Bombay High Court GST Judgments — 2026

Ganesh Trimbak Saraf And Another vs. The State Of Maharashtra And Another

Mascot Constructions Co. And Another vs. The Commissioner Of Goods And Services Tax (GST) And Another

Ankil Jagdishchandra Kholwadwala vs. Union Of INDIA And Anr

Imtiyaz Shaikh Z Chorlekar vs. Salman Shaikh

Dr Babasaheb Ambedkar Marathwada University Thr Its Registrar Prashant S Amrutkar vs. Union Of INDIA Thr The Secretary And Others

Babasaheb Ambedkar Marathwada University Thr Registrar Prashant S Amrutkar vs. Union Of INDIA Thr Secretary And Others

Paresh Textiles Prop Paresh Gudhka vs. Superintendent Range Iv Div V

Rahul Radheshyam Chauhan vs. Union Of INDIA Thru The Sec. Ministry Of Law And Justice And Ors

J M Mhatre Infra PVT. LTD Thr. Authorized Chetan J. Mhatre vs. Union Of INDIA Thr. Secretary Dept. Of Revenue Ministry Of Finance And Ors

J M Mhatre Infra PVT. LTD Thr. Authorized Chetanj Mhatre vs. Union Of INDIA Thr. Secretary And Ors

J M Mhatre Infra PVT. LTD Thr. Authorized Chetan J. Mhatre vs. Union Of INDIA Thr. Secretary And Ors

Sharad Ashok Agarwal vs. State Of Maharashtra Through G.P. And Ors

M/S. Hira Films PVT. LTD vs. M/S. Prasad Film Labs (Mumbai) Private Limited

M/S Aggarwal Pipes Through Its Proprrietor Vinod Ramkumar Goyal vs. The Union Of INDIA Through The Secretary And Others

Elster Metering Private Limited vs. The State Of Maharashtra Thr Gp And Ors

Bhagyoday Agro Industries vs. Commissioner Appeals CGST And Central Excise And Ors

Rakesh Rajendra Thakur vs. The State Of Maharashtra

M/S Avinash Cargo PVT LTD Throu. Its Director Ravindra Anant Jankar vs. The Commissioner CGST And Central Excise Commisionrate

Abhiram Ayodhyanath Swami vs. Union Of INDIA, Dept. Of Revenue, Ministry Of Finance And Ors

Trivitron Healthcare Private LTD vs. Deputy Commissioner Division Vi CGST Central Excise Commissionerate Belapur

Alkem Laboratories Limited vs. Commissioner Of CGST And Central Excise, Raigad

Axis Bank LTD vs. State Of Maharashtra Thru. G P And Anr

Ipca Laboratories LTD vs. Union Of INDIA Through The Jt. Secretary, Dept. Of Revenue, Ministry Of Finance And Ors

Neha Vipin Tiwari vs. The State Of Maharashtra

Vilas Chandanmal Gandhi vs. State Of Maharashtra And Ors

Sk Enterprises vs. Union Of INDIA

Veena Khurana And Anr vs. Dy. Registrar Of Co-Op. Soc. K / East, Wadala And Ors

Narmada Steel Traders Thr Its Proprietor Nitinkumar R Agarwal vs. The State Of Maharashtra Thr Its Commissioner Of State Tax And Ors

M/S. Riyan Paper Mills Through Sohil Barkatali Lakhani, Partner) vs. Sharadchandra P. Shah Agency PVT.LTD

Nanu Engineering Private LTD Represented By Director Sankalp Sandesh Naik vs. Tajdin Javerbhai Mavany (Since Dec.) Rep. Through His Lrs

M/S. Novel Cuisines Private Limited Thr. Is Auth. Signatory Anil Anthony Afonso vs. M/S. Abc Enterprises A Partnership Firm Thr. Its Partner Tahir Isani And Anr

Synapse Labs PVT LTD Throu. Its Director Vishal Ashok Dhawan vs. M/S A.M. Builders And Developers And Developers Throu. Its Partner Babajan Raj Mohd Almelkar

Glenmark Pharmaceuticals Limited Thr. Its Dinkar Nigam vs. Mahalakshmi Enterprises And Others

Idbi Bank LTD Thru Officer vs. Marigold Manufactures LTD

Glenmark Pharmaceuticals Limited Thr Its Representative Mr Dinkar Nigam vs. Mahalakshmi Enterprises And Others

Kausar Baug Residents Forum Thru Representative vs. The State Of Maharashtra Thru Secretary And Ors

The State Of Maharashtra vs. Mr Anurag Awasthi

Amlitex Trading Private Limited vs. Assistant Commissioner Of State Tax

Delta Corp Limited Thr. Its Auth. Rep. Manoj Jain vs. Union Of INDIA, Thr. The Joint Secretary And 3 Ors

Pp Kharpatil Constructions PVT LTD vs. Union Of INDIA

Bharat Petroleum Corporation Limited vs. Tajdin Javerbhai Mavany (Since Dec) Rep Thr. Lrs And Anr

M/S. Kuber Mutual Benefit LTD. And Ors vs. The State Of Maharashtra

Commissioner Of Central Excise Aurangabad (Now Commissioner Of Central GST And Service Tax) vs. M/S Millennium Beer Industries LTD., Bangalore Now (M/S United Breweries LTD. Aurangabad)

Abubakar Mines And Minerals Thr. Prop. Farooq Baig vs. The Additional Commissioner (Ae) CGST Kolhapur And Anr

Abubakar Mines And Minerals Thr. Prop. Farooq Baig vs. The Additional Commissioner (Ae) CGST Kolhapur And Anr

