Bombay High Court GST Judgments — 2025

262 judgments, newest first. Page 2 of 3.

Goa Shipyard Limited, Thr. Its Auth. Rep. Kishore Manohar Samant vs. Shoft Shipyard PVT. LTD., Thr. Its Rep. R Ram Garg

WP/777/2024HC Bombay06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Goa Shipyard Limited, Thr. Its Auth. Rep. Kishore Manohar Samant vs. Soft Shipyard PVT. LTD., Thr. Its Rep. R Ram Garg

WP/770/2024HC Bombay06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Goa Shipyard Limited, Thr. Its Auth. Rep. Kishore Manohar Samant vs. Soft Shipyard PVT. LTD., Thr. Its Rep. R Ram Garg

WP/771/2024HC Bombay06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Goa Shipyard Limited, Thr. Its Auth. Rep. Kishore Manohar Samant vs. Shoft Shipyard PVT. LTD., Thr. Its Rep. R Ram Garg

WP/773/2024HC Bombay06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Wellknown Polyesters Limited vs. Union Of INDIA And Ors

WP/12095/2024HC Bombay05 Aug 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Lupin Limited, Thr. Its Auth. Rep. Srinivas Rao Kalakuntla vs. Union Of INDIA, Thr. Revenue Secretary And 2 Ors

WP/610/2024HC Bombay05 Aug 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Dipakkumar Dharamsinhbhai Kakadiya And Ors vs. Directorate Of Revenue Intelligence And Anr

ABA/1808/2025HC Bombay31 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. N. LADDHA

Nirmite Buildtech vs. Union Of INDIA Throu. The Sec. Ministry Of Finance Dept Of Revenue And Ors

WP/8649/2025HC Bombay29 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Arham Infra Developers Aop vs. Union Of INDIA Through Secretary And Ors

WP/8650/2025HC Bombay29 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Hm Leisure, Thr. Its Auth. Rep., Amit Ramesh Prasade vs. Assistant Commissioner Of CGST, Division-1 And 2 Ors

WP/236/2025HC Bombay28 Jul 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Sesa Mining Corporation LTD., Thr. Its Auth. Signatory, Benicio Menezes And Anr vs. Union Of INDIA, Thr. The Secretary And 3 Ors

WP/856/2018HC Bombay28 Jul 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Tushar Builders And Bkp Infra LLP vs. Deputy Commissioner Of State Tax, Shaniwarpeth 501, Pune

WP/6431/2025HC Bombay28 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Vedanta Limited Thr. Its Aut. Sign., Benicio Menezes And Anr vs. Union Of INDIA, Thr. The Secretary, Dept. Of Revenue And 6 Ors

WP/876/2017HC Bombay28 Jul 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Pragati Construction Throug Its Partner Govind Gynoba Makhane vs. The Union Of INDIA Through Its Secretary And Others

WP/7258/2025HC Bombay25 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Pragati Construction Throug Its Partner Govind Gynoba Makhane vs. The Union Of INDIA Through Its Secretary And Others

WP/7242/2025HC Bombay25 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Mahendra Realtors And Infrastructure LTD vs. Jawaharlal Nehru Port Autority And Ors

WP/9935/2025HC Bombay24 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Karthik Shetty vs. The State Of Maharashtra

BA/2687/2025HC Bombay23 Jul 2025

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Pravin Ashok Bhadak vs. The State Of Maharashtra Through Its Additional Chief Secretary And Others

WP/12394/2024HC Bombay23 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Uco Bank Mumbai Through Its Authorized Sujoy Dutta vs. The Joint Commissioner GST Audit I And Ors

WP/2020/2025HC Bombay22 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Aditya Automation vs. Principal Commissioner Of Customs Import Mumbai Customs Zone Iii

WP/9550/2025HC Bombay21 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Combitic Global Caplet PVT LTD vs. Assistant Commissioner Of CGST And Central Excise, Maritime Rebate, Belapur

WP/9938/2025HC Bombay21 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Anand Tyre Corporation vs. The State Of Maharashtra

WP/9443/2025HC Bombay21 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Ashrafbhai Ibrahimbhai Kalavdiya vs. Union Of INDIA And Anr

BA/420/2025HC Bombay18 Jul 2025

Bench: HON'BLE SHRI JUSTICE ASHWIN D. BHOBE

Gram Panchayat Kahnerwadi And Others vs. Atc Telecom Infrastructure PVT. LTD. And Ors

CA/3205/2024HC Bombay16 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Ashok Kaduba Tapre Prop Shivam Trading Company vs. The Commissioner Of GST Appeals And Others

WP/8361/2025HC Bombay16 Jul 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Sainath Clearing And Shipping Company vs. Union Of INDIA And Ors

WP/341/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Patel Seerat Hamjekhan And Ors vs. The Commissioner CGST And Cx Navi Mumbai Commissionerate

WP/9724/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Yogita Sahebrao Ahire vs. The Commissioner/ Administrator Nashik Municipal Corporation And Ors

WP/7249/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Mahesh Vana Patil vs. The Commissioner/ Administrator Nashik Municipal Corporation And Ors

