BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 24 of 46.

Bemedica Health Care Limited vs. The State Tax Officer

WP(C)/40568/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Devamatha Traders vs. The Commercial Tax Officer

WP(C)/13236/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mr Light Technology Private LTD vs. The State Tax Officer

WP(C)/27966/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kings Electrical And Plumbing vs. The State Tax Officer

WP(C)/36437/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Golden Mist Trading vs. The State Tax Officer

WP(C)/27161/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Palghat Cosmopolitan Club vs. The Commercial Tax Officer (Luxury Tax)

WP(C)/28358/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

S.V.Traders vs. The State Tax Officer

WP(C)/37364/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sandhya Muralidharan vs. The State Tax Officer

WP(C)/25432/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ptc Builders vs. The Assistant Commissioner (Works Contract)

WP(C)/32840/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

T.K. Gopinathan Nair vs. State Tax Officer

WP(C)/30035/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Asha Sadanandan vs. State Tax Officer

WP(C)/26559/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ramachandran vs. State Of Kerala

WP(C)/31365/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Unidec Foundations PVT LTD vs. The State Tax Officer (Works Contract)

WP(C)/40362/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Bpm Traders vs. The Commissioner Of Commercial Taxes

WP(C)/27164/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anoop K. R vs. State Tax Officer, Thrissur

WP(C)/26568/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Royale Garden And Resorts vs. The State Tax Officer

WP(C)/36436/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Travancore Veneers And Plywoods Kuttippadam vs. The State Of Kerala

WP(C)/37634/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.K.Fouzir vs. The State Tax Officer (Ib) Ii

WP(C)/40035/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Christian Aggregates vs. Assistant Commissioner

WP(C)/18162/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Omega Advertising & Sales Promotion vs. The State Tax Officer (Works Contract)

WP(C)/16156/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Amv Infrastructure & Properties (P) LTD vs. State Tax Officer (Works Contract)

WP(C)/24961/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Biju Poulose vs. The State Tax Officer - I

WP(C)/39233/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Thuppasseril Cloth Centre vs. State Tax Officer

WP(C)/17764/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Pyarelal Agro And Export (P) LTD vs. The Assistant Commissioner Of State Tax

WP(C)/29431/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kanif Industries vs. The State Tax Officer

WP(C)/37963/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tamar INDIA Spices PVT. LTD vs. The Intelligence Officer

WP(C)/33363/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anup Abraham P Joseph vs. State Tax Officer

WP(C)/29031/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Abdul Manaf, Proprietor vs. The Commercial Tax Officer

WP(C)/38563/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Flame Impex vs. The Commercial Tax Officer

WP(C)/34962/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Najeeb Mannel vs. State Tax Officer - Ii

WP(C)/35168/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Green Palace Health Resort vs. The State Tax Officer

WP(C)/38833/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anil Kumar C.M vs. State Tax Officer [Ib]

WP(C)/18972/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tara Sanitary Wares vs. The Assistant Commissioner - Iii

WP(C)/41764/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

B.Ramesh vs. The State Tax Officer

WP(C)/25962/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.R.Surendran vs. The State Tax Officer

WP(C)/15967/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Palghat Automotive (P) LTD vs. The Commercial Tax Officer

WP(C)/24759/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Grand Traders vs. Assistant Commissioner (Assessment)

WP(C)/29239/2018HC Kerala22 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Dlf Home Developers Limited vs. State Of Kerala

WP(C)/42/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Aveda Resorts And Spa Private Limited vs. The Secretary, Taxes

WP(C)/36754/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sri. Muhammed Kunju P.M vs. The Intelligence Officer

WP(C)/38954/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Pradeep Agency vs. State Tax Officer

WP(C)/34178/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Wood Bank vs. The State Tax Officer

WP(C)/34976/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Asian Colors vs. The State Tax Officer-I

WP(C)/37953/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

T.Sasidharan vs. State Tax Officer

WP(C)/452/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Vedanta LTD vs. The State Tax Officer (Enquiry)

WP(C)/40955/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K. K. Sreekumar vs. State Tax Officer

WP(C)/31/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sree Narayana Constructions Private Limited vs. The State Tax Officer

WP(C)/446/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Aveda Resorts And Spa Private Limited vs. The Secretary

WP(C)/36753/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Skaria.P.Thomas vs. The State Tax Officer (Intelligence)

