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2019
Kerala High Court GST Judgments — 2019
4,509 judgments, newest first.
Page 23 of 46.
Raju T.P vs. State Tax Officer
WP(C)/29157/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
V.K. Sunny vs. State Tax Officer
WP(C)/31237/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tulsi Developers INDIA PVT. LTD vs. The State Of Kerala
WP(C)/38161/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Malabar Cement Products vs. The Commissioner Of Commercial Taxes
WP(C)/25637/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.C.Rahim vs. The State Tax Officer (Works Contract)
WP(C)/28560/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sufail K.H vs. The State Tax Officer
WP(C)/15960/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Munar Black Forest Vattiyar, Idukky vs. State Tax Officer
WP(C)/15432/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Veenus Hardwares vs. The State Tax Officer (Ib)
WP(C)/24567/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Thekkinedath Kids Kemp vs. The State Tax Officer
WP(C)/161/2019
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kalliyath Sanitations vs. The Commissioner Of Commercial Taxes
WP(C)/29037/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.M. Ebraham vs. The Intelligence Officer
WP(C)/18560/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Zodiac Motors vs. The State Tax Officer, State Goods & Service Tax Department
WP(C)/18559/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S. Mani vs. State Tax Officer
WP(C)/15972/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Silver Storm Amusement Parks Private Limited vs. The State Tax Officer(Luxury Tax)
WP(C)/26231/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Firoz Ummer vs. State Tax Officer, Palakkad
WP(C)/25558/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
V Steels vs. State Tax Officer
WP(C)/31568/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Riyas. T.K vs. The Assistant Commissioner
WP(C)/25764/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.K.John And Sons Estate vs. State Tax Officeer
WP(C)/27632/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tara Sanitary Wares vs. Intelligence Officer
WP(C)/24761/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Shivani Scientific Industries PVT LTD vs. State Of Kerala
WP(C)/38037/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Isd Senior Secondary School vs. State Tax Officer (Investigation Branch)
WP(C)/32363/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N. Jayaprakash vs. The Assistant Commissioner
WP(C)/32362/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Purvankara LTD vs. State Tax Officer
WP(C)/17770/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ms. J.R.Traders vs. The State Of Krala
WP(C)/25233/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sri. Muhammedkunju P.M vs. The State Tax Officer
WP(C)/28569/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sajikumar vs. The State Tax Officer
WP(C)/34363/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hi-Lite Projects Private Limited vs. State Tax Officer
WP(C)/28957/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mobile City vs. The State Tax Officer
WP(C)/33431/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. K.A.V Shaik Rowther vs. Assistant Commissioner Of State Tax
WP(C)/16568/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.Shifa vs. The State Tax Officer-1
WP(C)/36431/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Water World Tourism Co. PVT LTD vs. The State Tax Officer
WP(C)/38838/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.New Cycle & Motor Trading Co vs. Assistant Commissioner Of State Tax
WP(C)/25964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kalapaka Builders vs. State Tax Officer (Works Contract)
WP(C)/165/2019
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N.M. Basheer vs. The State Tax Officer (Ib)
WP(C)/26436/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Awal Electricals And Plumbing vs. The State Tax Officer
WP(C)/36634/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Modi Live Food Court vs. Union Of INDIA
WP(C)/38564/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Padikunnu Charitable Society vs. The State Tax Officer
WP(C)/30964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.Rajan vs. The Commissioner, State Goods & Service Tax Department
WP(C)/24562/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hotel Royal Kington vs. State Tax Officer
WP(C)/29237/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tophill Furniture Palace vs. The Commissioner Of Commercial Taxes
WP(C)/32034/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kalletumkara Metals Private Limited vs. The State Tax Officer
WP(C)/16159/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Eureka Forbes LTD vs. The Assistant Commissioner (Assessment)
WP(C)/15761/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kvr Dream Vehicle PVT. LTD vs. Asst. Commissioner Of State Tax
WP(C)/27837/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Haris vs. Commercial Tax Officer
WP(C)/38364/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bankers Construction vs. The State Tax Officer(Works Contract)
WP(C)/36036/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Philip Simon vs. The State Tax Officer - Ii
WP(C)/42359/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mr. Sajeev T.G vs. The Sales Tax Officer
WP(C)/25365/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mettle Networks P. LTD vs. The Intellegence Officer
WP(C)/37570/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Parsinath K vs. State Tax Officer
WP(C)/36838/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Speon Engineering vs. The Commercial Tax Officer
