Allied Industries LTD Through Its Executive Director Namely Rajib Kumar Lalwani v. The State Of Jharkhand Through Its Secretary And Commissioner Commercial Taxes Deptt

Court: Jharkhand High Court
Case number: WPC/4508/2021
Date of judgment: 9 Oct 2023
Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS SONI AUTO AND ALLIED INDUSTRIES LTD THROUGH ITS EXECUTIVE DIRECTOR NAMELY RAJIB KUMAR LALWANI
Respondent: THE STATE OF JHARKHAND THROUGH ITS SECRETARY AND COMMISSIONER COMMERCIAL TAXES DEPTT
CNR: JHHC010337392021

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