Bombay High Court GST Judgments — 2024

Commissioner CGST And Central Excise Nashik Commissionerate, Nashik vs. M/S Ambika Waste Management Ahmednagar

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Commissioner CGST And Central Excise Daman vs. Huhtamaki Ppl LTD

Bench: HON'BLE SHRI JUSTICE M.S. SONAKHON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Indian Overseas Bank vs. The State Of Maharashtra Thr. Gp And Ors

Bench: HON'BLE SHRI JUSTICE A.S. CHANDURKAR,HON'BLE SHRI JUSTICE RAJESH S. PATIL

Pradeep Kumar Siddha vs. Union Of INDIA Thr Central Govt. Advocates And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Poonam Parasmal Jain vs. Union Of INDIA And Ors Thr Central Govt. Advocates And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Rdc Concrete INDIA LTD And Anr vs. Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Plus Max Duty Free PVT. LTD vs. Commissioner Of GST(Pune) And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Mars Ship Repairs PVT LTD vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Pt. Obm Drilchem vs. Union Of INDIA Through Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

R R Shipping Private Limited vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Yadunath Films Private Limited vs. Alcor Productions Private Limited

Bench: HON'BLE SHRI JUSTICE M. M. SATHAYE

Mediacom Communications INDIA PVT LTD vs. Union Of INDIA Thr Secretary And Ors

General Motors INDIA PVT LTD vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Group M Media INDIA Private Limited vs. Union Of INDIA Thr The Secretary Ministry Of Commerce And Insutriy

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Yadunath Films Private Limited vs. Alcor Productions Private Limited

Bench: HON'BLE SHRI JUSTICE M. M. SATHAYE

Mayuresh Enterprises Thr Proprietor vs. Deputy Commissioner CGST And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Hitachi Astemo Fie Private Limited Thr. Authorized Signatory Abhishek G. Trivedi vs. The Additional Commissioner Central GST Pune I And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

D N Polymers vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Surinderpal Chamanlal Aggarwal HUF - Metals And General Trading Co vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Trade Concepts Corporation vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Trade Concepts Corporation vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Juice Electricals PVT. LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Xotik Frujus Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sun Infrastructure PVT LTD And Anr vs. Commissioner Of CGST And Central Excise, Nashik

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S In Net INDIA PVT. LTD Thr. Its Director vs. Union Of INDIA Thr. The Ld. Secretary Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Chembond Chemicals LTD vs. The Union Of INDIA Thru The Secretary, Dept. Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Suyojit Infrastructure PVT. LTD. And Anr vs. Commissioner Of CGST And Central Excise, Nashik

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Chetankumar Jasraj Palgota HUF Prop. Of Chamunda Bullion vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Naresh T. Jain vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE MANISH PITALE

Naresh T. Jain vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE MANISH PITALE

Amit Giridhar Lalge vs. State Of Maharashtra And Ors

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

Ganesh Majoor Sahakari Sanstha LTD Through Its Chairman Suresh Piraji Shirale vs. The Union Of INDIA Through Commissioner And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE PRAFULLA S. KHUBALKAR

Ms Premsai Construction Company And Shri Satya Sai Baba Construction Company vs. The Union Of INDIA Through The Secretary And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE PRAFULLA S. KHUBALKAR

Maschio Gaspardo INDIA Private Limited And Anr vs. Central Board Of Indirect Taxes And Customs And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Maharashtra Knowledge Corporation LTD vs. The State Of Maharashtra Thr Government Pleader And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Kalokhe Constructions And Infrastructure LLP vs. The Union Of INDIA Thr. The Assistant Commissioner Of CGST And Central Excise Division 1 And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Geetai Steels PVT LTD vs. Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Geetai Steels PVT LTD Thr Its Authorised Signatory vs. Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bbk Corporation vs. Union Of INDIA Thr The Secretary Dept. Of Revenue Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Shree Nityachandradarshan Bullion vs. Union Of INDIA Throu. The Sec. Ministry Of Law And Justice Dept Of Legal Affairs And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sumtinath Trading Private Limited vs. Union Of INDIA Thr Central Govt. And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Vistacore Infraprojects PVT LTD Through Its Authorised Representative Hemchandra Arun Patil vs. Chhatrapati Sambhajinagar Municipal Corporation Through Its Deputy Commissioner And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Royal Westin Projects LLP Through Director Nilesh Dadabhau Raut vs. The State Of Maharashtra Through Ministry Of Urban Development And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Atharvan Minerals PVT LTD vs. Union Of INDIA Thr Its Secretry Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Pradeep Subhashchandra Mehta vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Broach Sadan Premises Chsl Through Honble Secretary vs. The Board Of Trustees Of The Port Of Mumbai And Ors

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

The Commissioner Of Central Goods And Services Tax (Formerly Known As Central Excise And Service Ta vs. Kirloskar Brothers LTD

The Commissioner Central Goods And Service Tax, Kolhapur Gommissionerate vs. M/S.Sahil Transport Company

