K P Automobiles Private Limited Through Its Director Dr Rakesh Kumar Singh v. The Union Of INDIA Through The Pr Commissioner Central Goods And Services Taxes And Central Excise

Court: Jharkhand High Court
Case number: WPC/1434/2020
Date of judgment: 10 Aug 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: K P AUTOMOBILES PRIVATE LIMITED THROUGH ITS DIRECTOR DR RAKESH KUMAR SINGH
Respondent: THE UNION OF INDIA THROUGH THE PR COMMISSIONER CENTRAL GOODS AND SERVICES TAXES AND CENTRAL EXCISE
CNR: JHHC010103962020

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