Ms Vijay Kant Pandey Through Its Partner Vijaykant Pandey v. The Union Of INDIA Through Its Secretary Ministry Of Road Transport And Highways

Court: Jharkhand High Court
Case number: WPC/2714/2020
Date of judgment: 12 Oct 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: MS VIJAY KANT PANDEY THROUGH ITS PARTNER VIJAYKANT PANDEY
Respondent: THE UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
CNR: JHHC010208092020

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