Steel Authority Of INDIA Limited Represented Through Kameshwar Prasad v. The State Of Jharkhand

Court: Jharkhand High Court
Case number: WPC/2646/2018
Date of judgment: 28 Aug 2019
Bench: HON'BLE MR. JUSTICE H.C.MISHRA,HON'BLE MR. JUSTICE DEEPAK ROSHAN
Petitioner: STEEL AUTHORITY OF INDIA LIMITED REPRESENTED THROUGH KAMESHWAR PRASAD
Respondent: THE STATE OF JHARKHAND
CNR: JHHC010161022018

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