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2019
Kerala High Court GST Judgments — 2019
4,509 judgments, newest first.
Page 22 of 46.
M/S.Channel Foods(P)LTD vs. Assistant Commissioner(Assessment)
WP(C)/936/2019
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Akesiss Pharma Private Limited vs. State Tax Officer
WP(C)/1892/2019
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
S.G.Traders vs. State Tax Officer
WP(C)/36438/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Vanchinad Medicala & Surgicals vs. State Tax Officer
WP(C)/26364/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Food World Trade Centre vs. The State Tax Officer
WP(C)/39033/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jacob Metal Industries vs. The State Tax Officer (Wc)
WP(C)/26957/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Harrisons Malayalam LTD vs. State Of Kerala
WP(C)/22160/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Oxy Marketing vs. The State Tax Officer
WP(C)/36432/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mrs.Deepa Vivish vs. Intelligence Officer
WP(C)/19557/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.P.H.Tourist Home vs. State Tax Officer (R)
WP(C)/23959/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Thottam Foods vs. The State Tax Officer
WP(C)/40439/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Arthat Traders vs. Commercial Tax Officer
WP(C)/15974/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Gold Land Private LTD vs. The State Tax Officer
WP(C)/17962/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jai Maruthi Associates vs. The State Of Kerala
WP(C)/37569/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.K.Vimalkumar vs. State Tax Officer
WP(C)/39970/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ace Housing Solutions PVT LTD vs. The State Tax Officer (Works Contract)
WP(C)/41162/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kottaram Traders vs. The Assistant Commissioner
WP(C)/15758/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tomy Joseph vs. The State Of Kerala
WP(C)/25368/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.C.P.Biomed Private Limited vs. The Commercial Tax Officer
WP(C)/24561/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. G.G. Motors vs. The State Tax Officer (Ib)
WP(C)/29436/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Cns Ayurveda Chikitsalayam PVT.LTD vs. The State Tax Officer
WP(C)/36565/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Platinum Superstructure PVT. LTD vs. The Assistant Commissioner (Works Contract)
WP(C)/34965/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sreelakshmi Energy Systems PVT. LTD vs. Assistant Commissioner (Works Contract)
WP(C)/31164/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mohan Associates vs. The Commissioner Of Commercial Taxes
WP(C)/35239/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Somanathan Nair vs. State Tax Officer (Investigation Officer)
WP(C)/16365/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Steel Track vs. The Assistant Commissioner
WP(C)/15762/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sai Engineers vs. Assistant Commissioner (Works Contract)
WP(C)/15956/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Drug Links vs. The State Of Kerala
WP(C)/41966/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.N. Subramanian vs. The State Tax Officer
WP(C)/36035/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Abad Turtle Beach Resorts vs. State Tax Officer(Lt)
WP(C)/35633/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Shapoorji Pallonji And Company Private Limited vs. The Assistant Commissioner Of State Tax
WP(C)/18558/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tekwins Electronics vs. The Assistant Commissioner (Wc & Lt)
WP(C)/16157/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Muhammed V.P vs. The State Tax Officer-Ii
WP(C)/25639/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.K. Gopinathan Nair vs. State Tax Officer
WP(C)/39635/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Abdul Majeed vs. The State Tax Officer
WP(C)/34766/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Meenangadi Service Co-Op Bank LTD vs. The State Tax Officer
WP(C)/24563/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Seemas Wedding Collections vs. The State Tax Officer
WP(C)/31831/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Bharath Polymers vs. The Intelligence Officer
WP(C)/25433/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.Phone Electrronics & Technologies Private Limited vs. Commercial Tax Officer
WP(C)/27158/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.A.N. Concept vs. The State Tax Officer
WP(C)/39640/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Malabar Cochin Arcade Private Limited vs. The Intelligence Officer
WP(C)/32762/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Neo Tech Polymers vs. The State Tax Officer
WP(C)/31563/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ravi Lukose vs. State Tax Officer
WP(C)/35033/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M. Sukumar vs. The Asst. Commissioiner (Assessment)
WP(C)/37969/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N.P. Venkitaraman vs. The State Tax Officer
WP(C)/32765/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vijayan.K vs. The State Of Kerala
WP(C)/42033/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.P. Saju vs. State Tax Officer, Mattanchery
WP(C)/25765/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Baby Varghese vs. State Tax Officer
WP(C)/18163/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.U Abdul Kareem vs. The State Tax Officer -Ii
WP(C)/28163/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.G.M.Marketing vs. The Assistant Commissioner Of State Tax
