Tata Steel LTD Through Its Chief Legal Counsel Indirect Taxes Legal ( I And L) Vikash Mittal v. Union Of INDIA Through The Commissioner Central GST And Central Excise

Court
Jharkhand High Court
Case number
WPC/824/2023
Date of judgment
13 Jun 2023
Bench
HON'BLE MR.JUSTICE RONGON MUKHOPADHYAY,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
TATA STEEL LTD THROUGH ITS CHIEF LEGAL COUNSEL INDIRECT TAXES LEGAL ( I AND L) VIKASH MITTAL
Respondent
UNION OF INDIA THROUGH THE COMMISSIONER CENTRAL GST AND CENTRAL EXCISE
CNR
JHHC010047142023

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