Brij Bihari Tiwari v. Union Of INDIA Through The Secretary Deptt Of Revenue Ministry Of Finance
- Court
- Jharkhand High Court
- Case number
- WPC/1907/2023
- Date of judgment
- 26 Jul 2023
- Bench
- HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- BRIJ BIHARI TIWARI
- Respondent
- UNION OF INDIA THROUGH THE SECRETARY DEPTT OF REVENUE MINISTRY OF FINANCE
- CNR
- JHHC010118352023
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.