Jomson Enterprises (INDIA) PVT Limited. vs. State Of Kerala
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NO.32151550803/2017-18 DATED 31.05.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'ABLE COURT IN W.P.(C)NO.11335/2018 DATED 04.04.2018. WP(C).No. 40580/2018 & CONN. CASES 45 APPENDIX OF WP(C) NO. 41580/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 12/11/2018. EXHIBIT P1 (a) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P1 (b) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. WP(C).No. 40580/2018 & CONN. CASES 46 APPENDIX OF WP(C)NO. 41587/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 18/08/2017 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P2OF THE NOTICE DATED 05/10/2018 ISSUED BY THE 3RD RESPONDENT.
WP(C).No. 40580/2018 & CONN. CASES 47 APPENDIX OF WP(C)NO. 41771/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN DATED 29/06/2015 FILED BY THE PETITIONER FOR THE YEAR 2014 - 2015. EXHIBIT P2 COPY OF THE NOTICE DATED 04/10/2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014 - 2015. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13/04/2018 ISSUED BY THIS HON'BLE COURT IN WPC.NO.13552 OF 2018. WP(C).No. 40580/2018 & CONN. CASES 48 APPENDIX OF WP(C) NO. 41776/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 10.12.2018 FOR THE YEAR 2011-12. EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018 IN W.P.(C) 11335/2018. EXHIBIT P3OF THE INTERIM ORDER DATED 12.04.2018 IN W.P(C) 13136/2018. WP(C).No. 40580/2018 & CONN. CASES 49 APPENDIX OF WP(C)NO. 41979/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011393972/2011-12 DATED 23.10.2018 ISSUED BY THE IST RESPONDENT.
WP(C).No. 40580/2018 & CONN. CASES 50 APPENDIX OF WP(C) 41980/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 31.10.2018 PASSED U/S. 67(1) OF THE KVAT ACT FOR THE YEAR 2015-16 BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE CONSTITUTION (ONE HUNDRED & FIRST AMENDMENT) ACT, 2016 DATED 8.9.16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P3OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WPC NO.11335/2018 DATED 4.4.2018. EXHIBIT P4OF THE DEMAND NOTICE DATED 31.10.2018 ISSUED FOR THE YEAR 2015-16 BY IST RESPONDENT TO THE PETITIONER.
WP(C).No. 40580/2018 & CONN. CASES 51 APPENDIX OF WP(C)NO.42373/2018 PETITIONER'S EXHIBITS: EXHIBIT P1THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017 DATED 26.11.2018
WP(C).No. 40580/2018 & CONN. CASES 52 APPENDIX OF WP(C) 42374/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER ISSUED BY THE 4TH RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED IN WP(C)NO.11335/2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.