WP(C)/35369/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Supreme Food Industries vs. The Assistant Commissioner
WP(C)/40366/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.S & S Food Industries vs. The State Tax Officer
WP(C)/25835/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bestseller Retail INDIA PVT. LTD vs. The Commercial Tax Officer Kvat Circle I Kalamassery At Civil Station
WP(C)/19765/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.P.Footwear vs. The Commissioner Of Commercial Taxes
WP(C)/40833/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
B. Mohammed Sherief vs. The State Tax Officer
WP(C)/19974/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Saron Raj vs. State Tax Officer
WP(C)/36837/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Benzy Food And Beverages PVT. LTD vs. State Of Kerala
WP(C)/42034/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Zodiac Advertisers vs. The Assistant Commissioner (Wc)
WP(C)/34163/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Mermer Italia Building Products (P) LTD vs. The Assistant Commissioner-3
WP(C)/17168/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Kaypee Metals And Alloys (P) LTD vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/31961/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Surya Rock Products vs. State Tax Officer
WP(C)/26237/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tiros Treads vs. State Tax Officer
WP(C)/15970/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Lakshman And Co vs. The Asst. Commissioner (Assessment)
WP(C)/37761/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Asian Hyper Market vs. State Tax Officer
WP(C)/34765/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Olavara Metals vs. The State Tax Officer
WP(C)/41437/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Shine P. Abraham vs. The State Tax Officer
WP(C)/38164/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.Prabhakaran vs. The State Tax Officer
WP(C)/17356/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Viswambaran.C.S vs. State Tax Officer
WP(C)/38634/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Neeraj Paul vs. The Commercial Tax Officer
WP(C)/18834/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jayanarayanan C vs. The State Tax Officer, Works Contract
WP(C)/30569/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bhavani Erectors PVT LTD vs. The State Tax Officer
WP(C)/30634/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Sargam Enterprises vs. The State Tax Officer
WP(C)/24965/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Amk Traders vs. The State Tax Officer
WP(C)/33033/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Konkan Storage Systems(Kochi) PVT.LTD vs. The State Tax Officer
WP(C)/38363/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Malabar Stores vs. The State Tax Officer
WP(C)/39031/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Divya.M vs. The State Tax Officer, Palakkad
WP(C)/25236/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Veeramani Textiles vs. The State Tax Officer
WP(C)/25961/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sajini T.P vs. State Tax Officer
WP(C)/18359/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jailabudeen.M vs. The Commercial Tax Officer
WP(C)/33966/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Muhammed Nishad vs. The Assistant Commissioner (Wc Lt)
WP(C)/27562/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Biju.M.P vs. The State Tax Officer(Wc)
WP(C)/32761/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Punamchand D.Kulangara vs. The Commercial Tax Officer(Works Contract)
WP(C)/33361/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Abeys Mobile Priority World vs. State Tax Officer
WP(C)/28168/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.Babu vs. The State Of Kerala
WP(C)/18160/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
City Footwear vs. The State Tax Officer-1
WP(C)/40756/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Cinzac Engineers vs. The Assistant Commissioner (Wc)
WP(C)/35032/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.A Sundaran vs. The State Tax Officer
WP(C)/33370/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hotel Saravanabhavan vs. State Tax Officer-Ii
WP(C)/36570/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Thomas Thaliath vs. The State Tax Officer
WP(C)/15162/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Shone Ply And Boards vs. The Commercial Tax Officer
WP(C)/18773/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Harrisons Malayalam Limited vs. State Of Kerala
WP(C)/36166/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.Dileep vs. The State Tax Officer
WP(C)/27958/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Peter'S Tyre Recycling vs. State Tax Officer
WP(C)/24962/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Benlion Coir Industries vs. The Assistant Commissioner Of State Tax
WP(C)/34835/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.H.Iqbal vs. The Secretary
WP(C)/34231/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
V Care Electronics vs. The State Of Kerala
WP(C)/38637/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. M.X.Electronics vs. The State Tax Officer
WP(C)/26439/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sekhar P vs. The State Of Kerala
WP(C)/29559/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Yahiya Sanudeen vs. State Tax Officer
WP(C)/25636/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S.Jalal vs. The State Tax Officer (Ib)
WP(C)/37637/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
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