Bombay High Court GST Judgments — 2026

Raman Vijaykumar Taneja vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE SHYAM C. CHANDAK

Manappuram Finance Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Siddharth Carbochem Products Limited vs. The Union Of INDIA Through The Secretary Department Of Revenue Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Rishabh Metals And Chemicals PVT LTD vs. The Union Of INDIA Through The Secretary Department Of Revenue Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE JUSTICE ADVAIT M. SETHNA

Ms Rithwik Projects Private Limited Through Its Senior Vice President vs. Union Of INDIA Through The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Sachin Vikramrao Ghayal vs. The State Of Maharashtra And Another

Bench: HON'BLE SHRI JUSTICE MEHROZ K. PATHAN

Deepak Devidas More vs. Sachin Vikramrao Ghayal And Another

Bench: HON'BLE SHRI JUSTICE MEHROZ K. PATHAN

Mark Solutions vs. State Of Maharashtra Thr Government Pleader And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Sai Infrastructure Through His Partner Ganesh Atmaram More vs. The Union Of INDIA Through The Secretary And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Krishna Enterprises Through Its Partners Jignesh Kantilal Kenia vs. The Union Of INDIA Through Secretary Of Power Department And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Geeta Mahesh Gandhi vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE ASHWIN D. BHOBE

J.N. Lighting INDIA LLP vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Vodafone Idea LTD vs. The Union Of INDIA Thr The Secretary Finance And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Shree Govind Traders (Prop. Bhagwandas Jindal) vs. The Deputy Commissioner Of State Tax And Ors

Varian Medical Systems International INDIA PVT LTD vs. The Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Rohan Machindra Choure And Another vs. The State Of Maharashtra Through The Secretary And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Mahesh Shantilal Dharod And Ors vs. Nittany Trading Pravite Limited Thr. Director Vinay P. Gupta

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Atlas Steel Through Its Proprietor Mujeebuddin Quiruddin Mohd vs. The Commissioner State GST Bhavan And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

V R Construction Thr The Proprietor Vasant Ramu Kogekar vs. The Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE MADHAV J. JAMDAR

Skva Rubber Solution Private Limited vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Pyramid Infratech Co vs. The Union Of INDIA Through The Secretary

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Hindustan Petroleum Corporation Limited vs. The State Of Maharashtra Thr. Government Pleader And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Hindustan Petroleum Corporation LTD vs. The State Of Maharashtra Thr Government Pleader And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Valmet Flow Control Private Limited Thro. Its Authorised Director vs. Uniion Of INDIA Through Its Secretary

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Kishor Shrikrushna Dabhade vs. Deputy Commissioner Of State Tax And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Hindustan Petroleum Corporation Limited vs. The State Of Maharashtra Thr. Government Pleader And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Shree Govind Traders Thr Proprietor vs. The Deputy Commissioner Of State Tax And Ors

Taiyo Nippon Sanso INDIA Private Limited vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Kuldeep Ramesh Kshirsagar vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Kuldeep Ramesh Kshirsagar vs. Union Of INDIA Thr The Sec Ministry Of Finance, Dept. Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Yash Innovative Solution LLP Through Its Designated Partener vs. Joint Commissioner Goods And Services Tax And State Tax And Anr

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Inkit Darshrath Patel vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE R. M. JOSHI

Shiv Samarth Industries Through Its Prop Sarika Bhausaheb Belure vs. The Commissioner GST And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Shiv Samarth Industries Through Its Prop Sarika Bhausaheb Belure vs. The Commissioner GST And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Rawal Transport PVT LTD Thr Its Director Ritesh Babulal Rawal vs. Commissioner Of State Tax GST Bhavan, Kolhapur And Anr

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR,HON'BLE SHRI JUSTICE PRAVIN SHESHRAO PATIL

Infinx Services Private Limited vs. The Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Marathon Electric INDIA Private Limited vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Charan Singh Surjit Singh Gujral vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Divine Connection Foundation vs. Deputy Commissioner CGST Division Vi Thane And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Deepak Chechani Prop. Of Deevyam Exim vs. State Of Maharashtra And Anr

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Delta Gencons INDIA PVT LTD vs. Assistant Commissioner CGST Division I Talegaon

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Atul Dnyaneshwar Harale Prop. Shriniwas Biofuels vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Navin Vishwanathan Prop Of M/S Oriental Facility vs. State Of Maharashtra Throu. The Sec. Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE SHRI JUSTICE FARHAN PARVEZ DUBASH

M.S Panchshil Infrastructure Ahmednagar vs. The State Of Maharashtra And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Tjsb Sahakari Bank Limited Through Authorized Signatory vs. The Assistant Commissioner Of CGST And Ors

Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

Eon Kharadi Infrastructure PVT. LTD vs. The State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE SARANG VIJAYKUMAR KOTWAL,HON'BLE SHRI JUSTICE SANDESH DADASAHEB PATIL

M/S Jameel Tex Through Proprietor Jameel Ahmad Gulam Rasool vs. Union Of INDIA Through Secretary, Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ali Enterprises vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Hanzala Tex Through Proprietor Abdul Quddus Momin Yusuf vs. Union Of INDIA Through Secratary, Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ms T R Tex vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ms Best Fabrics vs. The Union Of INDIA Thro. Secretary Ministry Of Finance

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ms Avs Tex Thr. Pro. Wakeel Ahmad Shaikh Mohammad Saleem vs. Union Of INDIA Thr. Secretary Ministry Of Finance, Department Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Minara Fabtex vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ms Apple Fabrics vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Lajawab Fabrics vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

New Global Tex vs. Union Of INDIA Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

