Krishna Automobiles Through Its Proprietor Abhinav Kumar v. The State Of Jharkhand

Court: Jharkhand High Court
Case number: WPC/1809/2020
Date of judgment: 10 Aug 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: KRISHNA AUTOMOBILES THROUGH ITS PROPRIETOR ABHINAV KUMAR
Respondent: THE STATE OF JHARKHAND
CNR: JHHC010133412020

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