Larsen And Toubro Limited Represented By Mr Padmanabha Kumar D v. State Of Jharkhand Through The Department Of Energy

Court: Jharkhand High Court
Case number: WPC/5289/2021
Date of judgment: 12 Oct 2022
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: LARSEN AND TOUBRO LIMITED REPRESENTED BY MR PADMANABHA KUMAR D
Respondent: STATE OF JHARKHAND THROUGH THE DEPARTMENT OF ENERGY
CNR: JHHC010389142021

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