Larsen And Toubro Limited Through Its Authorized Signatory Mr Anand R v. State Of Jharkhand Through The Deptt Of Energy

Court: Jharkhand High Court
Case number: WPC/4123/2023
Date of judgment: 1 Nov 2023
Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: LARSEN AND TOUBRO LIMITED THROUGH ITS AUTHORIZED SIGNATORY MR ANAND R
Respondent: STATE OF JHARKHAND THROUGH THE DEPTT OF ENERGY
CNR: JHHC010272642023

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.