BharatTaxGST

Bombay High Court GST Judgments — 2025

262 judgments, newest first. Page 3 of 3.

Asian Colour Coated Ispat LTD vs. The Union Of INDIA Through The Ministry Of Finance, Dept. Of Revenue And Ors

WP/17873/2024HC Bombay08 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Badrilal Ghasiram Choudhary vs. Union Of INDIA Thr The Secetary Ministry Of Law And Justice And Anr

WP/7889/2024HC Bombay08 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Kroll Global Solutions LLP vs. State Of Maharashtra, Through The Secretary, Ministry Of Finance And Anr

WP/13173/2023HC Bombay04 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Supreme Engineering LTD. Thr Its Authorized Signatory vs. Union Of INDIA Thr The Secretary And Ors

WP/15668/2023HC Bombay01 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Nandai Krushi Mitra Thr. Its Proprietor vs. Union Of INDIA Te The Secretary Dept. Of Revenue Minstry Of Finance, And Ors

WP/4561/2024HC Bombay01 Apr 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Tatyasaheb Vinayak Dhere vs. The State Of Maharashtra

ABA/862/2025HC Bombay28 Mar 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

Trophic Wellness Private Limited vs. Commissioner Of State Taxes (GST) And Ors

WP/4101/2025HC Bombay27 Mar 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Ganesh Gopaldas Mundada And Others vs. The State Of Maharashtra And Others

APPLN/3209/2023HC Bombay27 Mar 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE ROHIT W. JOSHI

M/S Karan Earth Movers Thr Prop. P M Mhatre vs. The Executive Engineer, Mah. Stae Electricity Dist. Co. LTD. And Anr

WP/4133/2025HC Bombay26 Mar 2025

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE JUSTICE ADVAIT M. SETHNA

M/S V Sons Distributors Throu. Its Partner Pawankumar Vishwanath Jindal And Anr vs. Union Bank Of INDIA

WP/1152/2025HC Bombay26 Mar 2025

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE JUSTICE ADVAIT M. SETHNA

Sureshkumar Ramanaiah Uppala vs. The State Of Maharashtra

ABA/2638/2023HC Bombay26 Mar 2025

Bench: HON'BLE SHRI JUSTICE SHIVKUMAR DIGE

Navnath Biru Rode vs. State Of Maharashtra

ABA/3218/2024HC Bombay26 Mar 2025

Bench: HON'BLE SHRI JUSTICE SHIVKUMAR DIGE

Swapna Darshan Paraswar And Anr vs. The State Of Maharashtra

ABA/3102/2023HC Bombay26 Mar 2025

Bench: HON'BLE SHRI JUSTICE SHIVKUMAR DIGE

Seed Infotech LTD vs. The Union Of INDIA Thr Its Secretary And Ors

WP/15303/2023HC Bombay25 Mar 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Maharashtra Knowledge Corporation LTD vs. The State Of Maharashtra Throu. Govt Pleader And Ors

WP/4181/2025HC Bombay25 Mar 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Poonam Dhondiram Nagrale vs. The State Of Maharashtra Through Its Secretary And Others

WP/3706/2025HC Bombay18 Mar 2025

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Nitesh Nandkishor Holani vs. The Commissioner GST Appeal And Others

WP/3182/2025HC Bombay13 Mar 2025

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE,HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE

Dr. Vishwanath Karad Mit World Peace University vs. The State Of Maharashtra Through G.P. And Ors

WP/15431/2024HC Bombay11 Mar 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Indoco Remedies LTD. Rep. By Shriman Gaonkar vs. The Union Of INDIA, Thr. Ministry Of Law And Justice And 2 Ors

WP/789/2024HC Bombay11 Mar 2025

Bench: THE HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE M. S. SONAK

Anil Babulal Chokhara vs. The Inspector Of Police And Ors

BA/2269/2024HC Bombay10 Mar 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Aishwarya Avant Builders PVT LTD vs. Rajeshwari Ramesh Pillai

SA/145/2025HC Bombay10 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Kiran Lakhamsi Bhanushali vs. The State Of Maharashtra

BA/305/2025HC Bombay10 Mar 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Aishwarya Avant Builders vs. Rajeshwari Ramesh Pillai

IA/1841/2025HC Bombay10 Mar 2025

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Starwalk Ventures Private Limited vs. Union Of INDIA Through Secretary, Ministry Of Finance, Dept. Of Revenue And Ors

WP/14522/2023HC Bombay06 Mar 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Arpan Kamalkishor Goyal And Anr vs. The State Of Maharashtra And Anr

APPLN/2175/2019HC Bombay28 Feb 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE SANJAY A. DESHMUKH

Vijaykumar Gulabchand Baldava vs. Gautam Prakash Kulkarni

WP/8801/2024HC Bombay27 Feb 2025

Bench: HON'BLE SHRI JUSTICE R. M. JOSHI

Naresh Tikamchand Jain vs. State Of Maharashtra

BA/4826/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Anil O. Khandelwal vs. State Of Maharashtra

BA/4873/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Naresh T Jain vs. The State Of Maharashtra

BA/4824/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Anil O. Khandelwal vs. State Of Maharashtra

BA/4872/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Naresh T Jain vs. The State Of Maharashtra

BA/5001/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Aaron Victor E. Fernandes vs. The State Of Goa Thr. Its Chief Secretary And 9 Ors

