Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy v. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department

Court: Jharkhand High Court
Case number: WPC/3532/2021
Date of judgment: 3 Nov 2021
Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
Petitioner: MS BGR MINING AND INFRA LIMITED THROUGH ITS AUTHORIZED SIGNATORY JETTI PAVANKUMAR REDDY
Respondent: THE STATE OF JHARKHAND THROUGH THE SECRETARY CUM COMMISSIONER STATE TAX DEPARTMENT
CNR: JHHC010277172021

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