Bombay High Court GST Judgments — 2024

356 judgments, newest first. Page 4 of 4.

Indian Overseas Bank Thr Its Authorised Officer vs. Deputy Commissioner Of State Tax GST Dept And Ors

WP/11733/2023HC Bombay21 Mar 2024

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLAHON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Shivam Ispat Private Limited Thr. Its Director Vijendra Kumar Singla vs. Union Of INDIA, Ministry Of Finance And Anr

WP/58/2022HC Bombay20 Mar 2024

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE AVINASH G. GHAROTE

The Joint Commissioner Of State Tax Admin Kolhapur Division vs. New Phaltan Sugar Works Distillery Division LTD

IA/6824/2024HC Bombay20 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Reliance Integrated Services PVT LTD vs. Commissioner Of CGST And Central Excise

WP/8928/2023HC Bombay19 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE KISHORE C. SANT

Aditi Arvind Patil vs. The State Of Maharashtra

IA/4671/2023HC Bombay19 Mar 2024

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Pooja Hanmant Chougule And Anr vs. The State Of Maharashtra

ABA/980/2023HC Bombay19 Mar 2024

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

Gautam Hospitality Private Limited vs. The Principal Commissioner GST And Central Excise And Anr

WP/396/2021HC Bombay18 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNIHON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Myrayash Hotels PVT. LTD. Thr Director Dhaval Borat vs. The Goa Appellate Authority For Advance Ruling For Goods And Services Tax And 3 Ors

WP/566/2023HC Bombay11 Mar 2024

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Vicky Pitalia S/O Satish Pitalia vs. State Of Maharashtra And Anr

WP/3690/2023HC Bombay11 Mar 2024

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

Tharwani Infrastructures vs. Commissioner Of CGST And Central Excise And Ors

WP/497/2024HC Bombay08 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNIHON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Ms H P Ghumare Through Its Proprietor Haridas Pralhad Ghumare vs. The State Of Maharashtra Through Its Principal Secretary And Others

WP/12103/2023HC Bombay06 Mar 2024

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Ashok Kumar Vishwakarma vs. Union Of INDIA And Ors

WP/15566/2023HC Bombay06 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Agarwal Coal Corporation PVT. LTD vs. The Assist. Commissioner Of State Tax

WP/15227/2023HC Bombay05 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Ms Vija Y Steel Traders vs. The Assistant Commissioner Of Income Tax, Circle 7, Pune

WP/15619/2023HC Bombay04 Mar 2024

Bench: HON'BLE SHRI JUSTICE K.R. SHRIRAM,HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

M/S. Sanathan Textile PVT. LTD vs. Union Of INDIA, Thru The Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/184/2019HC Bombay04 Mar 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

M/S Ginny Food Throu.Its Partner Mr Vinay Shivkumar Agrawal vs. Union Of INDIA Throu. Its Secr (Revenue )Dept Of Revenue Ministry Of Finance Govt Of INDIA And Ors

WP/16066/2023HC Bombay29 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Sailesh Ramanlal Sheth vs. The State Of Maharashtra Through Commissioner Of Sales Tax And Ors

WP/315/2024HC Bombay28 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Swapnesh Sherlekar vs. State Of Goa Thr Chief Secretary And 2 Ors

PILWP/37/2023HC Bombay26 Feb 2024

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

M/S Sambhaji Multi Services Through Its Proprietor Sachin Ratknakar Sonwane vs. The Dy. Commissioner State Tax Appeal

CA/1602/2024HC Bombay23 Feb 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE R. M. JOSHI

Shri. Yogesh Rajendra Mehra vs. Principal Commissioner CGST And Central Exise Raigad (Appeal) And Ors

WP/1632/2024HC Bombay20 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNIHON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Hella Infra Market PVT. LTD vs. State Of Maharashtra Through The Prin. Secretary, Revenue And Forest Dept. And Ors

WP/16145/2023HC Bombay14 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Nrb Bearings LTD. Mumbai vs. The Commissioner CGST And Ors

WP/10771/2023HC Bombay14 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Kudroli Builders And Infrastructure PVT LTD Thr. Managing Director, Ahmed Shafi vs. State Of Goa Thr. Secretary And 7 Ors

WP/17/2024HC Bombay13 Feb 2024

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Fomento Resorts And Hotels LTD Thr Auth. Rep. Rakesh Kumar Jain vs. Union Of INDIA Thr Secretary And 6 Ors

WP/662/2023HC Bombay13 Feb 2024

Bench: THE HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. SONAK

Man Energy Solutions INDIA Private Limited Through Its Atul Kulkarni Director Of The Petitioner vs. Union Of INDIA Through Its Secretary And Others

WP/10716/2023HC Bombay09 Feb 2024

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Cma-Cgm Agencies (INDIA) PVT. LTD. (Formerly Known As Apl (INDIA) PVT. LTD vs. The Union Of INDIA, Ministry Of Finance And Anr

WP/10348/2023HC Bombay06 Feb 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Arjun Sekhar vs. State Of Maharashtra And Anr

