Larsen And Toubro LTD Represented By Cluster Operations Head And Authorized Mr Padmanabha Kumar D v. State Of Jharkhand Through The Department Of Energy
- Court
- Jharkhand High Court
- Case number
- WPC/5265/2021
- Date of judgment
- 12 Oct 2022
- Bench
- HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
- Petitioner
- LARSEN AND TOUBRO LTD REPRESENTED BY CLUSTER OPERATIONS HEAD AND AUTHORIZED MR PADMANABHA KUMAR D
- Respondent
- STATE OF JHARKHAND THROUGH THE DEPARTMENT OF ENERGY
- CNR
- JHHC010388022021
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.