BharatTaxGST

Kerala High Court GST Judgments — 2019

4,509 judgments, newest first. Page 28 of 46.

Thapovan Heritage Home PVT. LTD vs. The State Of Kerala

WP(C)/41675/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.Suresh Kumar vs. The Commissioner Of State Goods And Service Tax Department

WP(C)/38703/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Abdul Nazar K vs. The Secretary

WP(C)/39302/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Star Nylon vs. The Commissioner Of Commercial Taxes

WP(C)/39677/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.T.Thomas vs. Stae Tax Officer

WP(C)/29671/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Aravindakshan Pillai vs. State Tax Officer

WP(C)/35288/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

N. Ravi Kumar vs. State Tax Officer

WP(C)/31083/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mr.K.Padmanabhan vs. The State Tax Officer - Ii

WP(C)/26267/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Cheshhtasya Maintenance Services (P) LTD vs. The Union Of INDIA

WP(C)/15705/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Den Networks LTD vs. The State Tax Officer

WP(C)/30077/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Mens Avenue vs. The Commissioner Of Commercial Taxes, Thiruvananthapuram

WP(C)/26505/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Nishad Sainuddin vs. Assistant Commissioner-I(Assessment)

WP(C)/30687/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.V.Ron vs. The State Tax Officer

WP(C)/25079/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Lakshmi Devi Decorations vs. The State Tax Officer - Ii

WP(C)/18481/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Friends Enterprises vs. State Of Kerala

WP(C)/36304/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

T. Sundaresan vs. State Tax Officer

WP(C)/37072/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sundaran K.T vs. State Of Kerala

WP(C)/29285/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Madathil Home Needs vs. State Tax Officer

WP(C)/25102/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hotel Lake Palace vs. State Tax Officer (Luxury Tax)

WP(C)/37489/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Krishna Gold vs. The State Tax Officer

WP(C)/39901/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Danish Optics vs. State Tax Officer

WP(C)/16890/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.A.V. Kennedy vs. Intelligence Officer

WP(C)/31705/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Alexander B.K vs. State Of Kerala

WP(C)/39197/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.K.Sunny vs. State Tax Officer

WP(C)/17073/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

The Koduvayur Service Co-Operative Bank LTD vs. The State Tax Officer (Wc)

WP(C)/31085/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V. Selma vs. The State Tax Officer

WP(C)/24905/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.P.Roy vs. State Tax Officer

WP(C)/35086/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Prasannakumar K.K vs. State Tax Officer (Ib)

WP(C)/40084/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Thushar Giri vs. The State Tax Officer

WP(C)/33684/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Anil Agencies vs. The State Tax Officer

WP(C)/27088/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Gopalakrishnan Unnithan vs. State Tax Officer

WP(C)/18889/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Shaju Antony vs. The Commercial Tax Officer

WP(C)/36489/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Adboard Communication Industries vs. State Tax Officer (Ib) Ii

WP(C)/30889/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Nabeesathu Beevi vs. The Commissioner Of State Goods & Service Tax Department

WP(C)/16875/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Abey Varkey vs. The Commissioner Of State Goods & Service Tax Department

WP(C)/16105/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Summer Sand Hill Resort vs. The State Tax Officer

WP(C)/17481/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Veloce Pharma vs. The State Tax Officer

WP(C)/18877/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Chothy'S Building & Promoters PVT. LTD vs. State Tax Officer (Works Contract)

WP(C)/18310/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Shaji. K.A vs. State Tax Officer

WP(C)/25867/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Darryl Andrew D Souza vs. State Tax Officer

WP(C)/20882/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Tulasi Developers INDIA PVT.LTD vs. The State Of Kerala

WP(C)/39473/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Nazeer A vs. The Commissioner Of State Goods And Service Tax Department, Kerala

WP(C)/34887/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hameed Ashraf K vs. State Of Kerala

WP(C)/25887/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. P.V. Ramaswamy & Company vs. State Tax Officer, Wadakkancherry

WP(C)/26884/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Kabani Farms And Foods vs. The Commissioner Of Commercial Taxes

WP(C)/33082/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Singer INDIA LTD vs. The Commissioner Of Commercial Taxes

WP(C)/35471/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Bambino Agro Industries LTD vs. The Asst. Commissioner

WP(C)/18708/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Emerson Network Power (INDIA) P. LTD vs. The Assistant Commissioner

WP(C)/28075/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Harikumar.K vs. The State Tax Officer (Works Contract)

