Jharkhand High Court GST Judgments — 2022

200 judgments, newest first. Page 2 of 2.

Krishna Automobiles Through Its Proprietor Abhinav Kumar vs. The State Of Jharkhand

WPC/1809/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

K P Automobiles Private Limited Through Its Director Dr Rakesh Kumar Singh vs. The Union Of INDIA Through The Pr Commissioner Central Goods And Services Taxes And Central Excise

WPC/1434/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Neptune Traders Private Limited Through Its Authorized Signatory Shri Ajit Kumar Mandal vs. The Goods And Services Tax Network Through Its Chairman

WPC/2547/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Topsel Marketing Private Limited Through Mr Raj Kumar Sharma vs. The Union Of INDIA Through The Pr Commissioner Central Goods And Services Tax And Central Excise

WPC/1632/2021HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jagdamba Traders Through Its Proprietor Shanti Devi Upadhyay vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise

WPC/1435/2020HC Jharkhand10 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Royal Industries Corporation Through Its Proprietor Mr Bishwanath Dokania vs. The State Of Jharkhand

WPC/2273/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Aman Singh Alias Aman Siingh vs. The State Of Jharkhand

A.B.A./5377/2022HC Jharkhand08 Aug 2022

Bench: SRI GAUTAM KUMAR CHOUDHARY, J.

Manpreet Engineering And Construction Company Through Its Partner Avtar Singh vs. The State Of Jharkhand Through The Commissioner Deptt Of State Tax

WPC/3603/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manpreet Engineering And Construction Company Through Its Partner Avtar Singh vs. The State Of Jharkhand Through The Commissioner Deptt Of State Tax

WPC/3541/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manpreet Engineering And Construction Company Through Its Partner Avtar Singh vs. The State Of Jharkhand Through The Commissioner Deptt Of State Tax

WPC/3543/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manpreet Engineering And Construction Through Its Partner Avtar Singh vs. The State Of Jharkhand Through The Commissioner Deptt Of State Tax

WPC/3576/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Manpreet Engineering And Construction Company Through Its Partner Avtar Singh vs. The State Of Jharkhand Through The Commissioner Deptt Of State Tax

WPC/3568/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Pranami Estates Private Limited Through Its Director Mr Bijay Kumar Agarwal vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/3249/2020HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Tata Steel Limited Thr Its Chief Legal Counsel Indirect Taxation Vikash Mittal vs. Commissioner Central Goods And Services Tax And Central Excise

WPC/2928/2022HC Jharkhand08 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Vassu Enterprises Through Its Proprietor Shri Ganesh Kumar Agiwal vs. The Union Of INDIA Through Its Secretary Ministry Of Finance Department Of Revenue

WPC/2422/2020HC Jharkhand04 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Aloke Dutta Through Its Proprietor Aloke Dutta vs. The Union Of INDIA Through Its Secretary Ministry Of Finance Department Of Revenue

WPC/1405/2020HC Jharkhand04 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Commando Industril Security Force Through Its Proprietor Sri Nawal Kishore Singh vs. State Of Jharkhand Through Secretary Deptt Of Health Medical Education And Family Welfare

WPC/2536/2019HC Jharkhand03 Aug 2022

Bench: HON'BLE MR. JUSTICE KAILASH PRASAD DEO

Roushan Kumar Chouhan vs. Commissioner Of State Tax Jharkhand Goods And Service Tax

WPC/1849/2022HC Jharkhand03 Aug 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pradip Kumar Pal vs. Commissioner Of State Tax State Of Jharkhand Goods And Service Tax

WPC/3018/2022HC Jharkhand28 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sona Traders Through Its Proprietor Nandlal Prasad Gupta vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1824/2021HC Jharkhand28 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Balayat Hussain Warsi Alias Majan Ahmad Alias Waleyet Hussain vs. The State Of Jharkhand

A.B.A./3374/2022HC Jharkhand27 Jul 2022

Bench: SRI PRADEEP KUMAR SRIVASTAVA, J.

