Bombay High Court GST Judgments — 2024

Pandharinath Rangnath Yadav And Another vs. The Union Of INDIA Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Laxman Raosaheb Kadam vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Datta Nanasaheb Lahane vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Shivaji Vitthal Jagtap vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Pathan Irfankhan Daudkhan vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Shaikh Irfan Shaikh Babu vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Mahadev Uttam Fulwale vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Asef Ahmad Shaikh vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Dhanraj Shivji Sonwane vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Jaypal Ulhas Jadhav And Others vs. The State Of Maharashtra Through Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Dadasaheb Jaywantrao Giddhe vs. The State Of Maharashtra And Others

Gangji Dharamshi Gothi vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Mahavir Polyfilms PVT. LTD vs. Union Of INDIA Through The Secretary, Ministry Of Law And Justice, Dept. Of Legal Affairs And Anr

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Kitchen Essentials And Anr vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Chotu Lal vs. Union Of INDIA Thr. Sec. And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Panacea Unique Star Developers Thr. Its Authorised Signatory vs. Additional/Joint Commissioner CGST Adn Central Excise Pune I Commissionerate And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Paccar INDIA PVT. LTD. Pune vs. The State Of Maharashtra Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ms Pallavi Constructions Engineers And Contractor vs. The Chief Engineer Ministry Of Road Transport And Highways And Others

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Arunkumar R .J. Singh And Ors vs. State Of Maharastra

Bench: HON'BLE SHRI JUSTICE MANISH PITALE

Dilip Mishrilal Jindal vs. The Superintendent Of CGST And Anr

Bench: HON'BLE SHRI JUSTICE MANISH PITALE

Pitney Bowes INDIA PVT. LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

L And T Hydrocarbon Engineering LTD. And Anr vs. The Union Of INDIA Through The Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Century Textiles And Industries LTD vs. Union Of INDIA Represented By Secretary And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory Mahesh K Parnerkar vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Siemens LTD. Represented Thr Its Authorized Signatory vs. Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Dr Advay Prashant Hiray vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Siemens LTD. Represented Thr Its Authorized Signatory vs. The Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Prestige Alcobev PVT LTD vs. Union Of INDIA Thr. The Ministry Of Finance New Delhi And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Messrs S. S. Industries And Ors vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Chandrachud Dhondiram Dhorkule vs. Union Of INDIA Through Its Joint Secretary And Another

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Industrial Engineers And Distributors PVT.LTD vs. The Union Of INDIA Through Secretary Ministry Of Finance Dept Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ashti Taluka Sakhar Kamgar Union Through Its General Secretary vs. The State Of Maharashtra Through Its District Collector And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

K H K Hospitality Services And Ors vs. S A Developers

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

K H K Hospitality Services And Ors vs. S A Developers

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Aberdare Technologies PVT LTD And Anr vs. Central Board Of Indirect Taxes And Customs And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Navnath Ashraji Sable vs. The State Of Maharashtra Through Its District Collector And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Arshad Subhanallah Khan vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Messers. Ancorp Electricals And Ors vs. The Union Of INDIA Through Secretary Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Messrs. Versatech Products And Ors vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

The Superintendent Of Central GST And Central Excise Anti Evasion, Mumbai Central Commissionerate vs. Shahnawaz Khurshid Anwar Shaikh And Ors

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Vikram P. Jain Proprietor Of Vikram P. Jain And Co vs. Superintendent And Anr

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Amar Kisan Kasabe vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE MANISH PITALE

Vikram S/O Omprakash Shrivastav vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Riyaz Dadasaheb Shaikh Prop Marine Tradings vs. Union Of INDIA Throu The Sec Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Janaseva Sahhakari Bank LTD vs. State Of Maharashtra And Ors Thou Secretary

Bench: HON'BLE SHRI JUSTICE A.S. CHANDURKAR,HON'BLE SHRI JUSTICE RAJESH S. PATIL

Karan Deepak Jadhav vs. State Of Maharashtra And

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Seya Industries Limited vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Seya Industries Limited vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Seya Industries LTD vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

The Superintendent Of Central GST And Central Excise Anti Evasion, Mumbai Central Commissionerate vs. Neha Agrawal And Ors

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Mayur B Padia vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Sunil Jayantiprasad Garg vs. Assistant Commissioner Of CGST And Central Excise Div Iii Navi Mumbai

