Nikit Mittal v. The State Of Jharkhand Through Shri Saday Kumar
- Court
- Jharkhand High Court
- Case number
- Cr.M.P./3155/2019
- Date of judgment
- 31 Aug 2023
- Bench
- HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI
- Petitioner
- NIKIT MITTAL
- Respondent
- THE STATE OF JHARKHAND THROUGH SHRI SADAY KUMAR
- CNR
- JHHC010306732019
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.