Awal Electricals And Plumbing vs. The State Tax Officer

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WP(C)/36634/2018HC KeralaGSTCNR KLHC01084966201822 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU61 pages

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DATED 07.07.2018 ISSUED UNDER THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2OF THE ORDER DATED 04-04- 2018 OF THE HON'BLE HIGH COURT IN W.P. (C) NO. 11335 OF 2018. -45- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 35633/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32042565639/13-14 DATED 23.01.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO.11335/2018 DATED 04.04.2018. -46- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 36432/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER ISSUED BY 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 28.02.2018 EXHIBIT P2OF ASSESSMENT ORDER ISSUED BY 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 28.02.2018 EXHIBIT P3OF ASSESSMENT ORDER ISSUED BY 1ST RESPONDENBT FOR THE YEAR 2013- 14 DATED 28.02.2018. EXHIBIT P4OF ASSESSMENT ORDER ISSUED BY 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 28.02.2018. EXHIBIT P5OF ASSESSMENT ORDER ISSUED BY 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 28.04.2018. EXHIBIT P6OF DEMAND NOTICE ISSUED BY 2ND RESPONDENT FOR THE YEAR 2011-12 DATED 06.07.2018. EXHIBIT P7OF THE DEMAND NOTICE ISSUED BYT 2ND RESPONDENT FOR THE YEAR 2012- 13 DATED 15.09.2018 EXHIBIT P8OF DEMAND NOTICE ISSUED BY 2ND RESPONDENT FOR THE YEAR 2013-14 DATED 15.09.2018. EXHIBIT P9OF DEMAND NOTICE ISSUED BY 2ND RESPONDENT FOR THE YEAR 2014-15 DATED 18.O9.2018 EXHIBIT P10OF DEMAND NOTICE ISSUED BY 2ND RESPONDENT FOR THE YEAR 2015-16 DATED 18.09.2018. -47- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 36633/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. -48- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 36634/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32111171537/2013-14 DATED 29.10.2018. -49- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 37634/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO. OR 514/A/12-13 DATED 19/06/2017 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P2 AOF THE ORDER NO.32151380106/12-13 DATED 30/12/2017 ISSUED BY THE 2ND RESPONDENT.

-50- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 38032/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR 2010-11 DATED 22.2.2018. EXHIBIT P2 AOF THE REPLY FILED AGAINST EXT.P1 DATED 4.4.2018 WITH ENGLISH TRANSLATION. EXHIBIT P3 AOF THE PROCEEDINGS OF ASSESSMENT PASSED FOR THE YEAR 2010-11 DATED 21.7.2018 WITH ENGLISH TRANSLATION. EXHIBIT P4 AOF THE JUDGMENT IN STATE OF PUNJAB & OTHERS VS.BHATINDA DISTRICT CO OP. MILK P UNION LTD REPORTED IN (2007) 10 VST 180 SC.

-51- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 38634/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE IST RESPONDENT FOR THE YEAR 2013-14 DATED 31.10.2018. -52- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 38833/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 9/11/2018 EXHIBIT P2OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN WP(C) NO.38723 OF 2018 DATED 27/11/2018. -53- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 39031/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2015-16 DATED 02.08.2016 EXHIBIT P2 COPY OF THE ASSESSMENT ORDER DATED 26.09.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN W.P. (C) NO. 13552 OF 2018

-54- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 39033/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2014-15 DATED 22.7.2015 EXHIBIT P2 COPY OF THE ASSESSMENT ORDER DATED 23.10.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO 13552 OF 2018

-55- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 39233/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32140791909/2013-14 DATED 30.06.2018. EXHIBIT P2OF THE ASSESSMENT ORDER NO.32140791909/2016-17 DATED 30.06.2018. -56- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 39635/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32041188595/2014-15 DATED 5.10.2018 ISSUED BY THE IST RESPONDENT. EXHIBIT P2OF THE PENALTY ORDER NO.32041188595/2014-15 DATED 5.10.2018 ISSUED BY THE IST RESPONDENT.

-57- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 40035/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY PROPOSAL NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 04/10/2017. EXHIBIT P2OF THE PENALTY PROPOSAL NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 22/10/2018. -58- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 40833/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 04-07-2018 ISSUED U/S. 25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P2OF THE ASSESSMENT ORDER DATED 04-07-2018 ISSUED U/S. 25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P3OF THE ASSESSMENT ORDER DATED 04-07-2018 ISSUED U/S. 25(1) OF THE KVAT ACT 2003 BY THE 2ND RESPONDENT FOR YEAR 2013-14 EXHIBIT P4OF THE ORDER DATED 04-04- 2018 OF THE HON'BLE HIGH COURT IN W.P(C) NO. 11335 OF 2018

-59- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 42033/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESMENT ORDER DATED 03/10/2017. -60- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 42034/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 29/10/2018 ISSUED BY THE 2ND RESPONDENT UNDER SECTION 25 (1) OF THE KVAT ACT 2003. -61- W.P.(C). No.41831 of 2018 & Con. cases APPENDIX OF WP(C) 42431/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE DEMAND NOTICE UNDER SECTION 25(1) OF THE KVAT ACT, 2003 DATED 19.09.2018 FOR THE FINANCIAL YEAR 2013-14.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.