M/S. Riddhi Siddhi Food Products Thr. Its Partner Shashikant S. Patil vs. The Asst. Commissioner Of Cental GST Division Iii, And Ors.
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501-WP-1678-2026.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIRCUIT BENCH AT KOLHAPUR CIVIL APPELLATE JURISDICTION WRIT PETITION NO.1678 OF 2026 M/s. Riddhi Siddhi Food Products Thr. Its partner Shashikant S. Patil ...Petitioner. Versus The Asst. Commissioner of Central GST Division III And Others. ...Respondents. —————— Mr. Soham V. Pawar a/w Pratik B. Bhakare i/b Anand S. Patil for the Petitioner. Ms. Divya Arvind Pawar Patil a/w Trupti T. Padekar for the Respondents. —————— Coram : Sharmila U. Deshmukh & Neeraj P. Dhote, JJ. Date : August 25, 2026. P. C. :
Learned counsel appearing for the petitioner, on instructions, seeks permission to withdraw the petition.
The writ petition is disposed of as withdrawn. [Neeraj P. Dhote, J.] [Sharmila U. Deshmukh, J.] Harish 1 of 1 HARISH VITHAL CHAUDHARI VITHAL CHAUDHARI Date: 2026.08.25 20:12:25 +0530
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