Sun Infrastructure PVT LTD And Anr v. Commissioner Of CGST And Central Excise, Nashik

Court: Bombay High Court
Case number: WP/17339/2024
Date of judgment: 2 Dec 2024
Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN
Petitioner: SUN INFRASTRUCTURE PVT LTD AND ANR
Respondent: COMMISSIONER OF CGST AND CENTRAL EXCISE, NASHIK
CNR: HCBM010447922024

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