Ms Vinayak Metal And Chemicals Through Its Sole Proprietor Mr Sunil Kumar Agarwal v. The State Of Jharkhand Through The Commissioner State Goods And Service Tax

Court
Jharkhand High Court
Case number
WPC/3022/2020
Date of judgment
14 Nov 2022
Bench
HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner
MS VINAYAK METAL AND CHEMICALS THROUGH ITS SOLE PROPRIETOR MR SUNIL KUMAR AGARWAL
Respondent
THE STATE OF JHARKHAND THROUGH THE COMMISSIONER STATE GOODS AND SERVICE TAX
CNR
JHHC010232332020

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