MCA/383/2024HC Bombay25 Feb 2025

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE MS JUSTICE NIVEDITA P. MEHTA

Sanjay Nagorao Isankar vs. The State Of Maharashtra And Others

WP/1368/2025HC Bombay20 Feb 2025

Bench: HON'BLE SHRI JUSTICE MANGESH S. PATIL,HON'BLE SHRI JUSTICE PRAFULLA S. KHUBALKAR

Divyesh C Sejpal vs. The State Of Maharashtra

APPLN/363/2024HC Bombay17 Feb 2025

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Mohammed Farooq Mohammed Hanif Shaikh vs. The State Of Maharashtra

IA/211/2025HC Bombay14 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Mohammed Farooq Mohammed Hanif Shaikh vs. The State Of Maharashtra

BA/184/2025HC Bombay14 Feb 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Indus Towers LTD vs. Union Of INDIA

WP/1468/2025HC Bombay10 Feb 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Sandhya Brijkishor Vishwakarma vs. The State Of Maharashtra

ABA/123/2025HC Bombay07 Feb 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

Imran Isak Shaikh vs. The State Of Maharashtra

BA/2390/2024HC Bombay07 Feb 2025

Bench: HON'BLE SHRI JUSTICE ABHAY S. WAGHWASE

National Management Training Institute vs. State Of Maharashtra

CP/255/2023HC Bombay06 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SMT. JUSTICE BHARATI DANGRE

Inspira Bio Pharma PVT LTD vs. The Union Of INDIA And Ors

WP/326/2025HC Bombay06 Feb 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Pratik Machindra Pabale vs. State Of Maharashtra

ABA/946/2024HC Bombay05 Feb 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

Girish Harishchandra Karande vs. State Of Maharashtra

IA/1629/2024HC Bombay05 Feb 2025

Bench: HON'BLE SHRI JUSTICE RAJESH S. PATIL

M S Ae Infraprojects Private Limited Through Its Director Mr Mukesh Nathalal Barot vs. Navi Mumbai Municipal Corporation Through Its Municipal Commissioner

ARP/31/2025HC Bombay04 Feb 2025

Bench: HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

M S Ae Infraprojects Private Limited Through Its Director Mr Mukesh Nathalal Barot vs. Navi Mumbai Municipal Corporation Through Its Municipal Commissioner

ARP/32/2025HC Bombay04 Feb 2025

Bench: HON'BLE SHRI JUSTICE SOMASEKHAR SUNDARESAN

Leadership Boulevard Private Limited vs. Union Of INDIA

WP/925/2025HC Bombay03 Feb 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Assistant Commissioner Of Sales Tax Investigation 054 Mum Inv D 054 vs. Messurs Siddhi Real Estate Developers A Registered Partnership Firm

IA/1354/2025HC Bombay31 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Shri Krishna Industries Through Its Partner Ajit Navandar vs. The Commissioner CGST And Central Excise And Others

WP/1531/2025HC Bombay31 Jan 2025

Bench: HON'BLE SHRI JUSTICE S. G. MEHARE,HON'BLE SHRI JUSTICE SHAILESH P. BRAHME

Ffr Software Private Limited vs. Union Of INDIA And Ors

WP/1237/2025HC Bombay28 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Raamkay Crop Science Solutions PVT LTD vs. State Of Maharashtra And Ors

WP/16543/2024HC Bombay27 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Raamkay Crop Science Solutions PVT. LTD vs. State Of Maharashtra Thr Prin. Secretary, Ministry Of Finance And Ors

WP/1271/2025HC Bombay27 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

M/S. Sainath Grain Traders PVT. LTD vs. State Of Maharashtra Through Directorate Primary Education And Ors

WP/1378/2023HC Bombay27 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SMT. JUSTICE BHARATI DANGRE

Panacea Biotec Limited vs. Union Of INDIA And Ors

WP/13587/2024HC Bombay21 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Biju M V S/O Shri Vijayan vs. The State Of Maharashtra And Anr

ABA/129/2025HC Bombay20 Jan 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Sushil Bhaguram Mohite vs. The State Of Maharashtra

APPLN/819/2024HC Bombay16 Jan 2025

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE ROHIT W. JOSHI

Haware Engineers And Builders PVT LTD vs. Union Of INDIA

WP/2211/2024HC Bombay15 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Hawere Engineers And Builders PVT. LTD vs. Union Of INDIA Thr The Secretary Ministry Of Finance And Ors

WP/7220/2024HC Bombay15 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

M/S Nakoda Metal House vs. The State Of Maharashtra Through The Finance Secretary Mumbai

WP/376/2025HC Bombay14 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

Mohd. Kaish Rehmani Imtiyaz Ahmad vs. State Of Maharashtra

ABA/3631/2024HC Bombay14 Jan 2025

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Anilkumar Babulal Runthala vs. The State Of Maharashtra

IA/4841/2024HC Bombay09 Jan 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

Anilkumar Babulal Runthala vs. The State Of Maharashtra

BA/4496/2024HC Bombay09 Jan 2025

Bench: HON'BLE SHRI JUSTICE MILIND N. JADHAV

M/S. Riocare INDIA Private Limited vs. Assistant Commissioner CGST And C. Ex. Circle Ii And Ors

WP/19381/2024HC Bombay06 Jan 2025

Bench: HON'BLE SHRI JUSTICE B.P. COLABAWALLA,HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA

← 20242026 →