Sayyad Feroj Sayyad Bashir And Another vs. The Union Of INDIA Through Its Secretary And Others
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24wp etc Ambulance Driver group (1) IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD
1 WRIT PETITION NO. 1913 OF 2024 NAVNATH BHASKAR DIVE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND OTHERS AND 2 WRIT PETITION NO. 2139 OF 2024 PANDHARINATH RANGNATH YADAV AND ANOTHER VERSUS THE UNION OF INDIA THROUGH ITS SECRETARY AND OTHERS AND 3 WRIT PETITION NO.10540 OF 2021 NETAJI MAHADEV SALUNKE AND ANOTHER VERSUS THE STATE OF MAHARASHTRA, THR. ITS SECRETARY AND OTHERS WITH CIVIL APPLICATION NO. 4920 OF 2024 IN RAST/4472/2023 ZILLA PARISHAD THROUGH ITS CHIEF EXECUTIVE OFFICER OSMANABAD VERSUS NETAJI MAHADEV SALUNKE AND OTHERS AND 4 WRIT PETITION NO. 4891 OF 2020 RAKESH SURESH PAWAR VERSUS THE STATE OF MAHARASHTRA AND OTHERS 2024:BHC-AUG:20624-DB
24wp etc Ambulance Driver group (2) AND 5 WRIT PETITION NO. 6236 OF 2020 PRAKASH SHANKAR MAHALE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS AND 6 WRIT PETITION NO. 6759 OF 2020 KAILAS BHIKANRAO TAYADE AND OTHERS VERSUS THE STATE OF MAHARASHTRA AND OTHERS AND 7 WRIT PETITION NO. 3703 OF 2021 JANGLU GOMA BH
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