Bombay High Court GST Judgments — 2025

Kruti Power Projects PVT LTD vs. The Commissioner Central Goods And Service Tax And Anr

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Neena Uppal vs. The Union Of INDIA

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE AMIT SATYAVAN JAMSANDEKAR

Sizer Metals Private Limited vs. Vir Electro Engineering PVT. LTD. And Ors

Bench: HON'BLE SHRI JUSTICE R. I. CHAGLA,HON'BLE SHRI JUSTICE FARHAN PARVEZ DUBASH

Chandrashekhar Mewalal Jayaswal vs. Dhule Municipal Corporation Through Its Commissiioner

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

The State Of Maharashtra Through The Additional Chief Secretary General Administration Dept Mumbai vs. Venkatesh Madhav Bhat

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE S. M. MODAK

Rahul Krishnaji Sakore And Ors vs. The State Of Maharashtra Thr The Additional And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE S. M. MODAK

Balkrishna Gopal Telang And Anr vs. The State Of Maharashtra Thr. Its Principal Secretary State Excise Department And Ors

Bench: HON'BLE JUSTICE REVATI MOHITE DERE,HON'BLE SHRI JUSTICE SANDESH DADASAHEB PATIL

Sanjay M. Parekh vs. The State Of Maharashtra Thro. The Office Of Govt. Pleader

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Hemang Bipin Varaiya vs. The State Of Maharashtra Through The Chief Secretary

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Pvp Star Hotels PVT. LTD. And Anr vs. The State Of Maharashtra Through Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Ma Agro Proprietor Mr Ashfak Jafar Shekhani vs. Dy Commissioner Of State Tax Sanpada 501

Sfk Engineering PVT.LTD vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretaryand Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Kelvion INDIA PVT. LTD vs. The Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Par Formulations PVT LTD vs. The Commissioner CGST Cex And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Aurora Piping Products LLP vs. Joint Commissioner Of State Tax Raigad Division And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Yogeshwari Petrochemicals Private Limited vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

The Shriram Medisales Through Its Partners Sachin Sudhakar Inje And Others vs. Kavita Arvind Salunke

Bench: HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

M/S. Shree Navdurga Agro Industries A Partnership Firm vs. State Of Maharashtra Thr. A.G.P And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

M/S. Maharashtra Information Technology LTD. ( Mahait) Thr. Its Chief Finance Officer vs. The Union Of INDIA Thr. Its The Principal Secretary Government Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Chandrakala Radhakishan Brijwasi, Died, Thr. L.Rs. Radhakishan Died Thr Lrs Gopal And Ors vs. The State Of Mah, Thr. Collector, Latur And Anr

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Commissioner Of Central GST And Central Excise Aurangabad vs. Dish Tv INDIA LTD

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Rajesh Praful Chordiya vs. The State Of Maharashtra Through The Secretary And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Rajesh Praful Chordiya vs. The State Of Maharashtra Through Its Secretary And Another

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Dhairya Trade Link vs. Deputy Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Reliance Realty LTD vs. Commissioner Of CGST And Central Excise Belapur Commissionerate

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

United Engineering Co vs. Superintendent Range Vi Div Vi CGST Thane Commissionerate

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Pragati Construction Throug Its Partner Govind Gynoba Makhane vs. The Union Of INDIA Through Its Secretary And Others

Pragati Construction Throug Its Partner Govind Gynoba Makhane vs. The Union Of INDIA Through Its Secretary And Others

Rishi Techtex LTD vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Vijaykumar Dnyandev Raut vs. The State Of Maharashtra And Another

Bench: HON'BLE SHRI JUSTICE ABHAY S. WAGHWASE

Shri. Vilas Shivaji Patil vs. The State Of Maharashtra Through Its GST Dept. And Ors

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Remedium Lifecare Limited vs. The Deputy Commissioner Of State Tax (SGST) And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Commissioner Of CGST And Central Excise, Daman Commissionerate vs. M/S. Super (INDIA) And Ors

Bench: HON'BLE MS. JUSTICE GAURI GODSE

King Enterprises vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Abhishek Katiyar S/O Late Krishna Avtar Katiyar vs. The Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Unicorn Tradewinds Proprietor Sameer Meer Sayyad vs. The Deputy Commissioner Of State Tax

H K Jewels Private Limited And Anr vs. The Assistant Director Of Income Tax Investigation And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE AMIT SATYAVAN JAMSANDEKAR

The Commissioner Of Customs vs. Mohammed Mohsin Mobin Shaikh And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Abdul Muslim Choudhary vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Manas Madhav Mandal vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Ashok Ganesh Jivani vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Octantis Services Private Limited vs. Union Of INDIA, Through The Secretary, Ministry Of Law And Justice And Ors

