P.Shifa vs. The State Tax Officer-1
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NO.32040257995/2011-12 DATED 31.7.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO.32040257995/2012-13 DATED 30.8.2018 ISSUED BY THE 1ST RESPONDENT
-57- WP(C).No. 15758 of 2018 & CONN. CASES APPENDIX OF WP(C) 38637/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ORDER DATED 05/11/2018, ISSUED BY THE 2ND RESPONDENT.
-58- WP(C).No. 15758 of 2018 & CONN. CASES APPENDIX OF WP(C) 38838/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 07.11.2018 EXHIBIT P2OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN WP(C)NO, 38723 OF 2018 DATED 27.11.2018. -59- WP(C).No. 15758 of 2018 & CONN. CASES APPENDIX OF WP(C) 39640/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF ASSESSMENT ORDER NO.32150617738/2016-17 (UNDER SECTION 25(1) OF THE KVAT ACT) DATED 4.1.2018 FOR THE YEAR 2016-17 ISSUED BY FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930 OF 2018 DATED 13TH APRIL 2018. -60- WP(C).No. 15758 of 2018 & CONN. CASES APPENDIX OF WP(C) 40439/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PENALTY NOTICE ISSUED U/S. 67(1) OF THE KVAT ACT FOR 2014-15 DATED 02.11.2018. EXHIBIT P2 AOF THE PENALTY NOTICE ISSUED U/S. 67(1) OF THE KVAT ACT FOR 2015-16 DATED 02.11.2018. EXHIBIT P3 AOF THE PENALTY NOTICE ISSUED U/S. 67(1) OF THE KVAT ACT FOR 2016-17 DATED 02.11.2018. EXHIBIT P4 AOF THE PENALTY NOTICE ISSUED U/S. 67(1) OF THE KVAT ACT FOR 2017-18 DATED 02.11.2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.