Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal v. Union Of INDIA Through The Commissioner Central GST And Central Excise

Court: Jharkhand High Court
Case number: WPC/826/2023
Date of judgment: 13 Jun 2023
Bench: HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: TATA STEEL LTD THROUGH ITS CHIEF LEGAL COUNSEL INDIRECT TAXES LEGAL ( I AND L) VIKASH MITTAL
Respondent: UNION OF INDIA THROUGH THE COMMISSIONER CENTRAL GST AND CENTRAL EXCISE
CNR: JHHC010047202023

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