V.S. Sreekumar vs. State Of Kerala
Original PDF →No AI summary yet for this judgment.
Before: HONBLE COURT IN WPC.NO.11335/2018 DATED
NO.32050651296/2016-17/ 2.8.2018
WP(C).No. 30672/2018 & CONN. CASES 43 APPENDIX OF WP(C) 32872/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR 2011-12 DATED 07.03.2018 EXHIBIT P1 (a) AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR 2012-13 DATED 07.03.2018 EXHIBIT P2 AOF THE ASSESSMENT ORDER PASSED FOR 2011-12 DATED 12.07.2018 ALONG WITH ENGLISH TRANSLATION EXHIBIT P2 (a) AOF THE ASSESSMENT ORDER PASSED FOR 2012-13 DATED 12.07.2018 ALONG WITH ENGLISH TRANSLATION
WP(C).No. 30672/2018 & CONN. CASES 44 APPENDIX OF WP(C) 33274/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER DATED 24/02/2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P1 (A)OF THE RECTIFIED ORDER DATED 18/06/2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE INTERIM ORDER DATED 04/04/2018, PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.11335/2018. EXHIBIT P2 (A)OF THE INTERIM ORDER DATED 03/10/2018, PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.32076/2018. WP(C).No. 30672/2018 & CONN. CASES 45 APPENDIX OF WP(C) 33278/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED FOR 2015-16 DATED 31/08/2018. WP(C).No. 30672/2018 & CONN. CASES 46 APPENDIX OF WP(C) 34271/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF ANNUAL RETURN DATED 30.4.16 E- FILED U/S. 20 OF THE KVAT ACT FOR THE YEAR 2015-16 THROUGH KVATIS BY THE PETITIONER. EXHIBIT P2OF THE KVAT ASSESSMENT ORDER DATED 17.07.18 FOR THE YEAR 2015-16 ISSUED BY 1ST RESPONDENT TO THE PETITIONER EXHIBIT P3OF DEMAND NOTICE DATED 17.07.18 ISSUED FOR THE YEAR 2015-16 BY 1ST RESPONDENT PURSUANT TO EXHIBIT P2 ASSESSMENT ORDER TO PETITIONER. EXHIBIT P4OF THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016 DATED 08.09.16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P5OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT ION WP(C) NO. 11335/2018 DATED 04.04.2018
WP(C).No. 30672/2018 & CONN. CASES 47 APPENDIX OF WP(C) 34276/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE DATED 05.07.2018 ISSUED BY THE IST RESPONDENT. EXHIBIT P2 AOF THE ORDER DATED 31.08.2018 ISSUED BY THE IST RESPONDENT. EXHIBIT P3 AOF THE NOTICE OF DEMAND DATED 31.08.2018. WP(C).No. 30672/2018 & CONN. CASES 48 APPENDIX OF WP(C) 34473/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE UNDER SECTION 66(1) OF THE KVAT ACT ISSUED BY 1ST RESPONDENT FOR THE YEAR 2011-12 DATED 12.09.2018
WP(C).No. 30672/2018 & CONN. CASES 49 APPENDIX OF WP(C) 34474/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO. CR-15/2016-17 DATED 30.12.2017. EXHIBIT P2OF THE DEMAND NOTICE RRC NO. 2018/3597/06 DATED 28.07.2018 UNDER SECTION 7 OF THE RECOVERY ACT WITH ENGLISH TRANSLATION. EXHIBIT P3OF THE DEMAND NOTICE RRC NO. 2018/3095/06 DATED 31-07-2018 UNDER SECTION 34 OF THE RECOVERY ACT WITH ENGLISH TRANSLATION.
WP(C).No. 30672/2018 & CONN. CASES 50 APPENDIX OF WP(C) 38290/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 30/06/2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.