Judgment
501-WP-1678-2026.doc IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIRCUIT BENCH AT KOLHAPUR CIVIL APPELLATE JURISDICTION WRIT PETITION NO.1678 OF 2026 M/s. Riddhi Siddhi Food Products Thr. Its partner Shashikant S. Patil ...Petitioner.
Versus The Asst. Commissioner of Central GST Division III And Others.
...Respondents.
—————— Mr. Soham V. Pawar a/w Pratik B. Bhakare i/b Anand S. Patil for the Petitioner.
Ms. Divya Arvind Pawar Patil a/w Trupti T. Padekar for the Respondents.
—————— Coram : Sharmila U. Deshmukh & Neeraj P. Dhote, JJ.
Date : August 25, 2026.
P. C. :
1.
Learned counsel appearing for the petitioner, on instructions, seeks permission to withdraw the petition.
2.
The writ petition is disposed of as withdrawn.
[Neeraj P. Dhote, J.] [Sharmila U. Deshmukh, J.]
Harish 1 of
1 HARISH VITHAL CHAUDHARI Digitally signed by HARISH VITHAL CHAUDHARI Date:
2026.08.25 20:12:25 +0530