Pfs Shipping INDIA LTD. And Anr vs. Commissioner Of CGST And C.Ex, South Mumbai And Ors
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sg 18.wp(c)1813-21.docx IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURI ICTION WRIT PETITION NO.1813 OF 2021 PFS Shipping India Ltd. And Anr … Petitioners versus Commissioner of CGST And C.EX, South Mumbai And Ors … Respondents ---- Mr Prashant Bothre, i/b. Pan India Legal, for the petitioners. ---- CORAM: BHARATI DANGRE AND R.N. LADDHA, JJ.
DATE: 5th JANUARY, 2026 P.C.: . The Counsel for the petitioners seek withdrawal of the writ petition.
The petition stands disposed of as withdrawn. (R.N. LADDHA, J.) (BHARATI DANGRE, J.) __________________________________________________ 5 January 2026 SMITA JOHNSON GONSALVES JOHNSON GONSALVES Date: 2026.01.06 23:28:05 +0530
Reproduced from the public record of the Bombay High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.