Pradip Kumar Pal vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/3297/2022HC Jharkhand26 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Shri Enterprises Through Its Proprietor Shri Rajnikant Sharma vs. The Goods And Services Tax Network Through Its Chairman

WPC/2524/2020HC Jharkhand26 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bokaro Power Supply Company P Limited Through Sujit Kumar vs. The Union Of INDIA Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/1156/2020HC Jharkhand26 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms The Republic Private Limited Represented Through Its Director Sri Rahul Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance

WPC/1388/2020HC Jharkhand21 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Pathak Telecom Company PVT LTD Through Its Director Sitaram Pathak vs. Union Of INDIA Represented Through The Secretary Ministry Of Finance Deptt Of Revenue

WPC/2788/2022HC Jharkhand20 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms R K Transport And Constructions Limited Through Its Project Manager Sri S Raja Pillai vs. The State Of Jharkhand Through Its Secretary Commercial Tax Deptt

WPC/2665/2022HC Jharkhand19 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Ashok Singh Through Its Proprietor Ashok Singh vs. The Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/3296/2020HC Jharkhand14 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Brij Bihari Tiwari vs. The Union Of INDIA

WPC/1506/2021HC Jharkhand14 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Esl Steel Limited Through Its Dy General Manager Accounts Rajesh Kumar Pandey vs. Principal Commissioner Central Goods And Service Tax And Central Excise

WPC/4502/2021HC Jharkhand13 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Sarang Steel Through Its Proprietor Manoj Kumar vs. The State Of Jharkhand

WPC/2798/2021HC Jharkhand13 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Sarang Steel Through Its Proprietor Manoj Kumar vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/2762/2021HC Jharkhand13 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Turret Industrial Security PVT LTD Through Its Director B P Upadhyay vs. Union Of INDIA Through The Principal Commissioner Central Goods And Service Tax

WPC/3831/2021HC Jharkhand12 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Shyam Hardware Store Through Its Proprietor Radhe Shyam Modi vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1117/2021HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Md Minhaj Alam vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/1263/2022HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Narendra Kumar Narayan vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/1261/2022HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Pawan Kumar Singh vs. Commissioner Of State Tax State Of Jharkhand Jharkhand Goods And Service Tax

WPC/1239/2022HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Baba Enterprises Through Its Proprietor Sudhir Kumar Choudhary vs. The State Of Jharkhand

WPC/1681/2020HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Central Coalfields Limited Through Its General Manager Admin Namely Sri Bimlendu Kumar vs. Union Of INDIA Through The Secretary Department Of Revenue

WPC/262/2020HC Jharkhand11 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Unity Infraprojects LTD Represented Through Its Authorized Representative Sri Sudhir Kumar Ray vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/985/2022HC Jharkhand07 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Bokaro Transport Company Through Its Authorized Signatory Sri Anand Choubey vs. The State Of Jharkhand Through The Commissioner Of State Taxes

WPC/2722/2022HC Jharkhand06 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Balajee Enterprises Through Its Sole Proprietor Mr Dilip Kumar vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/531/2021HC Jharkhand05 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Vinayak Metal And Chemicals Through Its Sole Proprietor Namely Mr Sunil Kumar Agarwal vs. Union Of INDIA Through The Commissioner Central Goods And Services Tax

WPC/2973/2020HC Jharkhand05 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Electro Steel Corporation Through Its Constituted Attorney Sri Digvijay Prakash vs. The State Of Jharkhand Through Its Secretary Commercial Tax Deptt

WPC/2137/2022HC Jharkhand04 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Maa Tara Constructions Through Its Authorized Representative Amit Kumar Choudhary vs. Union Of INDIA

WPC/872/2022HC Jharkhand04 Jul 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Republic Distributors Represented Through Its Partner Sri Rajendra Prasad Budhia vs. Union Of INDIA Through The Secretary Ministry Of Finance Department Of Revenue

WPC/557/2021HC Jharkhand29 Jun 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

Ms Danieli INDIA Limited Through Its Authorized Signatory Mr Bivash Chandra Paul vs. The State Of Jharkhand Through The Secretary Commercial Taxes Department

WPC/2517/2022HC Jharkhand29 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Juhi Industries PVT LTD Through Its Director Mr Mithilesh Pandey vs. The State Of Jharkhand

WPC/1991/2021HC Jharkhand27 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Juhi Industries PVT LTD Through Its Director Mr Mithilesh Pandey vs. The State Of Jharkhand

WPC/1984/2021HC Jharkhand27 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Akshay Steel Works PVT LTD Through Its Managing Director Mr Rajendra Sachdev vs. Union Of INDIA Through The Secretary Department Of Revenue Ministry Of Finance

WPC/2165/2021HC Jharkhand27 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Shanker Wire Products Industries Through Its Partner Sri Surendra Kumar Singhania vs. The Director General Director General Of Analytics And Risk Management Customs And Indirect Taxes