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE AMIT SATYAVAN JAMSANDEKAR

Hubergroup INDIA Private LTD vs. Union Of INDIA Thr The Secretary Ministry Of Financeand Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Endeavour Chemicals PVT LTD vs. Union Of INDIA And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Bhagwati Tirath Polycontrainers Industries PVT LTD vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Ms K.B. Patrikar Through Its Prop Kakaji Banduji Patrikar vs. The Union Of INDIA Through Its Secretary And Others

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Adarsh Gautam Pimpare vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Bharat Poonamchand Jain vs. Union Of INDIA Thru. Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Mohammad Firoz Islam Shaikh And Anr vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE A.S. GADKARI,HON'BLE SHRI JUSTICE RANJITSINHA RAJA BHONSALE

A.V. Ginning And Pressing Factory Through Its Partner Vinod Madhukar Bombale vs. The Commissioner Of CGST And Others

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Sandoz Private Limited vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Astrum Developments PVT LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Altamash Mohtashim Bookwala vs. Union Of INDIA Thro. The Department Of Indirect Tax

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

The State Maharashtra Through Additional Chief Secretary General Administration Department Mantralay vs. Aniket Arun Manorkar

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

The State Of Maharashtra Through Additiona Chief Secretary General Administration Department vs. Pralhad Shankar Rode

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

Bhagwan Maruti Sawant And Ors vs. The State Of Maharashtra Through Additiona Chief Secretary General Administration Department

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

The State Maharashtra Through Additional Chief Secretary General Administration Dept Mantralaya vs. Amit Angad Pathak

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE SMT MANJUSHA AJAY DESHPANDE

M/S Rithwik Project Private Limited Through Its Seniour Vice President vs. Union Of INDIA Through The Secretary And Others

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Saan Engineers PVT. LTD vs. Deputy Commissioner Of CGST And Cx, Raigad And Anr

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Balkrishna Vasant Shirode vs. The Union Of Indi Thr The Revenue Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Akshay Quenim vs. Royce Savio Pereira

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Ashok Kumar Vishwakarma vs. The Union Of INDIA Through The Revenue Secretary

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Balkrishna Mudaliar vs. Union Of INDIA And Anr

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Anand Are Limited vs. Assistant Commissioner CGST And Central Excise And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Ratnadeep Enterprises vs. Additional / Joint Commissioner, CGST And Central Excise Commissionerate, Nashik And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Airtec Electrovision PVT. LTD. Thr. Its Autho. Repre. Manish Nathani vs. Department Of Goods And Service Tax Trh. The State Tax Officer

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Mahesh Bharat Rumane vs. Superitendent Renge Vi Div -V Raigad Commissionerate And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Maharashtra State Power Loom Corporation Thr Its Managing Director vs. Kontak Comforts PVT LTD

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Dds Jewels Private Limited vs. State Of Maharashtra Thr Agp Office And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Universal Communications vs. State Of Maharashtra Ministry Of Home Affairs Thr. Its Principal Secretary And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Globe Mobility Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Dency Siby vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Smita Bharat Pathare And Anr vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Sanjay Shyamsunder Dubey vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Air Wing Engineering, Thr. Its Sole Proprietor Mohanchandra Muralidhar Samant vs. State Of Goa, Thr. Chief Secretary, Govt. Of Goa And 8 Ors

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE ASHISH S. CHAVAN

Ganesh Madan Bafina And Ors vs. The Superintendent Grp Iii And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Catapharma Chemicals PVT LTD vs. Joint Commissioner CGST And Central Excise Nashik Commissionerate And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAKHON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Manibhadra Impex vs. The Union Of INDIA Through The Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE JUSTICE ADVAIT M. SETHNA

Liberty Oil Mills Limited vs. Joint Commisioner (Appeals Thane) GST And Central Excise And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Mrjs Lead Private LTD vs. The Assistant Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Swati Sheetal Malara Swati Sarees Thr Its Proprietor Swati Sheetal Malara vs. The Commissioner State GST Bhavan Aurangabad And Another

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Map Overseas Through Shivani Sharma vs. Union Of INDIA Through Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sukraft Recycling Private Limited Rep. By Its Director Ketan Bharatkumar Patel vs. Union Of INDIA Thr. The Joint Secretary And 2 Ors

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Avinashkumar Rajendraprasad Singh vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE M. M. SATHAYE

Abha Avinash Singh vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE M. M. SATHAYE

Brihan Karan Sugar Syndicate PVT. LTD vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Karan Agencies Through Partner Karan Kalani vs. The State Of Maharashtra Through Gp And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Karan Agencies Through Partner Karan Kalani vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Karan Agencies vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Karan Agencies vs. Goods And Services Tax Council And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Jakraya Sugar LTD vs. The State Of Maharashtra Thru Secretary, Ministry Of Finance And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Mohammed Khan Jahan Ali Shaikh vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Vaibhav Shripadrao Maid vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Goa Shipyard Limited, Thr. Its Auth. Rep. Kishore Manohar Samant vs. Shoft Shipyard PVT. LTD., Thr. Its Rep. R Ram Garg

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES