Fidco Associates vs. The Commissioner Of Commercial Taxes
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NO.32011332433/13-14 DATED 30.12.2017 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WP (C ) NO.11335/2018 DATED 04.04.2018
-45- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 28176/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32091111819/2014- 15 DATED 12/12/2017. -46- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 28578/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32151478048/APR.2016 DATED 23.02.2018 FOR THE YEAR 2016 - 17 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P1 AOF THE ASSESSMENT ORDER NO. 32151478048/MAY.2017 DATED 23.02.2018 FOR THE YEAR 2016 - 17 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P1 DOF THE ASSESSMENT ORDER NO. 32151478048/JUNE.2017 DATED 23.02.2018 FOR THE YEAR 2016 - 17 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE CONSTITUTIONAL [101ST AMENDMENT] ACT 2016. EXHIBIT P3OF THE UNION LIST [LIST 1] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P4OF THE STATE LIST [LIST II] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P5OF THE NOTIFICATION NO. SO 2986 [E] DATED 16.09.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P6OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WP(C) NO. 11335 DATED 04.04.2018. -47- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 28579/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SAID ASSESSMENT ORDER FOR THE YEAR 2011-12 DATED 25/07/2018 PASSED BY THE THIRD RESPONDENT EXHIBIT P1 AOF THE SAID ASSESSMENT ORDER FOR THE YEAR 2015-16 DATED 25/07/2018 PASSED BY THE THIRD RESPONDENT, EXHIBIT P1 BOF THE SAID ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 26/7/2018 PASSED BY THE THIRD RESPONDENT EXHIBIT P2OF THE INTERIM ORDER DATED 04.04.2018 PASSED BY THIS HON'BLE COURT IN WPC NO. 11335/2018 EXHIBIT P2 AOF THE INTERIM ORDER DATED 15/05/2018 PASSED BY THIS HON'BLE COURT IN WPC NO. 15987/2018
-48- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 29379/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER DATED 31.10.2017 FOR THE YEAR 2008-09 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE PENALTY ORDER DATED 31.10.2017 FOR THE YEAR 2009-10 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE PENALTY ORDER DATED 31.10.2017 FOR THE YEAR 2010-11 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE COMMON OBJECTION DATED 28.9.2017 FILED BY THE PETITIONER IN RESPECT OF THE THREE ASSESSMENT YEARS, 2008-09,2009-10 AND 2010-11 BEFORE THE FIRST RESPONDENT.
-49- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 29380/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE U/S 25(10 OF KVAT ACT 2003 ISSUED FOR 2008- 09 DATED 07-07-2016 EXHIBIT P2 AOF THE PROCEEDINGS OF ASSESSMENT FOR THE YEAR U/S 25 A OF KVAT ACT 2003 DATED 31-03-2017 EXHIBIT P3 AOF THE APPELLATE ORDER PASSED FOR THE YEAR 2008-09 DATED 29-05-2-18 EXHIBIT P4 AOF THE COVERING LETTER FILED BEFORE THE 2ND RESPONDENT ALONGSIDE THE CHEQUE PAYING 20% OF THE DISPUTE AMOUNT -50- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 30179/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE PARTNERSHIP DEED EXECUTED BETWEEN FOUR PARTNERS OF M/S. S.K.ASSOCIATES, KANJIKODE, PALAKKAD INCLUDING THE PETITIONER DATED 10.9.2013. EXHIBIT P2 COPY OF ASSESSMENT ORDER ISSUED BY THE IST RESPONDENT FOR THE YEAR 2015-16 DATED 30.7.2018. -51- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 35978/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 12.06.2018 ISSUED U/S 25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2011-12. EXHIBIT P2OF THE ORDER DATED 04.04.2018 OF THE HON'BLE HIGH COURT IN W.P.(C) NO. 11335 OF 2018. -52- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 36778/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17
-53- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 36980/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 31.8.2018 FOR THE ASSESSMENT YEAR 2016-2017 PASSED BY THE 4TH RESPONDENT. EXHIBIT P2OF THE RR DEMAND NOTICE DATED 7.11.2018 ISSUED BY THE 5TH RESPONDENT.
-54- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 37180/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32061536932/2012-13 DATED 15-10-2018 FOR THE YEAR 2012-13 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE CONSTITUTIONAL (101ST AMENDMENT) ACT 2016 EXHIBIT P3OF UNION LIST (LIST 1) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P4OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P5OF HE NOTIFICATION NO.SO 2986(E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA EXHIBIT P6OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN W.P(C) 11335 DATED 04-04-2018
-55- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 37580/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-2013. -56- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 37779/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 26.10.2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2012-2013. EXHIBIT P2OF THE ORDER DATED 04.04.2018 OF THE HON'BLE HIGH COURT IN W.P.(C)NO.11335 OF 2018. -57- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 38376/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER NO. 32060728102/2014-15 DATED 06/09/2018 EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32060728102/2015-16 DATED 06/09/2018
-58- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 38377/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S. 25 (1) FOR THE YEAR 2013-14 DATED 23.4.2018 EXHIBIT P2 AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S. 25 (1) FOR THE YEAR 2013-14 DATED 26.6.2018 EXHIBIT P3 AOF THE DEMAND NOTICE IN FORM 1 FOR 2013-14 DATED 09.11.2018
-59- WP(C).No. 35977 of 2018 & CONN. CASES APPENDIX OF WP(C) 38380/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PENALTY ORDER NO. IB/MPM/ENQ/133/2016-17 ISSUED FOR THE YEAR 2016-17 DATED 12-10-2018 EXHIBIT P2 AOF INTERIM ORDER IN WP(C) NO. 13930/18 DATED 13-04-2018
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