Ms Bgr Mining And Infra Limited Through Its Authorized Signatory Jetti Pavankumar Reddy v. The State Of Jharkhand Through The Secretary Cum Commissioner State Tax Department
Original PDF →WPC/3508/2021HC JharkhandGSTCNR JHHC01027705202103 November 2021Bench: HON'BLE MR. JUSTICE APARESH KUMAR SINGH,HON'BLE MRS. JUSTICE ANUBHA RAWAT CHOUDHARY
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.