Ibm INDIA Private Limited vs. Union Of INDIA

Leben Laboratories PVT LTD vs. Union Of INDIA Thr Ministry Of Financeand Ors

Swadeshi Civil Infrastructure Private Limited vs. Union Of INDIA Through The Secretary, Department Of Revenue And Ors

Ms Svs Aqua Technologies LLP vs. Superintendent, Range Iv, Division I Shivajinagar, CGST Pune Ii Commissionerate

Kuldeep Ramesh Kshirsagar vs. Union Of INDIA Thr The Sec Ministry Of Finance, Dept. Of Revenue And Ors

Sanjaykumar Kotak Thakkar vs. Assistant Commissioner Of State Goods And Services Tax

M/S. Riddhi Siddhi Food Products Thr. Its Partner Shashikant S. Patil vs. The Asst. Commissioner Of Cental GST Division Iii, And Ors

Allauddin Mohammed Hassan Ansari vs. Municipal Corporation Of Greater Mumbai And Another

Allauddin Mohammed Hassan Ansari vs. Municipal Corporation Of Greater Mumbai Thr Assistant Commissioner A Ward And Another

Omkar Arun Powar vs. The State Of Maharashtra And Another

Ashutosh Pandey S/O Umesh Pandey vs. Directorate General Of GST Intelligence And Anr

Shivam Shukla Alias Anshu Shukla vs. Directorate General Of GST Intelligence And Anr

Shri Datt Stone Crusher Thr Its Proprietor Achyut J Murkute vs. The Commissioner State GST Bhavan And Others

Mayur Govind Nasa Proprietor Of Devansh Chemical, Mumbai vs. Nitesh Traders Proprietor Mrs. Nutan Andhare

Mohammed Afzal Ismail Kalva Proprietor Of Aasan Enterprises vs. State Of Maharashtra

M/S Agc Infracon Private Limited Through Its Authorized Representative vs. Senior Intelligent Officer And Another

Bvg INDIA Limited vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Thalia And Gami Enterprises Thru. Partner vs. Joint Commissioner CGST And C. Ex. Belapura And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Thalia And Gami Enterprises vs. Union Of INDIA Thr The Secretary Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Sejal Sandip Bhale And Others vs. State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE KISHORE C. SANT,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Ram Dashrath Kore vs. Chief Executive Officer Zillha Parishad Thane And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Prajwal Tukaram Kasbekar vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE KISHORE C. SANT,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Global Tabbac Legacy vs. Union Of INDIA Thr The Sec. Ministry Of Finance, Dept. Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

M.A. Agro (Proprietor Mr. Ashfak Jafar Shekhani vs. Deputy Commissioner Of State Tax Rai Nod E 0102

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Joint Commissioner Of State Tax Raigad Nodal 1 vs. Ma Agro Proprietor Mr Ashfak Jafar Shekhani

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

M/S. Green Woods vs. Union Of INDIA Thr. The Secretary And Anr

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Keshav Uddhav Patil Thr Poa Hiralal Makkan Patil vs. The Recovery Officer The Moti Urban Cooperative Bank LTD And Another

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Digamber Balasaheb Bamane vs. Mangal Babu Nirmale And Ors

Bench: HON'BLE SHRI JUSTICE MEHROZ ASHRAF KHAN PATHAN

Dadra Nagar Steel Private Limited vs. Joint Commissioner Of CGST And Central Excise

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Siddhi Vinayak Steel vs. Joint Commissioner Of CGST And Central Excise

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Harit Exports Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

M/S. Supari And General Store vs. Deputy Commissioner Of State Tax, Appeal Thane Rural Div. 2 And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Beekaylon Synthetics PVT. LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Edcon Real Estate Developers Rep. By Its Partner vs. The Goa State Real Estate Regulatory Authority Thr. Its Chairperson

Bench: HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Halliburton Technology INDIA PVT LTD vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Avdhut Printers Through Its Prop Akshay Bharat Gavkar vs. The Union Of INDIA Through The Commissioner Of CGST And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Prassanashil Digamber Mahajan vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Gabriel INDIA LTD vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Pushpa Sureshkumar Nair vs. Sudhir G. Shete

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Danish Rafique Khan vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Ajay Satishrao Jadhav vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

Mangesh Vasant Patwardhan And Ors vs. The State Of Maharashtra Thr. Its Revenue Department And Ors

Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

Cholamandalam Ms General Insurance Company Limited vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Vasant Dhanraj Chaudhari vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. M. JOSHI

Soma Mohite Joint Ventures vs. State Of Maharashtra Thr Its Principal Secretary Water Resource And Ors

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Kavita Ashok Jethwa vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Soex INDIA PVT LTD vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Narendra Ramniwas Bajaj vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE MEHROZ ASHRAF KHAN PATHAN

Kunal Anilkumar Gupta vs. The State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE MEHROZ ASHRAF KHAN PATHAN

Evergreen Recyclekaro (INDIA) Limited vs. Principal Commissioner Of State Tax

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Paccar INDIA PVT LTD vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Union Of INDIA Through The Secretary Central Board Of Indirect Taxes And Customs And Ors vs. Egidio M E Dsilva

Bench: HON'BLE THE ACTING CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

P M Access World Logistics PVT. LTD vs. Additional Commissioner Of CGST And C Ex And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE RANJITSINHA RAJA BHONSALE

Cci Projects Private Limited Mumbai- 400066 vs. Sriram Krishnan

Bench: HON'BLE JUSTICE SHARMILA U. DESHMUKH

Hanumant Baburao Ekwade vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE FARHAN PARVEZ DUBASH