Commissioner CGST And Central Excise Nashik Commissionerate, Nashik vs. M/S Ambika Waste Management Ahmednagar

CEA/13/2017HC BombayGSTCNR HCBM03041075201719 December 2024Bench: HON'BLE SHRI JUSTICE S. G. MEHARE,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME1 pages

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IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD 905 CENTRAL EXCISE APPEAL NO. 13 OF 2017 COMMISSIONER CGST AND CENTRAL EXCISE NASHIK COMMISSIONERATE, NASHIK VERSUS M/S AMBIKA WASTE MANAGEMENT AHMEDNAGAR ... Advocate for Appellant : Mr. Ladda Dwarkadas S. … CORAM : S. G. MEHARE, AND SHAILESH P. BRAHME, JJ. DATE : 19.12.2024 PER COURT

:-

1.

Learned counsel for the appellant, on instructions, seeks leave to withdraw the appeal.

2.

Leave granted as prayed.

3.

Central Excise Appeal stands dismissed as withdrawn. (SHAILESH P. BRAHME, J.) (S. G. MEHARE, J.) … vmk/- 2024:BHC-AUG:30452-DB

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