IA/35/2024HC Bombay31 Jan 2024

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Jaspal Alagh Prop. Of M/S. Jaslon Overseas vs. State Of Maharashtra And Anr

APL/938/2022HC Bombay29 Jan 2024

Bench: HON'BLE SHRI JUSTICE PRAKASH D. NAIK

Adv. Pooja Patil vs. The Deputy Commissioner, CGST And Cx Division Vi, Raigad Commissionerate And Ors

WP/1085/2024HC Bombay24 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNIHON'BLE SHRI JUSTICE KISHORE C. SANT

M/S. Swaraj Infrastructures PVT. LTD vs. The State Of Maharashtra Thr. Ministry Of Finance And Ors

WP/790/2024HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bul Infra Developers PVT. LTD. And Anr vs. The State Of Maharashtra Through Ministry Of Finance And Ors

WP/16295/2023HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bul Msk Infrastructure PVT. LTD. And Anr vs. The State Of Maharashtra Thr Ministry Of Finance And Ors

WP/13766/2022HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bul Infra Developers PVT. LTD. And Anr vs. The State Of Maharashtra Thr. Ministry Of Finance And Ors

WP/14101/2022HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bul Infra Developers PVT. LTD. And Anr vs. The State Of Maharashtra Through Ministry Of Finance And Ors

WP/439/2024HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

M/S. Bul Msk Infrastructure PVT. LTD., Navi Mumbai And Anr vs. The State Of Maharashtra Thr Ministry Of Finance And Ors

WP/13764/2022HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Bul Infra Developers PVT. LTD. And Anr vs. The State Of Maharashtra Through Ministry Of Finance And Ors

WP/16294/2023HC Bombay19 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

M/S Pharmaveda I PVT LTD vs. Chief Executive Officer Zilla Parishad Nandurbar And Others

WP/14938/2023HC Bombay18 Jan 2024

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE S. G. CHAPALGAONKAR

Shishir Mangesh Shivapurkar vs. State Of Maharashtra

BA/1585/2023HC Bombay16 Jan 2024

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Vergo Pharma Research Laboratories PVT. LTD Rep. By Director Finance Amol Borkar vs. Commissioner Of Central Tax And 3 Ors

WP/222/2023HC Bombay16 Jan 2024

Bench: HON'BLE SHRI JUSTICE M. S. SONAK,HON'BLE SHRI JUSTICE VALMIKI MENEZES

Anvita Associates vs. Union Of INDIA (Through Revenue Secretary, Dept. Of Revenue, Ministry Of Finance ) And Ors

WP/602/2024HC Bombay15 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Sagar Dilip More vs. State Of Maharashtra

BA/2541/2022HC Bombay15 Jan 2024

Bench: HON'BLE SHRI JUSTICE PRITHVIRAJ K. CHAVAN

Orient (Goa) PVT LTD Through Director Shashikala Kakodkar And Anr vs. State Of Goa Through Chief Secretary And Anr

WP/232/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Prasanna V. Ghotage vs. The State Of Goa Thorugh Chief Secretary And Anr

WP/575/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Tata Metaliks Limited And Anr vs. State Of Goa Through Chief Secretary And Anr

WP/594/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Renuka Sugars LTD And Anr vs. State Of Goa, Through Its Chief Secretary And Anr

WP/277/2010HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Global Coke Limited And Anr vs. State Of Goa Through Chief Secretary And Anr

WP/842/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

J.K. Cement LTD Rep. By Senior General Manager (Legal) And Anr vs. State Of Goa Through Its Chief Secretary

WP/474/2012HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Sesa Sterlite Limited Through Company Secretary Chandrashekhar D. Chitnis And Anr vs. State Of Goa Through Chief Secretary

WP/244/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

D. B. Bandodkar And Sons PVT LTD Through Director And Anr vs. State Of Goa Through Chief Secretary And Anr

WP/233/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Sesa Goa Limited Through Company Secretary And Avp Legal Chandrashekhar D. Chitnis And Anr vs. State Of Goa Through Its Chief Secretary

CA/38/2014HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Tata Metaliks Limited And Anr vs. State Of Goa Through Chief Secretary And Anr

WP/593/2009HC Bombay10 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE BHARAT P. DESHPANDE

Kapil Sudhir Vhora And Ors vs. The State Of Maharashtra

WP/6099/2021HC Bombay08 Jan 2024

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Sai Balaji Extraction And Alloys PVT LTD Through Its Authorized Person Managing Director vs. Union Of INDIA And Others

WP/10078/2023HC Bombay08 Jan 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Sadanand Manekar (Retd) vs. State Of Maharashtra

IA/18/2024HC Bombay05 Jan 2024

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL

R D Magar vs. The Commissioner And Others

WP/15739/2023HC Bombay03 Jan 2024

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Red Fox Events And Entertainment vs. Union Of INDIA Thr The Secretary And Ors

WP/15644/2023HC Bombay03 Jan 2024

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

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