M/S.Cns Ayurveda Chikitsalayam PVT.LTD. vs. The State Tax Officer
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NO.32040816614/2013-14 UNDER THE KVAT ACT,DATED 04.04.2018 EXHIBIT P2OF THE ASSESSMENT ORDER NO.32040816614/2014-15 UNDER THE KVACT ACT,DATED 02.04.2018. -40- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 37761/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 23.10.2018. EXHIBIT P1 A COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 DATED 25.10.2018. -41- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 37963/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32071819252/2016-17 DATED 7.8.2018. -42- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 37964/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER PASSED FOR 2016-2017 DATED 10.10.2018
-43- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38161/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 30.09.2018, ISSUED BY THE 3RD RESPONDENT.
-44- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38164/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER DATED 30.10.2018 ISSUED BY THE 1ST RESPONDENT U/S.25(1) FOR THE YEAR 2012-2013. EXHIBIT P1 A COPY OF ORDER DATED 30.10.2018 ISSUED BY THE 1ST RESPONDENT U/S.25(1) FOR THE YEAR 2013-2014. EXHIBIT P1 B COPY OF ORDER DATED 30.10.2018 ISSUED BY THE 1ST RESPONDENT U/S.25(1) FOR THE YEAR 2014-2015. EXHIBIT P1 C COPY OF ORDER DATED 30.10.2018 ISSUED BY THE 1ST RESPONDENT U/S.25(1) FOR THE YEAR 2015-2016. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P. (C)NO.13552 OF 2018. -45- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38363/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER S.25(1) FOR THE YEAR 2013-2014, DT. 1.11.2018. -46- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38364/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR THE YEAR 2016-2017 DATED 7.6.2017 FILED BY THE PETITIONER EXHIBIT P2OF THE NOTICE UNDER SECTION 25 (1) OF THE KVAT ACT FOR THE YEAR 2016-2017 DATED 4.10.2018 BY THE 1ST RESPONDENT
-47- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38563/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO 32051084927/2015-16 DATED 12.4.2018
-48- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38564/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF NOTICE DATED 23.10.2018 ISSUED BY 4TH RESPONDENT EXHIBIT P2OF ORDER DATED 27.4.2018 IN WPC.NO.14625/2018
-49- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 38964/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SAID NOTICE U/S, 25(1) DATED 9.11.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER FOR 2016-17. EXHIBIT P2OF THE INTERIM ORDER DATED 4.4.2018, PASSED BY THIS HON'BLE COURT IN WPC NO.11335/2018. EXHIBIT P2 AOF THE INTERIM ORDER DATED 3.10.2018, PASSED BY THIS HON'BLE COURT IN WPC NO.32076/2018. -50- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 40362/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 28-09-2018 EXHIBIT P2OF THE ASSESSMENT ORDER DATED 30- 11-2018
-51- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 40762/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32080886932/2016-17 DATED 23-11-2018
-52- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 41162/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2014-2015 DATED 29-10-2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P1A THEOF THE ASSESSMENT ORDER FOR THE YEAR 2015-2016 DATED 29/10/2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P1B THEOF THE ASSESSMENT ORDER FOR THE YEAR 2016-2017 DATED 29/10/2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC.NO.13930 OF 2018 DATED 13TH APRIL 2018. -53- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 41764/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2014-15 EXHIBIT P2 COPY OF ORDER DATED 29/11/2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13/04/2018 ISSUED BY THIS HON'BLE COURT IN WP(C)NO.13552 OF 2018. -54- WP(C).No. 15432 of 2018 & CON. CASES APPENDIX OF WP(C) 42363/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 19/09/2018. EXHIBIT P2OF THE PRE-ASSESSMENT NOTICE UNDER SECTION 25(1) OF THE KVAT ACT ISSUED BY 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 22/10/2018. EXHIBIT P3OF THE DEMAND NOTICE IN FORM 12 ISSUED BY 1ST RESPONDENT DATED 19/09/2018.
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