The State Of Maharashtra Through The Additional Chief Secretary General Administration Dept Mumbai v. Venkatesh Madhav Bhat
- Court
- Bombay High Court
- Case number
- WP/17196/2025
- Date of judgment
- 18 Dec 2025
- Bench
- HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE S. M. MODAK
- Petitioner
- THE STATE OF MAHARASHTRA THROUGH THE ADDITIONAL CHIEF SECRETARY GENERAL ADMINISTRATION DEPT MUMBAI
- Respondent
- VENKATESH MADHAV BHAT
- CNR
- HCBM010644782025
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