WPC/4497/2021HC Jharkhand22 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jai Jawan Kastha Bhandar Through Its Proprietor Sudhir Kumar Rai vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3153/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mahaveer Steel Industries Through Its Proprietor Gaurav Singh vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1051/2021HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jai Jawan Kastha Bhandar Through Its Proprietor Sudhir Kumar Rai vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3154/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Priti Enterprises Through Its Proprietor Sanjay Kumar Rai vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3211/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mahaveer Steel Industries Through Its Proprietor Gaurav Singh vs. The State Of Jharkhand Through The Secretary Cum Comissioner State Tax Department

WPC/1067/2021HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Priti Enterprises Through Its Proprietor Sanjay Kumar Rai vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3210/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Nisha Enterprises Through Its Proprietor Sarita Devi vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3278/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jai Jawan Kastha Bhandar Through Its Proprietor Sudhir Kumar Rai vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3179/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mahaveer Steel Industries Through Its Proprietor Gaurav Singh vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1083/2021HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Mahaveer Steel Industries Through Its Proprietor Gaurav Singh vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/1082/2021HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Nisha Enterprises Through Its Proprietor Sarita Devi vs. The State Of Jharkhand Through The Secretary Cum Commissioner Department Of State Tax

WPC/3262/2020HC Jharkhand21 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

M/S Friday TO Friday Infra Devlopers Through Its Proprietor Sayed Imran Quadri vs. State Of Jharkhand Through Its Chief Secretary

WPC/1872/2022HC Jharkhand20 Jun 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Bharat Sanchar Nigam LTD Through Its Deputy General Manager Finance Mrs Smita Kujur vs. Union Of INDIA Through The Commissioner CGST And Central Excise

C.M.P./195/2022HC Jharkhand15 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rivigo Services Private Limited Through Its Authorized Signatory Brajesh Upadhyay vs. The State Of Jharkhand Through The Commissioner Of State Tax

WPC/4654/2019HC Jharkhand13 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Sri Ram Construction Through Its Proprietor Sanjay Kumar vs. The Union Of INDIA Through It Pr Commissioner Central Goods And Services Tax And Central Excise

WPC/3402/2020HC Jharkhand09 Jun 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajay Choudhary vs. The Ranchi Municipal Corporation Through Its Municipal Commissioner

WPC/2305/2020HC Jharkhand07 Jun 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Sidhartha Construction Through Its Partner Vijay Kumar Jha vs. State Of Jharkhand Through The Secretary Commercial Taxes Department

WPC/4899/2021HC Jharkhand10 May 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,SRI GAUTAM KUMAR CHOUDHARY, J.

Prowess International Private Limited Through Its Authorized Signatory Mr Sanjay Kumar Jha vs. Union Of INDIA Ministry Of Finance Department Of Revenue

WPC/3007/2019HC Jharkhand09 May 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,SRI GAUTAM KUMAR CHOUDHARY, J.

Ms Kota Dall Mill Through Its Authorized Signatory Ranjit Singh vs. Assistant Commissioner CGST And Cx

WPC/2466/2021HC Jharkhand06 May 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Binod Kumar Pandey vs. The State Of Jharkhand

B.A./3690/2022HC Jharkhand28 Apr 2022

Bench: HON'BLE MR. JUSTICE SUBHASH CHAND

Rpl Smasl Cisc Jv Through Its Authorized Signatory Namely Sunil Rungta vs. Central Coalfields Limited Through Its Chairman Cum Managing Director

WPC/4710/2021HC Jharkhand27 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Engineering Projects INDIA Limited vs. Additional Director General Directorate General Of GST Intelligence

WPC/3133/2021HC Jharkhand27 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Dadan Singh vs. Central Board Of Indirect Taxes And Customs Through Its Chairman

WPC/18/2022HC Jharkhand27 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Bharat Sanchar Nigam LTD Through Its Deputy General Manager Finance Mrs Smita Kujur vs. Union Of INDIA Through The Commissioner CGST And Central Excise

WPC/798/2022HC Jharkhand19 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Godavari Commodities LTD Through Its Authorized Signatory Sanjeev Sinha vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3909/2020HC Jharkhand18 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Godavari Commodities LTD Through Its Authorized Signatory Sanjeev Sinha vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

WPC/3908/2020HC Jharkhand18 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Siya Online Labs Private Limited Through Its Director Rinku Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise

WPC/1845/2021HC Jharkhand12 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Rinku Kumar vs. The Union Of INDIA Through The Commissioner Central Goods And Services Tax And Central Excise

