Aryabhangy Motors vs. State Tax Officer
Original PDF →No AI summary yet for this judgment.
NO.32416540307/2013-14/27.2.2018. EXHIBIT P5 THEOF THE NOTICE NO.3241650307/2013-14/25/10/2018. Wpc nO.32863/2018 & CONN.CASES 39 APPENDIX OF WP(C) 37265/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE DATED 27.10.2018 ISSUED BY THE 2ND RESPONDENT FOR THE ASSESSMENT YEAR 2013-14 UNDER SECTION 25(1) OF THE KVAT ACT. EXHIBIT P2 AOF THE NOTICE DATED 27.10.2018 ISSUED BY THE 2ND RESPONDENT FOR THE ASSESSMENT YEAR 2014-15 UNDER SECTION 25(1) OF THE KVAT ACT.
Wpc nO.32863/2018 & CONN.CASES 40 APPENDIX OF WP(C) 37462/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32072062746/2012-13 DATED 27/10/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER NO.3207202746/2013-14 DATED 27/10/2018 ISSUED BY THE 1ST RESPONDENT.
Wpc nO.32863/2018 & CONN.CASES 41 APPENDIX OF WP(C) 40489/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32071166597/16-17 DATED 15.10.2018 ISSUED BY THE 1ST RESPONDENT.
Wpc nO.32863/2018 & CONN.CASES 42 APPENDIX OF WP(C) 40490/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE NOTICE NO. IBC 55/2016- 17 DATED 25.02.2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2012-13. EXHIBIT P2 AOF THE NOTICE NO. IBC 55/2016- 17 DATED 16.11.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. Wpc nO.32863/2018 & CONN.CASES 43 APPENDIX OF WP(C) 41487/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 7.11.2018 ISSUED BY THE 2ND RESPONDENT CSS/
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.