WP/7245/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Jayashree Sunil Rajbhoj And Ors vs. The Commissioner Cum Administrator Nashik Municipal Corporation And Anr

WP/7251/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Nirmala Kiran Diwate Alias Nirmala S. Thanage And Ors vs. The Commissioner/ Administrator Nashik Municipal Corporation And Ors

WP/7240/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Dipali Ramchandra Ogalmogle And Ors vs. The Commissioner/ Administrator Nashik Municipal Corporation And Ors

WP/7247/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Satvashila Damodhar Patil And Ors vs. The Commissioner/ Administrator Nashik Municipal Corporation And Ors

WP/7243/2025HC Bombay15 Jul 2025

Bench: HON'BLE SHRI JUSTICE RAVINDRA V. GHUGE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Sunil Thampy Nair vs. State Of Maharashtra

WP/18019/2024HC Bombay14 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Navnit Motors PVT LTD vs. Commissioner Of CGST And Central Excise, (Appeals Iii), Mumbai

WP/2345/2025HC Bombay14 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAKHON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S. Tapasya Engineering Works PVT. LTD vs. Regional Provident Fund Commissioner-Ii

WP/9536/2025HC Bombay11 Jul 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Umicore Autocat INDIA Private Limited, Thr. Its Director Kedar Satish Rele vs. Union Of INDIA, Thr. Its Secretary TO Govt. Of Finance And 4 Ors

WP/463/2024HC Bombay10 Jul 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Asics INDIA PVT. LTD vs. The Union Of INDIA And Ors

WP/5809/2025HC Bombay08 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Asics INDIA PVT. LTD vs. The Union Of INDIA And Ors

WP/6567/2025HC Bombay08 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

The Commissioner Cental Goods And Services Tax, Through Investigating Officer B. S. Nade vs. Kanhaiya Jha And Another

ACB/122/2025HC Bombay07 Jul 2025

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Imran Gulam Hussain Allahwala vs. State Of Maharashtra

BA/1407/2025HC Bombay07 Jul 2025

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Siddhi Developers vs. The Joint Commissioner Central GST Pune Ii Commissionerate

CEXA/7/2025HC Bombay02 Jul 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAKHON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Niranjan Navinkumar Shaha vs. State Of Maharashtra

APL/682/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE ASHWIN D. BHOBE

Ashok Kumar Vishwakarma vs. The Union Of INDIA Through Revenue Secretary

WP/8539/2025HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sharad Ramchandra Jadhav vs. Commissioner Of CGST And Cex Appeals And Anr

WP/11738/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Agriculture Insurance Company Of INDIA LTD vs. Union Of Inida Thr The Revenue Secretary And Ors

WP/5225/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Hdfc Ergo General Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/4104/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Go Digit General Insurance LTD vs. The Union Of INDIA Thr The Secretary Dept. Revenue Ministry Of Finance And Ors

WP/4090/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Iffco Tokio General Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3876/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

The Oriental Insurance Co. LTD vs. The Union Of INDIA Thr The Secretary Dept. Revenue Ministry Of Finance And Ors

WP/4089/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Icici Lombard General Insurance Co. LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3875/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Care Health Insurance LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/4114/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Sbi General Insurance Co. LTD vs. Union Of INDIA Thr The Revenue Secretaryand Ors

WP/3899/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Magma General Insurance Limited vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/4096/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Tata Aig General Insurance Co. LTD vs. Union Of INDIA Thr The Revenu Secretary Dept Of Revenue Ministry Of Finance And Ors

WP/3816/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Future Generali INDIA Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3941/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Universal Sompo General Insurance Co. LTD vs. Union Of INDIA Thr The Revenue Secretaryand Ors

WP/3797/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Reliance General Insurance Co. LTD vs. Union Of INDIA Thr Thr Revenue Secretary And Ors

WP/3896/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Shriram General Insurance Company Limited vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3897/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Hdfc Ergo General Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/4094/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Aditya Birla Health Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3894/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Bharti Management Services LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/5235/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Niva Bupa Health Insurance Co LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3947/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Raheja Qbe General Insurance Co. LTD vs. Union Of INDIA Thr The Revenue Secretary Depto Of Revenue Ministry Of Finance And Ors

WP/4100/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Liberty General Insurance Limited vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3895/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Zuno General Insurance LTD vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/3944/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

National Insurance Company Limited vs. Union Of INDIA Thr The Revenue Secretary And Ors

WP/4105/2024HC Bombay30 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

New Vaibhav Jwellers Thr Its Proprietor vs. The Commissioner State GST Bhvan And Others

WP/1593/2025HC Bombay26 Jun 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Samrat Pratishthan Through Its Secretary Rahul Vasantrao Waghmare vs. The Commissioner State GST Bhavan And Others

WP/7259/2025HC Bombay26 Jun 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Hemant Subhash Teke vs. The State Of Maharashtra And Another

APPLN/2290/2023HC Bombay25 Jun 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Vishal Dattatray Palve vs. The State Of Maharashtra And Another

APPLN/3586/2023HC Bombay25 Jun 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Vishal Dattatray Palve And Another vs. The State Of Maharashtra And Another

APPLN/3589/2023HC Bombay25 Jun 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