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Vindu Trading vs. Office Of Deputy Commissioner, State Tax, GST Appeal And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Janardhan Vitthal Chandane vs. State Of Maharashtra

Bench: HON'BLE MS. JUSTICE GAURI GODSE

Rupesh Kumar Bhaidas Ahire vs. The State Of Maharashtra

Bench: HON'BLE MS. JUSTICE GAURI GODSE

Sangeeta Anil Daspute vs. The State Of Maharashtra

Bench: HON'BLE MS. JUSTICE GAURI GODSE

Sai Service Private Limited Thr. Its Auth. Rep. Nagesh Bhandary vs. Union Of INDIA, Thr. The Secretary, Dept. Of Revenue, Ministry Of Finance And 3 Ors

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

The Custodian vs. Partial Release Of Professional Fees TO M/S Borkar And Muzumdar, Chartered Accountant

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Dezy Sagar Agarwal vs. Union Of INDIA Through Joint Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Mukesh Devashibhai Kathorotiya vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Vishant Naresh More vs. Union Of INDIA Thr Th Secretary Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Soremartee S.A Luxembourg vs. State Of Maharshtra Thr The Secretary Ministry Of Finance And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Soremartee S.A Luxembourg vs. State Of Maharshtra Thr The Secrary Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Wings Automotive Through Its Proprietor Ranjeet Shriniwas Reddy Malake vs. Blue Star Engineers Aurangabad

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Shripal Devkaran Kawadiya vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Bharat Machhindra Khedkar vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Karan Arora And Anr vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Bsa Corporation LTD Thr Its Authorized Representative vs. Pimpri Chinchwad Municipal Corporation And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE AMIT BORKAR

Prakash Raghunath Autade Prop Of Ideal Agro Search vs. Union Of INDIA Throu. Its Revenue Sec. Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Cummins Technologies INDIA Private Limited vs. Union Of INDIA Through The Joint Secretary (Revenue) And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Cummins INDIA Limited vs. Union Of INDIA Through The Joint Secretary (Revenue) And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD vs. Union Of INDIA Through The Jt. Secretary (Revenue) And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Finolex Industries LTD vs. The Union Of INDIA Through The Revenue Secty. And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sandvik Asia PVT. LTD vs. The Union Of INDIA Thru The Revenue Secretary, Dept. Of Revenue, Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sandvik Coromant INDIA Private Limited vs. Union Of INDIA Through Ministry Of Law And Justice

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Shiva Structures PVT LTD And M/S Sandeep Jagdhane And Associates vs. Union Of INDIA Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Pfizer Limited vs. The Union Of INDIA Through The Secretary (Revenue)

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Procter And Gamble Health Limited vs. The Union Of INDIA Through The Secretary

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Meer Aslam Ali Hashmi Meer Faiz Ali Hashmi vs. The State Of Maharashtra And Another

Bench: HON'BLE SHRI JUSTICE R. M. JOSHI

Anand Sukhlal Pardeshi vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Nitin Chandulal Thakkar And Others vs. The State Of Maharashtra And Another

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Rahul S/O Giriraj Sharma vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Fis Payment Solutions And Services INDIA PVT LTD Thr Its Director vs. Union Of INDIA Thr Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ambavi Raghu Patel, Proprietor Of Jai Jalaram Stationery Mart And Anr vs. M/S. Ish Homes Private Limited And Anr

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Ambavi Raghu Patel, Proprietor Of Jai Jalaram Stationery Mart And Anr vs. M/S. Ish Homes Private Limited And Anr

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Ambavi Raghu Patel, Proprietor Of Jai Jalaram Stationery Mart And Anr vs. M/S. Ish Homes Private Limited And Anr

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Indace Chem INDIA Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Shahaji Bhanudas Bhad vs. Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ms Matsyodari Steel And Alloy Private Limited Through Its Head Accountant vs. Union Of INDIA Through The Revenue Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

M/S Geetai Steels PVT LTD Through Its Director Lala Vishawakarma vs. Union Of INDIA Through The Revenue Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Ms Rajuri Steels And Tmt Bars PVT LTD Through Its Director vs. Union Of INDIA Through The Revenue Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Mahesh Tukaram Suravase vs. The State Of Maharashtra Thr Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Anwar Chandpatel Shaikh And Others vs. State Of Maharashtra Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Shivshankar Motiram Waipankar And Another vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Padmakar Kondiba Rahire And Others vs. The State Of Maharashtra Thr Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Bhimrao Govindrao Pathade vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Tukaram Ramrao Parse vs. The State Of Maharashtra Thr Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Balram Vishnu Salunke vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Maula Husan Tamboli vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Vikas Popat Kashid vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Mustafa Shamshoddin Birajadar And Others vs. The State Of Maharashtra Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Pradip Nana Kuge And Others vs. The State Of Maharashtra Thr Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Sayyad Feroj Sayyad Bashir And Another vs. The Union Of INDIA Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Santosh Prakash More vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE