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2019
Kerala High Court GST Judgments — 2019
4,509 judgments, newest first.
Page 26 of 46.
Neethu Rajan@ Neethu Shaju vs. The State Of Kerala
WP(C)/28272/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Kudroli Builders And Infrastructures Private Limited vs. State Tax Officer
WP(C)/35464/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Daisy Vincent vs. The State Of Kerala
WP(C)/29974/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Music Park vs. The State Tax Officer
WP(C)/33372/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ply Palace vs. The State Tax Officer
WP(C)/40780/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Krayons Interior Solutions (INDIA) PVT LTD vs. The Sales Tax Officer (Works Ontract)
WP(C)/38571/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sri Ram Steel Purniture vs. The Commercial Tax Officer
WP(C)/39557/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Eastern Plywoods vs. State Tax Officer
WP(C)/16352/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.R.Tiles vs. Assistant Commissioner
WP(C)/24751/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jomson Enterprises (INDIA) PVT Limited vs. State Of Kerala
WP(C)/42374/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N. Sivan Kutty vs. State Tax Officer
WP(C)/38187/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Abdul Rahiman Puthoor Kandi vs. The State Of Kerala
WP(C)/29772/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Elite Jewellers vs. The State Tax Officer
WP(C)/15753/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.King Shoe Mart vs. The State Tax Officer
WP(C)/25378/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N.K. Trading Co vs. Assistant Commissioner (Assessment)
WP(C)/28353/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.Sasidharan vs. State Tax Officer
WP(C)/34175/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Aptin Builders INDIA PVT.LTD vs. Assistant Commissioner (Works Contract)
WP(C)/34553/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kerala Agro Industries Corporation Private LTD vs. Assistant Commissioner
WP(C)/31971/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.B.Manoj Kumar vs. Commercial Tax Officer
WP(C)/36356/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Haridasan C.A vs. The Commercial Tax Officer
WP(C)/39179/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Yaseen International vs. The Assistant Commissioner
WP(C)/41771/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Jelly Jam vs. The State Tax Officer
WP(C)/30571/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.K. Fouzir vs. The State Tax Officer(Iib) Ii
WP(C)/32575/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Aryabhangy Motors vs. State Tax Officer
WP(C)/35264/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.R. Shaju vs. State Tax Officer
WP(C)/34264/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Orient Electric LTD vs. The Assistant Commissioner-3
WP(C)/39864/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Moty Jewellery vs. The Commissioner Of Commercial Taxes
WP(C)/38357/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Salim E vs. The Assistant Commissioner Of Sales Tax
WP(C)/35664/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Gireesh Gopal vs. The State Tax Officer
WP(C)/25464/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
St. Mary'S Spices And Condiments vs. The Commissiner Of Commercial Taxes, Thiruvananthapuram
WP(C)/28575/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jacob Kuruvila vs. The State Tax Officer
WP(C)/27666/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Medivision Scan And Diagnostic Research Centre PVT LTD vs. The State Tax Officer (Ib)
WP(C)/38558/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vigneswara Agencies vs. State Tax Officer
WP(C)/39488/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kai Restaurant vs. The Intelligence Officer/ State Tax Officer
WP(C)/36171/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Durga Associates vs. State Tax Officer
WP(C)/27671/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Trinity Infra Interiors vs. The Commissioner Of Commercial Taxes
WP(C)/33757/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Modi Cakes And Confectionaries PVT.LTD vs. Union Of INDIA
WP(C)/38578/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.K. Sujatha vs. Commercial Tax Officer
WP(C)/31174/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Edward Sam vs. State Tax Officer
WP(C)/36461/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N.Divakaran vs. The Asst. Commissioner (Assessment)
WP(C)/17861/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Adithya Enterprises vs. The Commissioner Of Commercial Taxes
WP(C)/34556/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S.Vikas vs. The Asst. Commissioner Of State Tax
WP(C)/26351/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Topzy Foods vs. State Tax Officer
WP(C)/40790/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Lisy P.T vs. The State Tax Officer
WP(C)/31356/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Fidco Associates vs. The Commissioner Of Commercial Taxes
WP(C)/35978/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Razack A.H vs. The State Of Kerala
WP(C)/114/2019
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S.R. Cashews vs. The Assistant Commissioner (Assessment)
WP(C)/27488/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Eastern Plywoods vs. State Tax Officer
WP(C)/16354/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Karuvannur Service Co-Operative Bank LTD vs. The State Tax Officer
WP(C)/27662/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Udaya Divakaran vs. The Commercial Tax Officer (Luxury Tax)
WP(C)/28374/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ushaskumar M.R vs. The State Tax Officer - Ii
WP(C)/34261/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jijumon.R vs. The State Tax Officer
WP(C)/1720/2019
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Talkatone Communications vs. The State Of Kerala
WP(C)/35372/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Reshminadh U vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/28579/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tnr Petroleum vs. The Commissioner Of Commercial Taxes
WP(C)/31577/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hi-Tech Crematorium PVT. LTD vs. The State Tax Officer(Wc)
WP(C)/38377/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Keerthanam Home Appliances vs. State Tax Officer
WP(C)/38757/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K. Biju vs. Assistant Commissioner(Assessment)
WP(C)/30065/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Fair Deal Trading Company vs. The State Tax Officer
WP(C)/32372/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vsolve Engineering INDIA PVT LTD vs. State Tax Officer
WP(C)/40489/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mohammed And Co vs. State Of Kerala
WP(C)/37265/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kuriachan vs. The Sales Tax Officer
WP(C)/39378/2018
HC Kerala
21 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Trichur Marketing Agency vs. The Commercial Tax Officer
WP(C)/1540/2019
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Al-Ameen Wood Industries vs. State Tax Officer
WP(C)/38267/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vijaya Home Appliances vs. State Tax Officer
WP(C)/36069/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Muhammed Siddiq vs. State Tax Officer -I, Alappuzha
WP(C)/18867/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Shine Jewellery vs. The State Tax Officer
WP(C)/18468/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Cinzac Sales And Services PVT. LTD vs. Union Of INDIA
WP(C)/35469/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Parinay Jewellery vs. The Assistant Commissioner-Ii(Assessment)
WP(C)/34867/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bharath Nalluri vs. The Commercial Tax Officer
WP(C)/35269/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jessy Rajan vs. State Tax Officer
WP(C)/18469/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.N. Sreedharan vs. The State Tax Officer
WP(C)/34467/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vijaya Enterprises vs. State Tax Officer
WP(C)/38269/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
V.D. Varghese vs. State Tax Officer, Kodungallur
WP(C)/18069/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Max Hardware And Electricals vs. The State Tax Officer-Ii
WP(C)/37468/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sachin S vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/38669/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Ramco Home Applicances vs. The State Tax Officer
WP(C)/35867/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hayath Gold Souk vs. The State Tax Officer
WP(C)/34269/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Escon Elevators PVT LTD vs. The State Tax Officer (Wc)
WP(C)/38666/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Photo Perfect Digital Offset Press vs. State Tax Officer
WP(C)/18070/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Bhima Jewellery vs. State Tax Officer (Ib Ii)
WP(C)/18667/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Chakolas Habitat Bayside vs. The State Tax Officer (Wc)
WP(C)/39870/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S. Ajithkumar vs. The State Tax Officer
WP(C)/18101/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Pittappillil Agencies vs. Assistant Commissioner
WP(C)/37904/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Paul.P.Paul vs. The State Tax Officer
WP(C)/17690/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
C.J.Antony vs. The Agricultural Income Tax And State Tax Officer
WP(C)/36873/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kothakurussi Service Co-Operative Bank LTD.F.No.1049 vs. The State Tax Officer (Ib)
WP(C)/37484/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Brocade INDIA vs. The Commercial Tax Officer
WP(C)/15875/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Classical Electricals vs. The Asst.Commissioner
WP(C)/16471/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sunpaul Dezira Projects Private Limited vs. The Commercial Tax Officer (Works Contract)
WP(C)/32903/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Roopasree Jwellery vs. State Tax Officer
WP(C)/30068/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Laila Kurien vs. Assistant Commissioner (Assessment)
WP(C)/34090/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Cauvery Coffee Suppliers vs. The State Tax Officer
WP(C)/24875/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sabari Enterprises vs. The State Tax Officer
WP(C)/39883/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Chandrababu S vs. The Assistant Commissioner(Assessment)
WP(C)/42088/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Navas R.V vs. State Tax Officer
WP(C)/39283/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.A.Salam vs. Assistant Commissioner Of State Tax(Special Circle)
WP(C)/34476/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Rajeevan P vs. State Tax Officer, (Works Contract)
WP(C)/27090/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.A. Kurian vs. The State Tax Officer
WP(C)/36475/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Technical Trade Links vs. The Assistant Commissioner(Deputation)
WP(C)/30676/2018
HC Kerala
18 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
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