M/S. Galaxy International vs. Union Of INDIA And Ors

WP/18856/2024HC Bombay24 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Vipul Yashvantri Modi vs. The State Of Maharashtra

ABA/101/2023HC Bombay24 Jun 2025

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Oak Shipping Services PVT LTD vs. The Union Of INDIA And Ors

WP/8123/2025HC Bombay24 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

M/S Galaxy International vs. Union Of INDIA Throu. The Sec. Ministry Of Law And Justice Dept Of Legal Affairs And Ors

WP/11399/2024HC Bombay24 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Afzal Husain Altaf Husain Saiyed Prop. Of M/S. Devine Impex vs. Union Of INDIA Thr The Office Of Prin. Commissioner Of Central Tax, Mumbai Central And Ors

WP/17770/2024HC Bombay24 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Meher Seeds Corporation Through Its Partner Jagannath Vaijinathrao Kale vs. Union Of INDIA Through Ministry Of Finance And Others

WP/7261/2025HC Bombay23 Jun 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Funmatix Ventures Private Limtied Through Its Authorized Signatory vs. The Commisioner Of GST Appeals And Others

WP/7225/2025HC Bombay23 Jun 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

The Commissioner Of CGST And Central Excise Belapur vs. Tenormac Enterprises PVT LTD

WP/7040/2025HC Bombay12 Jun 2025

Bench: HON'BLE SHRI JUSTICE M.S. SONAK,HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN

Savitrimai S.B. Seva Sahakari Sanstha Through Its Program Manager Akash Ramesh Nagare vs. The State Of Maharashtra Through Its Principal Secretary And Others

WP/1339/2024HC Bombay11 Jun 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE NEERAJ P. DHOTE

Raakesh Rajendrakumar Agarwaal vs. Union Of INDIA Throu. Revenue Sec Dept Of Revenue And Ors

WP/6230/2025HC Bombay09 May 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Manitt Gautam Shah And Anr vs. Union Of INDIA And Anr

WP/1718/2025HC Bombay09 May 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

M/S. Shubh Corporation A Partnership Firm vs. State Of Maharashtra Thr. Agp Office High Court And Ors

WP/5183/2025HC Bombay07 May 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Niraj Kumar Dubey And Anr vs. Engg Export Promotions Council Known As Eepc INDIA Throu. Its Chairman

IA/11311/2024HC Bombay05 May 2025

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Jitheshkumar Premjibhai Hinhoriya @ Jitesh Pateil @ Jithes Bhai vs. Through Intelligence Officer, Directorate Of Revenue Intelligenc Pune Regional Unit

BA/2032/2024HC Bombay05 May 2025

Bench: HON'BLE SHRI JUSTICE ABHAY S. WAGHWASE

Mercedes Benz INDIA PVT LTD And Anr vs. Union Of INDIA And Ors

WP/5208/2025HC Bombay29 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

The State Of Maharashtra Through Its Secretary And Others vs. Nisha Vijay Pawar And Others

CA/3716/2025HC Bombay29 Apr 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Abhishek Sanjiv Mahajan And Others vs. The State Of Maharashtra Through Its Secretary And Others

CA/3714/2025HC Bombay29 Apr 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Nisha Vijay Pawar And Others vs. The State Of Maharashtra Through Its Secretary And Others

WP/894/2024HC Bombay29 Apr 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Nikhil Sureshsing Baghel vs. State Of Maharashtra

ABA/1193/2025HC Bombay29 Apr 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

Rajiv Netaji More And Another vs. The State Of Maharashtra

ABA/1993/2024HC Bombay28 Apr 2025

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER

Chandra Prakash Pandey vs. The State Of Maharashtra

ABA/1016/2025HC Bombay24 Apr 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

Department Of Goods And Service Tax vs. Wellwisher Properties

IA/7439/2025HC Bombay23 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Vergo Pharma Research Laboratories PVT LTD., Represented Its Director Mr. Kashyap Prasad Keni vs. Deputy Commissioner Of State Tax And 3 Ors

WP/266/2024HC Bombay22 Apr 2025

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Unique Shanti Developers LLP vs. Rajesh Vijay Dubey

IA/15978/2024HC Bombay21 Apr 2025

Bench: HON'BLE MS. JUSTICE GAURI GODSE

M/S Unique Shanti Developers LLP vs. Rajesh Vijay Dubey

SA/728/2024HC Bombay21 Apr 2025

Bench: HON'BLE MS. JUSTICE GAURI GODSE

Kashedi Parshuram Highways Private Limited Through Its Authorized Signatory vs. Union Of INDIA Through Ministry Of Finance And Others

WP/4555/2025HC Bombay17 Apr 2025

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Chandrarekha W/O Nagnath Giri And Others vs. The State Of Maharashtra And Others

APPLN/3301/2023HC Bombay17 Apr 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE JUSTICE SMT. MANJUSHA AJAY DESHPANDE

Goa University, Thr. Its Registrar Vishnu Sakharam Nadkarni vs. Joint Commissioner Of CGST, Goa Commissionerate And 2 Ors

WP/723/2024HC Bombay15 Apr 2025

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

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