P M Access World Logistics PVT. LTD. vs. Additional Commissioner Of CGST And C Ex And Ors
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904-WP-1890-2024.DOC Supriya IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION WRIT PETITION NO. 1890 OF 2024 PM Access World Logistics Pvt. Ltd. …Petitioner Versus Additional Commissioner of CGST And C Ex & Ors. …Respondents Ms Mansi Gade, Mr Bhupender Singh i/by Mr Deepak Lad for the Petitioner. Mr Subir Kumar, for the Respondents. CORAM: SUMAN SHYAM & RANJITSINHA RAJA BHONSALE, JJ. DATED: 18th JUNE 2026. PC:-
After arguing the matter for some time, Ms Mansi Gade, learned counsel for the Petitioner seeks leave to withdraw the present Petition with liberty to file an Appeal before Appellate Authority.
Learned Advocate for Respondent No.2. has no objection for the same.
In view of the above, the Petition stands disposed of as withdrawn with liberty as prayed for. (RANJITSINHA RAJA BHONSALE, J.) (SUMAN SHYAM, J.) {
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