Bombay High Court GST Judgments — 2023

282 judgments, newest first. Page 1 of 3.

Kavis Fashions Private Limited vs. Rupani Spinning Mills Private Limited

RPA/5/2023HC Bombay22 Dec 2023

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Nilesh Ramniklal Pandya vs. The State Of Maharashtra Through The Government Pleader And Ors

WP/9624/2021HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18251/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18252/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD And Anr vs. The State Of Maharashtra And Anr

WP/15927/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18256/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18255/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD. And Anr vs. The State Of Maharashtra Thr Ministry Of Finance And Ors

WP/14430/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD. And Anr vs. The State Of Maharashtra Thr Ministry Of Finance And Ors

WP/7501/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD And Anr vs. The State Of Maharashtra And Anr

WP/15925/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18257/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD And Anr vs. The State Of Maharashtra And Anr

WP/15338/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD. And Anr vs. The State Of Maharashtra And Anr

WP/15928/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maha. Thr. Dept. Of Finance And Ors

IA/18228/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And And Anr vs. State Of Maharashtra Thr. Dept. Of Finance And Ors

IA/18253/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog LTD And Anr vs. The State Of Maharashtra And Anr

WP/15923/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharat Udyog Limited And Anr vs. State Of Maharashtra Thr Dept. Of Finance And Ors

IA/18254/2023HC Bombay20 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

White Opal Wxpo Trade PVT. LTD Thr.Branch Office At Pune vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

WP/15339/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ninad Overseas PVT. LTD vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

WP/15502/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Junaid Khan Hameed Khan Proprietor Of M/S H. K. Oil And Al Fresh Bakery Products vs. The Union Of INDIA Through Standing Counsel And Others

WP/14756/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Meticulous Overseas PVT. LTD vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

WP/15501/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Eckon Crystal Merchants PVT. LTD The Director And Authorised vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

WP/15500/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Amal Overseas PVT. LTD The Director And Authorised vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

WP/15498/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

White Opal Wxpo Trade PVT. LTD Thr.Branch Office At Pune vs. The Principal Additional Director General Of GST Intelligence Mumbai And Ors

IA/18189/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

C Kluster Expotrade PVT. LTD vs. The Principal Additional Director General Of GST Intelligence And Ors

WP/15499/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Khk Hospitality Services And Ors vs. S A Developers

WP/12029/2022HC Bombay19 Dec 2023

Bench: HON'BLE JUSTICE SHARMILA U. DESHMUKH

Parees Overseas PVT. LTD vs. The Principal Additional Director General Of GST Intelligence And Ors

WP/15497/2023HC Bombay19 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Nitin Jayprakash Bakal vs. State Of Maharashtra

ABA/3507/2023HC Bombay18 Dec 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Star Engineers I Private Limited vs. Union Of INDIA

WP/15368/2023HC Bombay14 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Shree Nityachandradashan Bullion vs. Union Of INDIA Thro. The Sec. Ministry Of Law And Justice Dept Of Legal Affairs

WP/14882/2023HC Bombay13 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bhattad Industries PVT. LTD. Through Director Shekhar Bhattad vs. State Of Maharashtra Through Finance Secretary, And Anr

WP/15407/2023HC Bombay12 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Amit Anand Jamkhindikar vs. The Union Of INDIA Through The Ministry And Others

WP/11651/2023HC Bombay12 Dec 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Amit Anand Jamkhindikar vs. The Union Of INDIA Through The Ministry Of Finance And Others

WP/11660/2023HC Bombay12 Dec 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Sandip Baban Mandlik vs. The Branch Manager, Bharti Axa General Insurance Co. LTD.Through Mr. Ashwin Kumar Gawai-Manager Lega

IA/2033/2023HC Bombay11 Dec 2023

Bench: HON'BLE SHRI JUSTICE SHIVKUMAR DIGE

Sandeep Ramkrishna Arora vs. State Of Maharashtra Thr Agp Office And Ors

WP/15465/2023HC Bombay11 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Spcx Private Limited vs. The State Of Maharashtra

WP/15455/2023HC Bombay11 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Pravin Devichand Rajavat vs. The Inspector Of Central Goods And Service Tax And Central Excise And Anr

WP/3683/2023HC Bombay08 Dec 2023

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Kuehne Nagel Private Limited vs. State Of Maharashtra And Ors

WP/15210/2023HC Bombay06 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Renuka Mata Mahila Bachat Gat vs. State Of Maharashtra Thr Department Of Women And Child Development And Anr

WP/5942/2023HC Bombay06 Dec 2023

Bench: HON'BLE SHRI JUSTICE NITIN JAMDAR,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Chetankumar Jasraj Palgota HUF Chamunda Bulion vs. State Of Maharashtra Thr. Agp And Ors

WP/14095/2022HC Bombay04 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Chetankumar Jasraj Palgota (HUF) vs. State Of Maharashtra And Ors

