Bombay High Court GST Judgments — 2026

Axis Bank LTD vs. State Of Maharashtra Trho. Government Pleader

Bench: HON'BLE SHRI JUSTICE MANISH PITALE,HON'BLE SHRI JUSTICE SHREERAM VINAYAK SHIRSAT

M/S. Jsw Steel Limited, Represented By Its Lawful Attorney, Mr. Arindam Sinha vs. Union Of INDIA Thr The Joint Secretary (Revenue) And 3 Ors

Bench: HON'BLE SHRI JUSTICE SUMAN SHYAM,HON'BLE SHRI JUSTICE AMIT S. JAMSANDEKAR

Nanu Engineers Private LTD Thr Its Director Mr Sankalp Sandesh Naik vs. Tajdin Javerbhai Mavany (Since Dec) Rep. Through His Legal Representative And Anr

Bench: HON'BLE SHRI JUSTICE VALMIKI MENEZES

Daulat Samirmal Mehta vs. Assistant Director, Director General Of Goods And Services Tax Intelligence And Anr

Bench: HON'BLE SHRI JUSTICE N. J. JAMADAR

Sunil Biyani vs. Union Of INDIA

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Abdul Karim vs. The Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE NITIN B. SURYAWANSHI,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Jindal Drugs Private Limited And Ors vs. The Union Of INDIA Thr. Sec

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Garware Technical Fibres Limited Thr Its Authorized Signatory And Anr vs. City And Industrial Development Corporation Of Maharashtra And Anr

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE SHRI JUSTICE GAUTAM A. ANKHAD

Gajanan Pralhad Dapke vs. The Commissioner Municipal Corporation Latur And Antohers

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Ashok Shivpujan Sharma vs. The State Of Maharashtra

Bench: HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE

Kanhaiya Nilambar Jha vs. Union Of INDIA And Others

Bench: HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE,HON'BLE SHRI JUSTICE Y. G. KHOBRAGADE

Roy Constructions PVT LTD vs. Union Of INDIA Thr The Secretary And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Dhiraj Industries Thru Mr Vinodkumar Chamanlal Aggarwal vs. State Of Maharashtra Through Ministry Of Finance, Department Of Goods And Service Tax

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Dhiraj Industries Thru Mr Vinodkumar Chamanlal Aggarwal vs. State Of Maharashtra And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Brijbasi Prints And Packaging vs. The District Deputy Registrar Co Op. Soc. Mumbai And Ors

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

S C Deepak Chandra And Anr vs. The District Dy Registrar, Co-Operative Societies, Mumbai -1 (City) And Ors

Bench: HON'BLE SHRI JUSTICE AMIT BORKAR

Commissioner Of Goods And Service Tax GST vs. M/S Rithwik Project Private Limited Through Its Seniour Vice President

Bench: HON'BLE SHRI JUSTICE ARUN R. PEDNEKER,HON'BLE JUSTICE VAISHALI PATIL-JADHAV

M/S Om Enterprises Thr. Proprietor Mr. Nagesh Gopichand Motwani vs. The Union Of INDIA Thr. Secretary And Ors

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

INDIA First Logistics Limited Thr. Its Authorized Representative vs. The State Of Maharashtra Thr. Its Secretary And Ors

Bench: HON'BLE SHRI JUSTICE M. S. KARNIK,HON'BLE SHRI JUSTICE S. M. MODAK

Rollmans Aluminium Private Limited vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Ganpat Kachruba Sakharwad vs. The State Of Maharashtra Through Its Principal Secretary And Others

Bench: HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Vishakha Dattarao Sakharwad vs. The State Of Maharashtra Through Its Principal Secretary And Others

Bench: HON'BLE SHRI JUSTICE SANDIPKUMAR C. MORE,HON'BLE SHRI JUSTICE ABASAHEB D. SHINDE

Sandeep Arora @ Karan Arora vs. State Of Maharashtra

Bench: HON'BLE SHRI JUSTICE N. R. BORKAR

Rafik Wahedmiya Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Ibrahim Hasansab Sayyed vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Sikandar Abdul Ajij Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Ramgopal Textiles vs. The State Of Maharashtra Thr. G. P. And Ors

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Mohammadkhan Amirkhan Pathan vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Wasim Harun Inamdar vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Devanshi Ladda Patel Thr His Heirs Harilal Devashi Patel vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Rambhau Vasantrao Yadav vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Hasinabee Sardar Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Nisar Mahemoodsab Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Gulam Husen Rashid Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Nuroddin Kasimsab Shaikh Died Thr Lrs Mahebubi Nuroddin Shaikh vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Mainoddin Kasimsab Shaikh vs. The Commissioner Municipal Corporation And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Shyamjibhai Karamshi Patel vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Devashi Ladda Patel Through His Lrs Harilal Devashi Patel vs. The Commissioner And Another

Bench: HON'BLE SHRI JUSTICE SIDDHESHWAR SUNDARRAO THOMBRE

Mohite Auto Services vs. Deputy Commissioner Cst

Bench: HON'BLE SHRI JUSTICE R. G. AVACHAT,HON'BLE SHRI JUSTICE AJIT B. KADETHANKAR

Dar Al Handasah Consultants Shair And Partners INDIA PVT LTD vs. Union Of INDIA And Ors

Bench: HON'BLE SHRI JUSTICE G. S. KULKARNI,HON'BLE MS JUSTICE AARTI A. SATHE

Propel Developers PVT LTD vs. Manoj Nautamlal Gandhi

M/S Swastik Offset Printers Through Proprietor vs. The State Of Maharashtra Through Its Secretary And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR

M/S. Oasis Express Cargo And Logistics PVT. LTD Smt. Jaya Noronha Director vs. The Deputy Commissioner (Ae) Central Tax (CGST) And Anr

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE R. N. LADDHA

Pfs Shipping INDIA LTD. And Anr vs. Commissioner Of CGST And C.Ex, South Mumbai And Ors

Bench: HON'BLE SMT. JUSTICE BHARATI DANGRE,HON'BLE SHRI JUSTICE R. N. LADDHA

M/S Mantri Traders Through Proprietor vs. The State Of Maharashtra And Others

Bench: HON'BLE SMT. JUSTICE VIBHA KANKANWADI,HON'BLE SHRI JUSTICE HITEN S. VENEGAVKAR