Adithya Enterprises vs. The Commissioner Of Commercial Taxes
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DT.3/8/2016 PASSED BY THE FIRST RESPONDENT FOR THE YEARS 2014-15. EXHIBIT P3OF THE AUDIT REPORT DT.17/12/2015 FILED BEFORE THE FIRST RESPONDENT. EXHIBIT P4OF THE ANNUAL RETURN DT.NIL FILED BEFORE THE FIRST RESPONDENT.
-47- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 33757/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 9.10.2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P2OF THE ORDER DATED 4.4.2018 OF THE HON'BLE HIGH COURT IN WPC NO.11335 OF 2018. -48- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 34157/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF THE ANNUAL RETURN FILED FOR THE YEAR 2013-14. EXHIBIT P2 COPY OF NOTICE DATED 25.6.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2013-14. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC.NO.13552 OF 2018. -49- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 34358/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011381754/2011-12 DATED 8/1/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE MODIFIED ASSESSMENT ORDER NO.32011381754/2011-12 DATED 30/1/2018 ISSUED BY THE 1ST RESPONDENT.
-50- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 34556/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 03/10/2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2014-15. EXHIBIT P2OF THE ORDER DATED 04/04/2018 OF THE HON'BLE COURT IN WP(C)NO.11335/2018. -51- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 34560/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE U/S.25 DATED 01-10- 2018 FOR 2013-14 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE NOTICE U/S.25 DATED 01.10.2018 FOR 2014-15 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE NOTICE U/S.25 DATED 01.10.2018 FOR 2016-17 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE NOTICE U/S.25 DATED 01.10.2018 FOR 2017-18 ISSUED BY THE 1ST RESPONDENT.
-52- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 35757/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE NOTICE U/S. 25 (A) R/W 42 (3) (IV) OF THE KVAT ACT 2003 DT. 17/9/2018 EXHIBIT P2 THEOF THE REPLY SUBMITTED BY THE PETITIONER DT. 3/10/2018 EXHIBIT P3 THEOF THE NOTICE DT. 15/10/2018
-53- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 36160/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE ISSUED UNDER S.67(1) BY THE 1ST RESPONDENT FOR THE YEAR 2015-2016, DATED 22.10.2018. -54- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 36356/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32150683405/2013-14 DATED 26/09/2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.11335/2018 DATED 04/04/2018. -55- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 36359/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2015-2016 DATED 18/07/2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC N.13930 OF 2018 DATED 13TH APRIL 2018. -56- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 37360/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY NOTICE NO.IB- II/E/30(C)/14-15/E DATED 18.07.2018. -57- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 37560/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 06/08/2018 FOR THE ASSESSMENT YEAR 2015-16 PASSED BY THE 4TH RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER DATED 06/08/2018 FOR THE ASSESSMENT YEAR 2016-17 PASSED BY THE 4TH RESPONDENT EXHIBIT P3OF THE PENALTY ORDER DATED 06/08/2018 FOR THE YEAR 2015-16 PASSED BY THE 4TH RESPONDENT EXHIBIT P4OF THE PENALTY ORDER DATED 06/08/2018 FOR THE YEAR 2016-17 PASSED BY THE 4TH RESPONDENT
-58- WP(C).No. 30977 of 2018 & CON. CASES APPENDIX OF WP(C) 38357/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 08.10.2018 ISSUED U/S.25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2014-2015. EXHIBIT P2OF THE ORDER DATED 04.04.2018 OF THE HON'BLE HIGH COURT IN W.P.(C)NO.11335 OF 2018.
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