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Galaxy International vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Sambhaji Multi Services Through Its Proprietor Sachin Ratknakar Sonwane vs. The Commissioner State GST Bhavan And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Ms Maharashtra Cottons Through Its Partner Aasef Sagir Monmin vs. The Commissioner CGST And Central Excise And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Imran Issak Shaikh vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Swati Roshan Patil vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE

Mangilal Dharmachand Kothari vs. Superintendent And Anr

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Ms B.T. Ghuge Civil Engineer And Contractor Through His Wife Swarna Babasaheb Ghuge vs. The Union Of INDIA Through The Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Csi Computech INDIA Private Limited vs. Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ketan Shroff S/O Madhusudan Shroff vs. Superintendent And Anr

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Infosys Bpm LTD vs. Amol Rajaram Jadhav

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

M/S Lubrizol INDIA PVT. LTD vs. Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Superintendent (Dgarm) CGST And Central Excise Raigad Commissionerate vs. Amita John Cannell W/O. Shri. John P. Cannell And Anr

Bench: HON'BLE SHRI JUSTICE ANIL S. KILOR

Hemaxiba Aniruddhsinh Dodiya And Ors vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Mediaedge Cia INDIA PVT LTD vs. Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Aditya Steel Trading Through Its Proprietor Mr Amit Lallan Dubey vs. Joint Commissioner CGST And Central Excise Pune 1

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bhavesh Nemichand Jain vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

M/S Dkb Builders PVT. LTD And Anr vs. The City And Industrial Development Corporation Of Maharashtra Limited And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Shree Saibaba Sansthan Shirdi Thr Its I/C Adm. Officer vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE R. M. JOSHI

Indian Overseas Bank Thr. Autho. Officer vs. State Of Maha. Thr. Sec. Dept. Of Industries And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Purushottam Prabhakar Chavan vs. Deputy Commissioner Of Sales Tax (GST) And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLAHON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Pcil And Mbpcl Joint Venture Thr Mangesh Mane vs. The Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Pcil Ham Talegaon Dhamdhere PVT LTD Thr Mangesh Mane vs. The Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Patil Construction And Infrastrucutre LTD Thr Mangesh Mane vs. The Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Municipal Corporation Of Gr. Mumbai And Anr vs. Bharat Petroleum Corporation LTD

Bench: HON'BLE SHRI JUSTICE KISHORE C. SANT

Prakash Ghanshayam Bankar vs. The Senior Inspector Of Police And Anr

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Vasundhara Carriers PVT LTD Through Its Director Pragnesh Natwarlal Shah vs. The Union Of INDIA Through Central Government Ministry Of Finance And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE R. M. JOSHI

Sahil Zahid Khan vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Ajitkumar Soni vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Madhurkumar Ramkrishnaji Bajaj vs. The State Of Maharashtra Thr Principal Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Rishi Fibre PVT LTD Through Its Director Sanjay Trilokchand Agrawal vs. The State Of Maharashtra Through Its Principal Secretary And Others

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE R. M. JOSHI

Prakash Kumar Rameshbhai Patel vs. The State Of Maharashtra And Anr

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

Sunil Malharrao Pande vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Raju Balaram Batham vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Duryodhan Nivrutti Londhe vs. The State Of Maharashtra Thr Sub Divisional Officer And Ors

Bench: HON'BLE MS. JUSTICE GAURI GODSE

Swati Mahendra More vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Matrix Constructions A Partnership Firm Thr. Its Partner Mr. Shyamlal Chandnani vs. Manisha Hitendra Varale

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

M/S. Oak Shipping Services PVT. LTD vs. The State Of Maharashtra

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

Matrix Constructions A Partnership Firm Thr. Its Partner Mr. Shyamlal Chandnani vs. Manisha Hitendra Varale

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Archana W/O Ashok Agrawal vs. The State Of Maharashtra And Another

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI

Mantra Gold vs. State Of Maharashtra Thr Agp And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Fino Paytech Limited vs. Union Of INDIA Thr. Sec. Ministry Of Finance And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Pepsico INDIA Holding PVT LTD vs. The Additional Commissioner Office Of Prinicipal Collissioner CGST And Central Excise

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Maha Information PVT. LTD vs. State Of Maharashtra Thr Its Prin. Secretary, School And Edu. Dept. And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE JUSTICE SHRI ARIF S. DOCTOR

Union Of INDIA vs. Ananda Maruti Chavan

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE JUSTICE SHRI ARIF S. DOCTOR