WP(C)/287/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Amuthu Traders vs. State Tax Officer

WP(C)/34180/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Glamour Gents Shop (Defunct) vs. The Commissioner Of Commercial Taxes

WP(C)/39753/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tulasi Developers INDIA PVT. LTD vs. The State Of Kerala

WP(C)/39553/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Pradeepkumar J vs. The State Of Kerala

WP(C)/37351/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Oppo Mobiles INDIA Private Limited vs. State Tax Officer

WP(C)/33977/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ajmal Brothers vs. The State Tax Officer

WP(C)/453/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Beauty Silks vs. The State Tax Officer

WP(C)/463/2019HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Soumya Fashion Jewellery vs. The State Tax Officer

WP(C)/37355/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Binil Roy S.N vs. The State Tax Officer

WP(C)/37151/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.R.Ravimohan vs. The State Tax Officer

WP(C)/38351/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Aiswarya Agencies vs. The Assistant Commissioner (Assessment)

WP(C)/33980/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Thalukandathil Jewellers vs. State Tax Officer

WP(C)/34978/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Wilson R vs. The State Tax Officer (Works Contract)

WP(C)/40351/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M.S.Soaps vs. The State Tax Officer

WP(C)/41752/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Premium Foods vs. The State Tax Officer

WP(C)/42353/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Ansari. A vs. State Tax Officer (Works Contract)

WP(C)/36665/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chacko Jose vs. The State Tax Officer

WP(C)/33360/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Philip Joseph vs. Commercial Tax Officer

WP(C)/30062/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Janram Automobiles vs. The State Of Kerala

WP(C)/37560/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

St.Anns Senior Secondary School vs. The State Tax Officer (Investigation Branch)

WP(C)/33573/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Murukesan.M vs. The State Tax Officer

WP(C)/26179/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kalyan Silks Trichur (P) LTD vs. Assistant Commissioner

WP(C)/31775/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Socomec Innovative Power Solutions PVT.LTD vs. State Tax Officer

WP(C)/24779/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jayakumar. S vs. State Of Kerala

WP(C)/38387/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kaypees Inn vs. The State Of Kerala

WP(C)/36973/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Jyothi Traders vs. The Sales Tax Officer

WP(C)/35263/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Purple Ladies Boutique vs. Union Of INDIA

WP(C)/18755/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Kodans Shoes vs. The State Tax Officer

WP(C)/41373/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Nate Builders PVT. LTD vs. State Tax Officer

WP(C)/37462/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Firos K.I vs. The State Of Kerala

WP(C)/24778/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Mgc Bags & Umbrellas vs. State Tax Officer, SGST Department

WP(C)/15951/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sbj Associates vs. The State Tax Officer

WP(C)/38190/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.K. Ramachandran vs. The Commercial Tax Officer (Wc)

WP(C)/27487/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Samridhi Carry Bags vs. The State Tax Officer - 3

WP(C)/28571/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Three Star Electronics And Agencies vs. The Commissioner Of Commercial Taxes

WP(C)/35977/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chandys Homes vs. State Tax Officer(Wc)

WP(C)/34560/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Fayas T.A vs. The State Of Kerala

WP(C)/36980/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Ktc Automotive Company vs. The Assistant Commisioner-Ii

WP(C)/32865/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kgm Gold LLP vs. The State Tax Officer

WP(C)/36359/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mascon Engineering And Contracting Co PVT. LTD vs. State Tax Officer(Wc)

WP(C)/37580/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Baby Marine International vs. The State Tax Officer (Enquiry)

WP(C)/36463/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Visudira Impex P LTD vs. Asst. Commissioner

WP(C)/17354/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Twins Mobiles vs. State Tax Officer

WP(C)/26872/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chandrababu M.R vs. The State Tax Officer(Intelligence)

WP(C)/36090/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Kerala Publicity Arts vs. State Tax Officer(Ib)

WP(C)/36464/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anaco Construction And Traders vs. State Tax Officer

WP(C)/41979/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jojy Joseph vs. The State Tax Officer

WP(C)/33560/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

C.M.Sreenivasan vs. The State Tax Officer

WP(C)/28176/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.Salahudeen vs. The State Of Kerala

WP(C)/29975/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Zest N Green vs. The State Tax Officer

WP(C)/33577/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Saseendran T.A vs. The State Tax Officer

WP(C)/18554/2018HC Kerala21 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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