M/S In Net INDIA PVT. LTD Thr. Its Director v. Union Of INDIA Thr. The Ld. Secretary Ministry Of Finance And Ors
- Court
- Bombay High Court
- Case number
- WP/400/2024
- Date of judgment
- 2 Dec 2024
- Bench
- HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
- Petitioner
- M/S IN NET INDIA PVT. LTD THR. ITS DIRECTOR
- Respondent
- UNION OF INDIA THR. THE LD. SECRETARY MINISTRY OF FINANCE AND ORS
- CNR
- HCBM010017492024
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