M/S. Oasis Express Cargo And Logistics PVT. LTD Smt. Jaya Noronha Director vs. The Deputy Commissioner (Ae) Central Tax (CGST) And Anr
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sg 24.wp(c)5285-21.docx IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURI ICTION WRIT PETITION NO.5285 OF 2021 M/s. Oasis Express Cargo And Logistics Pvt. Ltd Smt. Jaya Noronha Director … Petitioner versus The Deputy Commissioner (AE) Central Tax (CGST) And Anr … Respondents ---- None for the petitioner. ---- CORAM: BHARATI DANGRE AND R.N. LADDHA, JJ.
DATE: 5th JANUARY, 2026 P.C.: . None for the petitioner.
The roznama reflect that, even on the previous hearings, the petitioner was not represented.
Hence, dismissed for want of prosecution. (R.N. LADDHA, J.) (BHARATI DANGRE, J.) __________________________________________________ 5 January 2026 SMITA JOHNSON GONSALVES JOHNSON GONSALVES Date: 2026.01.06 23:28:04 +0530
Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.