WPC/1844/2021HC Jharkhand12 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Shriram Power And Steel Private Limited Through Sri Roshan Kumar Sultania vs. Union Of INDIA Through The Secretary Ministry Of Finance

WPC/619/2019HC Jharkhand06 Apr 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ajit Kumar Mishra vs. The State Of Jharkhand

A.B.A./2118/2022HC Jharkhand31 Mar 2022

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Ms Dr S Sharans Testing Center Through Its Partner Dr Nitin Sharan vs. The State Of Jharkhand Through Its Additional Chief Secretary Deptt Of Health

WPC/262/2022HC Jharkhand28 Mar 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Ms Micropraxis Labs Through Its Proprietor Dr Pooja Sahai vs. The State Of Jharkhand Through The Principle Secretary Department Of Health

WPC/261/2022HC Jharkhand28 Mar 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Exide Industries Limited Through Its Senior Accountants Officer Mr Debdatta Mukherjee vs. The State Of Jharkhand Through Its Secretary Cum Commissioner Of Commercial Taxes

WPC/4566/2021HC Jharkhand23 Mar 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Modi Projects Limited Through One Of Its Directors Pradip Modi vs. Jharkhand Urban Infrastructure Development Company LTD Through Its Chairman Cum Managing Director

WPC/4264/2021HC Jharkhand14 Mar 2022

Bench: HON'BLE MR.JUSTICE RAJESH SHANKAR

Arun Kumar vs. The State Of Jharkhand

A.B.A./1795/2022HC Jharkhand14 Mar 2022

Bench: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

Prabha Energy Private Limited Through V V Rahul Kumar vs. The State Of Jharkhand Through Its Commissioner State Goods And Services Tax

WPC/3247/2020HC Jharkhand08 Mar 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Md Raisuddin Sk vs. The State Of Jharkhand

W.P.(Cr.)/355/2021HC Jharkhand03 Mar 2022

Bench: HON'BLE MR. JUSTICE SANJAY KUMAR DWIVEDI

Ms Bla Projects PVT LTD Through Its Authorized Signatory Sajal Ghosh vs. The State Of Jharkhand Through The Secretary Cum Commissioner State Taxes Department

WPC/396/2021HC Jharkhand02 Mar 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

R K Transport PVT LTD Through Its Director Vivek Pandey vs. The Directorate General Of Goods And Services Tax Intelligence Through Its Director General

WPC/3313/2021HC Jharkhand24 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

R K Transport Private Limited Through Its Director Vivek Pandey vs. The Union Of INDIA Through The Principal Commissioner

WPC/1404/2020HC Jharkhand16 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Rungta Mines Limited Represented Through Its Director Sri Ashutosh Mohanty vs. The Commissioner Of Central Goods And Services Tax And Central Excise

WPC/2245/2020HC Jharkhand15 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY

V K Enterprises Through Its Proprietor Sri Vicky Kumar vs. The State Of Jharkhand Through The Commissioner State Goods And Service Tax

WPC/125/2022HC Jharkhand09 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Nkas Services Private Limited Represented Through Its Executive Officer Sri Amitabh Goswami vs. The State Of Jharkhand

WPC/2659/2021HC Jharkhand09 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jalandhar Steel Through Its Proprietor Gopal Vishwa Karma vs. The State Of Jharkhand

WPC/2986/2021HC Jharkhand07 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Satyam Enterprises Through Its One The Partner Sri Prakash Kumar Vishwakarma vs. The State Of Jharkhand

WPC/2985/2021HC Jharkhand07 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Satyam Enterprises Through Its One Of The Partner Sri Prakash Kumar Vishwakarma vs. The State Of Jharkhand

WPC/2981/2021HC Jharkhand07 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Ms Jalandhar Steel Through Its Proprietor Gopal Vishwa Karma vs. The State Of Jharkhand

WPC/2988/2021HC Jharkhand07 Feb 2022

Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN

Yudhisthir Mahto vs. The State Of Jharkhand

WPC/3511/2020HC Jharkhand10 Jan 2022

Bench: HON'BLE DR. JUSTICE S. N. PATHAK

Jamshedpur Continuous Annealing And Processing Company Private LTD Thr Its Sr Manager F Anda Manoj vs. Comercial Taxes

WPC/4196/2017HC Jharkhand10 Jan 2022

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE SUJIT NARAYAN PRASAD

← 2021 2023 →