WP(C)/38877/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

V.S. Sreekumar vs. State Of Kerala

WP(C)/30675/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jerusalem Marthoma Church Development Project vs. State Tax Officer (R) Luxury Tax

WP(C)/15877/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Essel Fabrics vs. The Commissioner Of Commercial Taxes

WP(C)/24883/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jabeena P.M vs. The Commercial Tax Officer

WP(C)/20701/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Sylcon Retail Venture vs. State Of Kerala

WP(C)/35879/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Usha Joy vs. The State Tax Officer

WP(C)/16274/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.V. Shiraz vs. State Of Kerala

WP(C)/17709/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Vengalathu Hardwares vs. The State Tax Officer

WP(C)/37702/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Associated Industries Engineering vs. The Commissioner Of State Goods And Service Tax Development

WP(C)/28679/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Vadakkassery Traders vs. The Commissioner Of Commercial Taxes

WP(C)/30104/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

S. Soman vs. The State Tax Officer

WP(C)/32103/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Qmax Tyres vs. The State Tax Officer

WP(C)/18108/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. P.K.Ramachandran vs. The Asst.Commissioner (Works Contract)

WP(C)/18110/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Amardeep Diya Eye Care PVT.LTD vs. The State Tax Officer

WP(C)/26866/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tulsi Developers INDIA PVT. LTD vs. The State Of Kerala

WP(C)/39477/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Eye Palace vs. State Tax Officer

WP(C)/70/2019HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Sidhartha Resorts And Foods PVT LTD vs. State Tax Officer (Ait)

WP(C)/34475/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

T.M. Biju vs. The Intelligence Officer, Commercial Taxes

WP(C)/18486/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jaico Jaico Jewellery vs. The State Tax Officer

WP(C)/35686/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

P.C. Mohanan vs. The State Tax Officer

WP(C)/19286/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Tharakans Royal Jewellery vs. State Tax Officer

WP(C)/27089/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. R.S.A. Marines vs. The State Tax Officer-1

WP(C)/24876/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Chery Tech (INDIA) Private Limited vs. The Assistant Commissioner (Works Contract)

WP(C)/31272/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Marvewlous Pathanjali Arogya Kendra vs. The Commissioner Of Commercial Taxes

WP(C)/28269/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Koppam Service Co-Operative Bank Limited vs. The Secretary, Taxes

WP(C)/32274/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Valiyaveettil Furnishers PVT. LTD vs. The Asst. Commissioner

WP(C)/18285/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Asha Sadanandan vs. State Tax Officer

WP(C)/34877/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Four Homes vs. The State Tax Officer

WP(C)/35287/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Diya Foods vs. The Intelligence Officer

WP(C)/35501/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

J And P Associates vs. State Tax Officer

WP(C)/29266/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

K.H.Shihabudeen vs. The State Tax Officer

WP(C)/28877/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Skyline Metalloids vs. The State Tax Officer

WP(C)/34888/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Suresh Thomas vs. State Tax Officer

WP(C)/19485/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.B. Hatcheries vs. The State Tax Officer

WP(C)/35274/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Little Flower Hospital vs. The State Tax Ifficer-Ii

WP(C)/39105/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Dr.Vivish Thomas vs. State Tax Officer

WP(C)/16872/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Spark Associates vs. Teh State Tax Officer

WP(C)/26483/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S.Shine Flexible Print & Packs PVT. LTD vs. The Asst. Commissioner

WP(C)/25480/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Rajan K vs. The State Tax Officer

WP(C)/37086/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

John Mazilamani vs. The State Of Kerala

WP(C)/28287/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S. Smart Way INDIA Enterprises LLP vs. State Tax Officer (Investigation)

WP(C)/26669/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Jomer Properties And Investments (PVT) LTD vs. Assistant Commissioner(Wc)

WP(C)/36082/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M.H.Shajahan vs. Intelligence Officer

WP(C)/799/2019HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

A.K.Junaise vs. The State Tax Officer(Ib) Ii

WP(C)/40074/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Denny Joseph Paul vs. The State Tax Officer -Ii

WP(C)/37305/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Shiju P.R vs. The State Tax Officer

WP(C)/26883/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Abhay Business Corporation vs. State Tax Officer

WP(C)/25677/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Subin George vs. The State Of Kerala

WP(C)/21672/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

Hercules Automobiles International (P) LTD vs. State Of Kerala

WP(C)/20680/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

G.Muthuraman vs. The Commercial Tax Officer

WP(C)/24890/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

M/S Nutricrafts INDIA (P) LTD vs. State Tax Officer

WP(C)/20104/2018HC Kerala18 Jan 2019

Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU

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