WP(C)/26560/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Oxygen Digital Shop vs. State Tax Officer
WP(C)/15971/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Pree Aag Fire System PVT.LTD vs. Commercial Tax Officer
WP(C)/17570/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bestseller Retail INDIA PVT. LTD vs. The Commercial Tax Officer Kvat Circle I Kalamassery At Civil Station
WP(C)/20573/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mohan Associtates vs. The Commissioner Of Commercial Taxes
WP(C)/35233/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Modi Live Bake vs. Union Of INDIA
WP(C)/38570/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Anoopshah.S.U vs. The State Tax Officer
WP(C)/40762/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.K. Thankappan vs. Union Of INDIA
WP(C)/32964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Essjay Mill Stores vs. The State Tax Officer
WP(C)/37964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. The Address Builders (P) LTD vs. State Tax Officer
WP(C)/30436/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sri. Kanivilas Aluminium Stores vs. State Tax Officer
WP(C)/29158/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
3F Industries LTD vs. Assistant Commissioner, State Goods &Service Tax Department
WP(C)/24964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Dominie Lukose vs. State Tax Officer
WP(C)/18159/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sadanandan vs. State Of Kerala
WP(C)/30032/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vasantham Wedding Centre vs. The State Tax Officer
WP(C)/17156/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Raj Holdings vs. The Intelligence Officer
WP(C)/19375/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P And G Granites vs. The State Tax Officer
WP(C)/39840/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sree Ramachandran Enterprises vs. Assistant Commissioner
WP(C)/32235/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Praseeth Padmanabhan vs. The State Tax Officer
WP(C)/18957/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Subhash vs. State Of Kerala
WP(C)/25163/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Krishnakumar T vs. State Tax Officer
WP(C)/20768/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Krishna Steel Rolling Mills vs. The Assistant Commissioner Of State Tax
WP(C)/15961/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Amina Marketing vs. State Tax Officer
WP(C)/18367/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Creators Constructions vs. The Assistant Commissioner-Work Contract
WP(C)/34170/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mullackal Medicare PVT. LTD vs. State Tax Officer
WP(C)/30031/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Madhava Prabhu Cement Stockist vs. The State Tax Officer
WP(C)/40238/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Romans.M.I vs. The State Tax Officer
WP(C)/36034/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Utility Projects & Services PVT. LTD vs. The State Tax Officer (Works Contract)
WP(C)/18763/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Bellflower Home Care Products vs. State Tax Officer
WP(C)/24573/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kallatra Oil Mills vs. State Tax Officer
WP(C)/19372/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jewel Art vs. The State Of Kerala
WP(C)/32238/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
G. Muraleedharan vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/33233/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Madathil Home Needs vs. State Tax Officer (Wc)
WP(C)/42431/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Focus Automobiles vs. Intelligence Officer
WP(C)/29162/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Medi Assist vs. The Commisioner Of State Goods And Service Tax Department
WP(C)/38964/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Arun P vs. The State Tax Officer (Works Contract)
WP(C)/42363/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Delma Sreedhanya.Jv vs. The Asst. Commissioner Of State Tax
WP(C)/19761/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Roof Land Services vs. The State Tax Officer - I
WP(C)/33239/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.S. Abdul Rasheed vs. State Tax Officer
WP(C)/16361/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sobha Traders vs. State Tax Officer
WP(C)/36435/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Dhilu Gold Manufacturing Company(P)LTD vs. The Commissioner Of Commercial Taxes
WP(C)/27461/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Elappunkal Hardwares vs. State Of Kerala
WP(C)/40039/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
A.S.Granite & Marble Centre vs. State Tax Officer
WP(C)/18557/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kitchenette vs. The Commissioner Of Commercial Taxes
WP(C)/37767/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Star Enterprises vs. State Tax Officer
WP(C)/19356/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Devi Pharma vs. The State Tax Officer
WP(C)/24839/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Vasantham Silks vs. The State Tax Officer
WP(C)/36568/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Brothers Grocery Company vs. State Tax Officer
WP(C)/19365/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
G.Udayakumar vs. State Tax Officer
WP(C)/36969/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Aisha Wedding Centre vs. The State Tax Officer
WP(C)/32033/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sajo Thomas vs. The Intelligence Officer
WP(C)/36633/2018
HC Kerala
22 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
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