M A Enterprises vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Mariyam Fabtex vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Seaquest Trading PVT LTD vs. Union Of INDIA And Ors

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Midas Tankers Private LTD vs. Union Of INDIA Throu. The Sec. Ministry Of Finance Dept Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Gb Traders Thr Its Coa vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

M/S Aditya Steel Trading vs. Joint Commissioner Central Goods And Service Tax And Central Excise Pune I Commissionerate And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Lasa Supergenrics Limited vs. The State Of Maharashtra Thr The Commissioner Of GST State And Ors

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR,HON'BLE SHRI JUSTICE PRAVIN SHESHRAO PATIL

Amol Dhondiba Khatal vs. Vijay Alias Balasaheb Bhausaheb Thorat And Others

Bench: HON'BLE SHRI JUSTICE KISHORE C. SANT

M/S Lasa Supergenerics Limited Thr. Its Managing Director vs. Union Of INDIA Thr. Thr Secretary And Ors

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR,HON'BLE SHRI JUSTICE PRAVIN SHESHRAO PATIL

Papyrus Paper Products Thro Proprietor Nikita Yadav vs. Union Of INDIA Thr Revenue Secretary Ministry And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Puspendra Manmal Angara vs. The State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

M/S Elitecon International LTD Throu. Sachin Rathi vs. Union Of INDIA Throu. The Sec. Ministry Of Finance Dept Of Revenue And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

B B Metal vs. Joint Commissioner Of State Tax And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Prestige Properties vs. The Deputy District Registrar Of Coopertive Societes

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Sudha Swamy vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Prestige Properties An Association Of Persons Comprising Of 1)M.M. Mehta 2)N.M.Gothi 3)F.M.Mehta vs. The District Deputy Registrar Of Cooperative Societies

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Prestige Properties vs. The District Deputy Registrar Of Coopertive Societies 3 And Ors

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Prestige Properties vs. The District Deputy Registrar Of Coopertive Societies And Ors

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Prestige Properties An Association Of Persons Comprising Of 1)M.M. Mehta 2)N.M.Gothi 3)F. M.Mehta vs. The Deputy District Registrar Of Coopertive Societes

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Union Of INDIA Through Secretary And Others vs. Shirdi Country Inns Private Limited Through Its Director Laxman Kariya

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Adj Utility Apps PVT LTD vs. Union Of Inda And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Arifa Jahangir Asaraf Shaikh And Ors vs. Kanchan Nanadrajog Jaidevsingh And Ors

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Raysons Retail Ventrures Through Partner Ashish Bhanudas Raibage vs. Assistant Commissioner Central GST Div Iii

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR,HON'BLE SHRI JUSTICE PRAVIN SHESHRAO PATIL

Pralhad S/O Arjunrao Kale vs. Maharashtra State Board Of Waqfs Aurangabad Through Its Chief Executive Officer And Anr

Bench: HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Pralhad S/O Arjunrao Kale vs. Maharashtra State Board Of Waqfs Aurangabad Through Its Chief Executive Officer And Anr

Bench: HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Jm Financial Asset Reconstruction Company LTD vs. State Of Maha. Thr. Gp And Ors

Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

Golden Cryo Private Limited vs. Union Of INDIA Thro. The Secretary Ministry Of Finance Dept

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Aniket Ashokrao Deshmukh vs. The Deputy Commissioner CGST And Cx Division

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Origami Hospitality PVT. LTD vs. Rb Wedding And Hotels PVT. LTD. Thr. Its Director Ravi Bakhru

Bench: HON'BLE SHRI JUSTICE SANDEEP V. MARNE

Florida Solvent Private Limited vs. State Of Maharashtra Thr The Chief Secretary Finance Dept And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Smruti Waghdhare vs. Joint Director, Directorate General Of GST Intelligence, Mumbai Zonal Unit

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNIHON'BLE MS JUSTICE AARTI A. SATHE

Tapi Valley Agro Food Products Company Dondaicha vs. Dondaicha Warwade Nagar Parishad Dondaicha And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

M/S Gajanana Scrap Traders Thr Proprietor Abhijeet Tanaji Powar vs. The Union Of INDIA And Others

Bench: HON'BLE SHRI JUSTICE MADHAV J. JAMDAR,HON'BLE SHRI JUSTICE PRAVIN SHESHRAO PATIL

Gulab Dattu Nage vs. The City And Industrial Development Corporation LTD Cidco Through Its Administrator And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Gulab Dattu Nage vs. The City And Industrial Development Corporation LTD Cidco Through Its Administrator And Others

Bench: HON'BLE SHRI JUSTICE N. B. SURYAWANSHI,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

Tapi Presetressed Products Limited Through Its Authorized Representative vs. State Of Maharashtra Through Its Secretary And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

Shantam Holdings INDIA PVT LTD vs. The Union Of INDIA Throu. The Sec. Dept Of Revenue Ministry Of Finance And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Foodlink F And B Holdings INDIA vs. The Union Of INDIA

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Foodlink F And B Holdings INDIA Private Limited vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Niraj Dilip Shah vs. State Of Maharashtra Thro. Commissioner Of State Tax

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Matrix Engineering And Services vs. The Additional/Joint Commissioner CGST Kolhapur Commissionerate And Others

Bench: HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Amit Manilal Haria And Ors vs. Joint Commissioner CGST And Central Excise And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Rushi Builder And Developers vs. Rekha Gamaprasad Yadav

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Sushma Jagannath Shinde vs. State Of Maharashtra Thr The Secretary Revenue And Forest Dept. And Anr

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE S. M. MODAK