IA/464/2023HC Bombay04 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Commissioner Of Central Excise And Service Tax (Now Commissioner Of Central GST And Central Excise vs. M/S Samarth S.S.K. Limited, Jalna

CA/14382/2023HC Bombay04 Dec 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Commissioner Of Central Excise And Service Tax (Now Commissioner Of Central GST And Central Excise vs. M/S Samarth S.S.K. Limited, Jalna

CEA/3/2020HC Bombay04 Dec 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Sweta Distributors Private Limited vs. The Union Of INDIA Thr. Revenue Secretary And Ors

WP/2663/2023HC Bombay04 Dec 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Shri Tirupati Logistics And Transport Private LTD vs. The Commissioner CGST And Central Excise And Another

WP/14570/2023HC Bombay30 Nov 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Sine Automation And Integration PVT. LTD vs. Union Of INDIA Thr. Ministry Of Finance And Ors

WP/4655/2023HC Bombay29 Nov 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Mahesh Forge vs. Shri. Kamal Dev Prasad

IA/154/2023HC Bombay09 Nov 2023

Bench: HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI

Motowala Infrastructure PVT. LTD. Through Its Director Zubair A Motiwala vs. State Of Maharashtra Through The Secretary And Others

WP/11804/2022HC Bombay06 Nov 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Suraj Enterprises vs. Nashik Municipal Corporation And Anr

WP/5511/2023HC Bombay03 Nov 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Pravin Devichand Rajawat vs. State Of Maharashtra

ABA/3088/2023HC Bombay01 Nov 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Kamta Haridas Soni vs. State Of Maharashtra

ABA/3073/2023HC Bombay01 Nov 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Girdhari International PVT. LTD vs. Commissioner Of Customs (Export) And Ors

WP/13608/2023HC Bombay31 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

The Stock Exchange Investor Protection Fund, Through Shri. Balkishan Mohta vs. Bse Limited And Ors

WP/10945/2017HC Bombay20 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ashapura Steel Metal Through Velaram Viraji Choudhary vs. Union Of INDIA

WP/8630/2023HC Bombay17 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Jijabrao A Patil vs. Union Of INDIA Thr The Secretary And Anr

WP/6774/2023HC Bombay17 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sunshine Traders Represented Through Its Partner Shreenath Agrawal vs. Union Of INDIA Thr. Secretary And Ors

WP/9288/2023HC Bombay16 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Gulf Oil Lubricants INDIA LTD vs. The Union Of INDIA Thru The Secretary, Ministry Of Law And Justice And Anr

WP/4997/2019HC Bombay16 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Shishir S/O Sudhirao Khandar vs. State Of Maharashtra And Anr

ABA/2573/2022HC Bombay10 Oct 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

The Commissioner (CGST), Commissionerate Of Central Goods And Service Tax vs. Cadila Healthcare LTD

WP/621/2023HC Bombay10 Oct 2023

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Shweta Vikas Singh vs. State Tax Officer Pun-Vat-C-708 And Anr

WP/12589/2023HC Bombay10 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ashok Kumar Vishwakarma vs. Union Of INDIA

WP/11326/2023HC Bombay04 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Neha Agrawal Proprietor Of Shreenathji Enterprises And Anr vs. The Commissioner Of CGST And C.Ex. And Ors

ABA/3635/2022HC Bombay03 Oct 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

M/S Siemens LTD A Registered Company Having Its Authorised Mr Babasaheb Salunke vs. The Union Of INDIA And Another

WP/6757/2022HC Bombay03 Oct 2023

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

M/S Arvind Brothers Thr. Partner Kishore Amrutlal Harsora vs. The Addl. Joint Commissioner And Ors

WP/1411/2022HC Bombay03 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Makersburry INDIA PVT. LTD vs. State Of Maharashtra Thr Agp And Ors

WP/7506/2023HC Bombay03 Oct 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Cd Safety And Security Services LLP (Erst. Cd Safety And Security Services PVT. LTD. ) vs. The Principal Commissioner, Central And Excise And Central GST, Mumbai South And Anr

WP/2420/2020HC Bombay29 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Galaxy International vs. Union Of INDIA (Thru The Secretary, Ministry Of Law And Justice, Dept. Of Legal Affairs ) And Ors

WP/5757/2023HC Bombay26 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Milind Jagannath Rane vs. State Of Maharashtra And Ors

WP/3189/2023HC Bombay26 Sept 2023

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI,HON'BLE SHRI JUSTICE N. R. BORKAR

Himanshu Gupta vs. Principal Director General And Ors

ABA/2629/2023HC Bombay25 Sept 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Rupesh Gupta vs. Office Of The Commissioner Of CGST And Central Excise And Anr

ABA/2468/2018HC Bombay14 Sept 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Furkan Ahmed Salim Ahmed vs. Union Of INDIA Through The Senior Divisional Commercial Manager

