Smita Bharat Pathare And Anr v. State Of Maharashtra
- Court
- Bombay High Court
- Case number
- ABA/3324/2024
- Date of judgment
- 15 Sept 2025
- Bench
- HON'BLE SHRI JUSTICE AMIT BORKAR
- Petitioner
- SMITA BHARAT PATHARE AND ANR
- Respondent
- STATE OF MAHARASHTRA
- CNR
- HCBM010602512024
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