WP/11060/2023HC Bombay14 Sept 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Furkan Ahmed Salim Ahmed vs. Union Of INDIA Through The Seniro Divisional Commercial Manager

WP/11148/2023HC Bombay14 Sept 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Omkar Sandeep Shipurkar vs. Asst. Commissioner Of State Tax D 032 Investigation Branch A And An

ABA/2085/2023HC Bombay14 Sept 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

M/S. Arvind Brothers Thr. Partner Kishore Amrutalal Harsora vs. The Addl. Joint Commissioner (Anti Evasion) CGST And C.Ex. And Ors

IA/30718/2022HC Bombay12 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Armstrong Infrastructure Through Director S.A.Kesarkar vs. The State Of Maharashtra Through Commissioner Of State Tax And Anr

WP/13088/2019HC Bombay11 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Armstrong Infrastructure Through Director S.A.Kesarkar vs. The State Of Maharashtra Through Commissioner Of State Tax And Anr

WP/13094/2019HC Bombay11 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Nitin Haridas Patil vs. The State Of Maharashtra

BA/1398/2023HC Bombay11 Sept 2023

Bench: HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Nirakar Ramchandra Pradhan vs. Union Of INDIA Thr The Secretary Dept. Of Reveune And Anr

WP/2534/2023HC Bombay11 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Stanship Logistics PVT. LTD vs. The Deputy Commissioner Of State Tax (Appeal) And Ors

WP/6744/2021HC Bombay11 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Gopal Bhatter vs. Central Bureau Of Investigation And Anr

APL/378/2023HC Bombay05 Sept 2023

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

Lata Jagdish Mistry vs. State Of Maharashtra, Through Central Bureau Of Investigation, Anti Corruption Branch, Pune

REVN/34/2023HC Bombay04 Sept 2023

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE

Vidhata Metal Through Ishwar G. Samota vs. Union Of INDIA Through Its Secretary, Department Of Revenue

WP/10329/2023HC Bombay04 Sept 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ravindra Laxman Rao Mane vs. The State Of Maharashtra And Anr

ABA/2217/2023HC Bombay30 Aug 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Vipul Rasiklal Hakani vs. The State Of Maharashtra

ABA/2011/2023HC Bombay29 Aug 2023

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Sunbright Designers PVT. LTD vs. State Of Maharashtra And Ors

WP/9294/2023HC Bombay28 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Shri Kishan Lal Bunkar vs. State Of Maharashtra Thr Pp Office High Court And Ors

WP/9291/2023HC Bombay28 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Shri Bharat Parihar vs. State Of Maharashtra Thr Pp Office High Court And Ors

WP/9277/2023HC Bombay28 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Malikarjun Constructions PVT LTD vs. The Union Of INDIA Through The Secretary And Another

WP/10383/2023HC Bombay25 Aug 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

M/S Baswant Builders And Developers PVT. LTD vs. The Union Of INDIA Through The Secretary And Another

WP/10358/2023HC Bombay25 Aug 2023

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

M/S Westin Developers PVT .LTD Thr. Its Legal Representatives Manish J Rach vs. Vishal B. Upasham And Anr

SA/318/2023HC Bombay25 Aug 2023

Bench: HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Idfc First Bank LTD vs. The Union Of INDIA Thr The Secretary Ministry Of Finance Dept And Anr

WP/13084/2022HC Bombay22 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Cma - Cgm Agencies (INDIA) PVT. LTD. (Formerly Known As Apl (INDIA) PVT. LTD vs. The Union Of INDIA, Ministry Of Finance, Through The Secretary, Dept Of Revenue And Anr

WP/468/2021HC Bombay21 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Niranjan Bansiddha Khyade vs. State Of Maharashtra

ABA/2294/2022HC Bombay18 Aug 2023

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Milind Jagannath Rane vs. State Of Maharashtra

ABA/2301/2023HC Bombay18 Aug 2023

Bench: HON'BLE SMT. JUSTICE ANUJA PRABHUDESSAI

Shree Sai Baba Sansthan Shirdi Thr Its Chief Ex. Officer vs. The State Of Maharashtra Thr Its Principal Secretary

CA/9628/2023HC Bombay11 Aug 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

M/S Vatan Textile Limited Through Its Director Shafique Ahmed Khan Hasan Khan vs. The Union Of INDIA And Others

CA/8747/2023HC Bombay11 Aug 2023

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE ABHAY S. WAGHWASE

Wintary Enginnering Chemical PVT. LTD vs. State Of Maharashtra And Anr

WP/9988/2023HC Bombay08 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sunil Kumar Garg vs. The State Of Maharashtra And Ors

ABA/3419/2022HC Bombay08 Aug 2023

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Ashok Kumar Vishwakarma vs. Union Of INDIA And Ors

WP/4541/2023HC Bombay07 Aug 2023

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Prabhadevi Champalal Desarda vs. The State Of Maharashtra Through Collector And Others

WP/8374/2023HC Bombay01 Aug 2023

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

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